High Courts22 Jul 1930
C. Jagannadham Pillai Vs The Official Assignee and Others
Madras High Court · (1930) 32 LW 666 : (1931) 60 MLJ 309
Registration Act, 1908 — Section 17
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,554 of 5,226
High Courts22 Jul 1930
Srimath Deivasikamani Annamalai Desikar, Pandara Sannadhi of Tiruvannamalai Adhinam (dead) and Another Vs Raju Pillai alias Margasagayam Pillai and Others
Madras High Court · AIR 1930 Mad 995 : (1931) ILR (Mad) 306 : (1930) 32 LW 599 : (1930) 59 MLJ 579
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts18 Jul 1930
Janardhanam Vs Emperor
Madras High Court · AIR 1930 Mad 977 : 129 Ind. Cas. 74
High Courts18 Jul 1930
Rudraraju Ramaraju Vs Emperor
Madras High Court · AIR 1930 Mad 973 : 129 Ind. Cas. 77
High Courts14 Jul 1930
Konda Reddi and Others Vs Mangala Babanna
Madras High Court · AIR 1930 Mad 854 : (1931) ILR (Mad) 63 : (1930) 32 LW 534 : (1930) 59 MLJ 458
Penal Code, 1860 (IPC) — Section 347, 384
High Courts14 Jul 1930
In Re: Periyaswami Moopan and Another
Madras High Court · (1931) ILR (Mad) 75 : 129 Ind. Cas. 645 : (1930) 32 LW 527 : (1930) 59 MLJ 471
Evidence Act, 1872 — Section 27, 30
High Courts01 May 1930
Ramaswami Chettiar and Others Vs Commissioner of Income Tax
Madras High Court · AIR 1930 Mad 808
High Courts01 May 1930
T.S. Ramabadra Odayar and Another Vs T.S. Gopalaswami Odayar and Others
Madras High Court · AIR 1931 Mad 404 : 129 Ind. Cas. 801
High Courts01 May 1930
Neelamraju Venkatanarasimhayya Vs Neelamraju Rajya Lakshmamma and Others
Madras High Court · AIR 1931 Mad 273 : (1931) 33 LW 378 : (1930) 59 MLJ 949
Limitation Act, 1963 — Section 6
High Courts01 May 1930
S.P.S. Ramaswami Chettiar and Others Vs The Commissioner of Income Tax
Madras High Court · (1930) ILR (Mad) 904 : (1930) 32 LW 287 : (1930) 59 MLJ 403
Income Tax Act, 1961 — Section 66
High Courts01 May 1930
T.S. Ramabhadra Odayar and Another Vs T.S. Gopalaswami Odayar and Others
Madras High Court · (1931) ILR (Mad) 269 : (1930) 32 LW 704 : (1930) 59 MLJ 782
High Courts01 May 1930
Rajah Kocherlakota Venkata Jagannadha Rao Garu Vs Maharajah Ravu Venkata Kumara Mahipati Surya Rao Bahadur Zamindar Garu and Others
Madras High Court · AIR 1931 Mad 140 : (1931) ILR (Mad) 163 : (1931) 33 LW 95 : (1931) 60 MLJ 56
Transfer of Property (Amendment) Supplementary Act, 1926 — Section 2
High Courts01 May 1930
Chaturbujadoss Kushaldoss and Sons Vs Rajamanicka Mudali by father and next friend Ekambara Mudaliar and Another
Madras High Court · AIR 1930 Mad 930 : (1931) ILR (Mad) 212 : (1930) 32 LW 862 : (1931) 60 MLJ 97
Transfer of Property Act, 1882 — Section 52
High Courts30 Apr 1930
Thandayuthapani Chetty Vs Alagar Chettiar and Another
Madras High Court · AIR 1931 Mad 38 : 129 Ind. Cas. 255 : (1931) 33 LW 189
High Courts30 Apr 1930
Arumuga Nadar Vs Vyyapuri Chetti alias Muthayan Chetti
Madras High Court · AIR 1930 Mad 795 : (1930) 32 LW 158 : (1930) 59 MLJ 684
Tamil Nadu Village Courts Act, 1888 — Section 21
High Courts29 Apr 1930
K.T. Muthuveerappa Pillai Vs The Revenue Divisional Officer
Madras High Court · 129 Ind. Cas. 681 : (1930) 32 LW 893 : (1930) 59 MLJ 682
Land Acquisition Act, 1894 — Section 27(3)
High Courts28 Apr 1930
Krishnaswami Mudaliar Vs Manikka Mudali
Madras High Court · AIR 1931 Mad 268
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Apr 1930
Unnamalai Ammal Vs Gopalaswami Chetti and Others
Madras High Court · AIR 1931 Mad 199 : (1931) ILR (Mad) 59 : 129 Ind. Cas. 655 : (1931) 34 LW 601 : (1931) 60 MLJ 69
Transfer of Property Act, 1882 — Section 81
High Courts25 Apr 1930
The Chairman, Municipal Council Vs S. Vasudeva Kamath
Madras High Court · AIR 1931 Mad 228 : 129 Ind. Cas. 635 : (1930) 32 LW 754 : (1930) 59 MLJ 479
High Courts24 Apr 1930
Picha Kudumban Vs Servaikara Thevan and Others
Madras High Court · AIR 1931 Mad 494