High Courts10 Aug 1928
T. Unikanta Menon and Another Vs The Board of Commissioners for the Hindu Religious Endowments
Madras High Court · AIR 1929 Mad 85 : (1928) 28 LW 964 : (1928) 55 MLJ 679
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,597 of 5,226
High Courts09 Aug 1928
(Pydimarri Butchi) Venkatarama Sastri and Another Vs (Suri) Venkatanarasayya and Others
Madras High Court · AIR 1929 Mad 25 : 113 Ind. Cas. 557 : (1929) 29 LW 613
High Courts07 Aug 1928
Chokalinga Chettiar Vs Dandayuthapani Chettiar
Madras High Court · AIR 1928 Mad 1262 : 113 Ind. Cas. 337
High Courts07 Aug 1928
Chaturvedula Suryanarayana Vs Sree Raja Venkata Ramayya Appa Rao Bahadur
Madras High Court · (1929) 29 LW 600 : (1929) 56 MLJ 273
High Courts06 Aug 1928
Marri Narasayya and Others Vs Peruri Krishnamurthi
Madras High Court · AIR 1928 Mad 1255
High Courts06 Aug 1928
Meenakshi and Others Vs Palaniappa Thevan and Others
Madras High Court · AIR 1928 Mad 1138 : 113 Ind. Cas. 873
High Courts06 Aug 1928
Secretary of State Vs Abdul Rahim and Another
Madras High Court · AIR 1928 Mad 1246
High Courts06 Aug 1928
T. Raju Vs Nagammal and Another
Madras High Court · (1929) ILR (Mad) 128 : 113 Ind. Cas. 449 : (1929) 29 LW 77 : (1929) 56 MLJ 41
High Courts06 Aug 1928
The Secretary of State for India in Council Vs Abdul Rahim Sahib and Another
Madras High Court · 114 Ind. Cas. 626
Pensions Act, 1871 — Section 4
High Courts03 Aug 1928
In Re: Thillai Govindaswami Pillai and Another
Madras High Court · AIR 1928 Mad 1259 : 113 Ind. Cas. 358
High Courts02 Aug 1928
(Bolisetti) Venkatanarayana and Another Vs (Vakkalayada) Lakshmi Punnayya and Others
Madras High Court · AIR 1928 Mad 1232
High Courts02 Aug 1928
The Collector of Vizagapatam Vs Krishna Chandra Kharasudha Patnaik and Others and The President, Agency District Borad and Another
Madras High Court · AIR 1928 Mad 1181 : (1928) 28 LW 614 : (1928) 55 MLJ 584
General Clauses Act, 1897 — Section 3(7)
High Courts02 Aug 1928
Krishnachandra Kharasudha Patnaik and Others Vs President, Agency District Board and Another
Madras High Court · (1928) 08 MAD CK 0001
Stamp Act, 1899 — Section 2(15)
High Courts31 Jul 1928
N.S. Ramaswami Mudaliar and Others Vs Gopalasubba Nayakan and Others
Madras High Court · AIR 1928 Mad 1109
High Courts31 Jul 1928
(Trivangalath Nelliyotan) Paidal Nair and Others Vs (Niroliparkam Punnolikandi) Vaniyankelu and Others
Madras High Court · AIR 1928 Mad 1237
High Courts31 Jul 1928
In Re: Gnanambal Ammal
Madras High Court · AIR 1928 Mad 1171 : (1929) ILR (Mad) 77 : (1928) 28 LW 421 : (1928) 55 MLJ 516
High Courts31 Jul 1928
N.S. Ramaswamy Mudaliar and Others Vs Gopalasubba Nayakan and Others
Madras High Court · 113 Ind. Cas. 666
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Jul 1928
Goculdoss Jumnadoss and Co. and Another Vs N.M. Sadasivier and Others
Madras High Court · AIR 1928 Mad 1091 : (1929) ILR (Mad) 57 : (1928) 55 MLJ 671
Civil Procedure Code, 1908 (CPC) — Section 24Provincial Insolvency Act, 1920 — Section 5(2)
High Courts30 Jul 1928
Messrs. Goculdass Jumnadoss and Co. and Another Vs M.N. Sadasiva Iyer and Others
Madras High Court · 114 Ind. Cas. 352 : (1928) 28 LW 360
Civil Procedure Code, 1908 (CPC) — Section 24, 24(1)(b)Provincial Insolvency Act, 1920 — Section 5(2)
High Courts27 Jul 1928
Palepu Narayanamurthy Vs Mallapudi Subrahmanyam
Madras High Court · 114 Ind. Cas. 655