High Courts08 Apr 1930

In Re: Chinna Gangappa

Madras High Court · (1931) ILR (Mad) 68 : 129 Ind. Cas. 230 : (1930) 32 LW 389 : (1930) 59 MLJ 677

Penal Code, 1860 (IPC) — Section 201, 203
High Courts08 Apr 1930

In Re: Kolanda Nayakkan

Madras High Court · (1930) ILR (Mad) 861 : 129 Ind. Cas. 228 : (1930) 32 LW 220 : (1930) 59 MLJ 939

Penal Code, 1860 (IPC) — Section 82Tamil Nadu Children Act, 1920 — Section 22
High Courts27 Mar 1930

Ekambara Mudali Vs Alamelammal and Another

Madras High Court · AIR 1930 Mad 1001 : (1930) ILR (Mad) 870 : 129 Ind. Cas. 628 : (1930) 32 LW 152 : (1930) 59 MLJ 708

Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 352