High Courts26 Oct 1928
Sultan Kani Rowthan Vs Mahomed Meera Rowthan and Others
Madras High Court · AIR 1929 Mad 189 : (1929) 29 LW 304 : (1929) 56 MLJ 99
Specific Relief Act, 1877 — Section 15Transfer of Property Act, 1882 — Section 55(6)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,591 of 5,226
High Courts26 Oct 1928
Alagarsami Naidu (dead) and Others Vs Ramanathan Chetti by senior paternal uncle and next friend O. Rm. O.M. Sp. Lakshmanan Chettiar
Madras High Court · AIR 1929 Mad 284 : (1929) 29 LW 551 : (1929) 56 MLJ 399
High Courts26 Oct 1928
Mariyumma and Others Vs Andu Alias Abdulla Beari and Others
Madras High Court · 115 Ind. Cas. 149
High Courts26 Oct 1928
The Commissioner of Income Tax Vs M.V. Krishna Aiyar and Sons
Madras High Court · AIR 1929 Mad 67 : 115 Ind. Cas. 254
Contract Act, 1872 — Section 266
High Courts26 Oct 1928
M.V. Krishna Aiyar and Sons Vs Commissioner of Income Tax
Madras High Court · (1928) 10 MAD CK 0003
Income Tax Act, 1961 — Section 2(14)
High Courts25 Oct 1928
Krishnan Somayajipad Vs Vatavatti Raman Nair and Others
Madras High Court · AIR 1929 Mad 36
High Courts25 Oct 1928
Kamireddi Timmappa Vs Devasi Harpal trading as Ratilal Khimji of Bombay by duly authorised agent Ram Das Bhimji
Madras High Court · AIR 1929 Mad 157 : (1929) 29 LW 23 : (1929) 56 MLJ 458
Presidency Towns Insolvency Act, 1909 — Section 30
High Courts25 Oct 1928
Krishnan Somayajipad Vs Vatavatte Raman Nair and Others
Madras High Court · 114 Ind. Cas. 557
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts24 Oct 1928
S.C. Abboy Naidu Vs Kanniappa Chettiar
Madras High Court · AIR 1929 Mad 175 : 114 Ind. Cas. 817
High Courts24 Oct 1928
Public Prosecutor Vs Chandaya Shetty
Madras High Court · AIR 1929 Mad 92 : 126 Ind. Cas. 109
High Courts22 Oct 1928
A. Muhamad Ellaiyas Vs Rahima Bee, late a minor by her husband and guardian K.M. Abdul Lateef Sahib, since declared a major
Madras High Court · AIR 1929 Mad 191 : 114 Ind. Cas. 842 : (1929) 29 LW 42 : (1929) 56 MLJ 302
Court Fees Act, 1870 — Section 12
High Courts22 Oct 1928
N. Subba Reddi and Others Vs P. Marga Sastriar
Madras High Court · AIR 1929 Mad 517 : 118 Ind. Cas. 818
Madras Estates Land Act, 1908 — Section 111
High Courts18 Oct 1928
In Re: Vasudeva Samiar alias Vasudeva Pillai
Madras High Court · AIR 1929 Mad 381 : (1929) ILR (Mad) 361 : (1929) 29 LW 390 : (1929) 56 MLJ 369
High Courts16 Oct 1928
Ramalinga Iyer Vs Sankara Narayana Ayyar
Madras High Court · 114 Ind. Cas. 843
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, 115
High Courts16 Oct 1928
Venkateswara Iyer Vs Ramanatha Dheekshitar
Madras High Court · AIR 1929 Mad 622
Stamp Act, 1899 — Section 36
High Courts16 Oct 1928
M.L. Sivaramakrishna Aiyar Vs Seshappa Naidu
Madras High Court · AIR 1929 Mad 172 : (1929) ILR (Mad) 347 : (1929) 29 LW 97 : (1929) 56 MLJ 263
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts15 Oct 1928
(Marella) Akshayalingam and Another Vs (Donepudi) Ramayya and Another
Madras High Court · AIR 1929 Mad 426
High Courts15 Oct 1928
K.S. Rama Ayyar and Others Vs Municipal Council and Another
Madras High Court · AIR 1929 Mad 345
High Courts15 Oct 1928
K.S. Ramaiyer and Others Vs The Municipal Council and Another
Madras High Court · 119 Ind. Cas. 465