High Courts27 Jul 1928
(Palepu) Narayanamurty Vs Mallapudi Subrahmanyam
Madras High Court · AIR 1928 Mad 1197 : 114 Ind. Cas. 655
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,598 of 5,226
High Courts27 Jul 1928
V.R. Ramasubba Raju Vs Seshamma and Others
Madras High Court · AIR 1929 Mad 242
High Courts26 Jul 1928
Sri Rajah Satrucherla Sivaskandharaju Bahadur Garu and Others Vs Sri Sri Sri Ramachandra Deo Maharaja of Jaypur and Others
Madras High Court · AIR 1928 Mad 1194 : 114 Ind. Cas. 823
High Courts26 Jul 1928
Mulumedi Jagannadhiah Vs Peduri Narasimham Setty and Another
Madras High Court · AIR 1928 Mad 1133 : 113 Ind. Cas. 669
High Courts25 Jul 1928
Indur Pattabhirami Reddi Vs Kamisetty Balliah
Madras High Court · 113 Ind. Cas. 380 : (1929) 29 LW 494 : (1928) 55 MLJ 574
Negotiable Instruments Act, 1881 (NI) — Section 27
High Courts24 Jul 1928
Subramania Iyer Vs Emperor
Madras High Court · 113 Ind. Cas. 325
Penal Code, 1860 (IPC) — Section 323
High Courts24 Jul 1928
In Re: Subramania Aiyar
Madras High Court · (1928) 28 LW 785 : (1928) 55 MLJ 676
Penal Code, 1860 (IPC) — Section 323
High Courts23 Jul 1928
Muthukrishna Pillai and Another Vs Ayyaswami Aiyar
Madras High Court · 113 Ind. Cas. 416 : (1928) 28 LW 344 : (1928) 55 MLJ 382
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 12
High Courts20 Jul 1928
In Re: Rangaswami Goundan
Madras High Court · (1929) ILR (Mad) 73 : 113 Ind. Cas. 545 : (1928) 28 LW 403 : (1928) 55 MLJ 503
Penal Code, 1860 (IPC) — Section 215, 216
High Courts19 Jul 1928
Na. Ayyakutti Thevan Vs Sigappi Achi and Others
Madras High Court · AIR 1928 Mad 1236 : 114 Ind. Cas. 364
High Courts19 Jul 1928
Lakshmana Dola Behara Vs Jujisti Pandi and Others
Madras High Court · 113 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Jul 1928
Santhu Mohideen Pillai Tharaganar Vs Jamal Mohammad Jamaludin Labbai
Madras High Court · AIR 1928 Mad 1092
High Courts18 Jul 1928
Abdulla Sahib Vs Vageer Beevi Ammal and Others
Madras High Court · AIR 1928 Mad 1199 : 117 Ind. Cas. 138
High Courts16 Jul 1928
C.T.P.L. Palaniappa Chettiar and Another Vs Rajah of Ramnad
Madras High Court · AIR 1928 Mad 1254 : 113 Ind. Cas. 559
High Courts03 Jul 1928
In Re: V. Rangaswami Moopanar
Madras High Court · 118 Ind. Cas. 504
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts03 Jul 1928
V. Rangasioami Moopanar Vs Emperor
Madras High Court · AIR 1929 Mad 842
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts21 Jun 1928
(Nandam Peda) Veerasami Vs Guttikonda Ratnamma and Another
Madras High Court · AIR 1928 Mad 1087
High Courts05 Jun 1928
Jumna Bai Vs S. Rm. M. Rm. Ramanathan Chettiar represented by guardian ad litem Muthayee Achi alias Chittal Achi and Another
Madras High Court · AIR 1929 Mad 29 : (1929) ILR (Mad) 52 : 113 Ind. Cas. 412 : (1928) 28 LW 684 : (1928) 55 MLJ 690
Criminal Procedure Code, 1898 (CrPC) — Section 498Government of India Act, 1915 — Section 107
High Courts16 May 1928
Vedappan Servai and Others Vs M. Periannan Servai and Others
Madras High Court · AIR 1928 Mad 1108 : (1929) ILR (Mad) 69 : 113 Ind. Cas. 279 : (1928) 28 LW 506 : (1928) 55 MLJ 621
Criminal Procedure Code, 1898 (CrPC) — Section 144, 435
High Courts03 May 1928
Sami Chettiar and Another Vs T.R. Sesha Iyer and Co. and Another
Madras High Court · AIR 1928 Mad 1057 : 113 Ind. Cas. 663