High Courts05 Mar 1930
K.R. Ramaswami Aiyar and Others Vs The Secretary of State for India and Others
Madras High Court · AIR 1931 Mad 213 : 129 Ind. Cas. 630 : (1930) 32 LW 978 : (1930) 59 MLJ 844
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,558 of 5,226
High Courts05 Mar 1930
(K. Syed) Muhammad Levvai
Madras High Court · AIR 1931 Mad 247
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts04 Mar 1930
Papathi Ammal Vs Karuppiah Pillai and Others
Madras High Court · AIR 1931 Mad 418
High Courts27 Feb 1930
In Re: Thadi Subbi Reddi
Madras High Court · 129 Ind. Cas. 72 : (1930) 32 LW 273 : (1930) 59 MLJ 229
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts25 Feb 1930
Sri Sri Sri Gajapathi Krishna Chandra Deo Garu, Zamindar of Nandigam Estate Vs His Highness Sri Mirja Rajah Sri Pushpati Alakh Narayana Gajapathi Raju Maharaja Manya Sultan Bahadur Varu, Rajah of Vizianagram
Madras High Court · AIR 1931 Mad 561 : (1931) 33 LW 771 : (1931) 60 MLJ 662
Easements Act, 1882 — Section 13(c), 13(d)
High Courts25 Feb 1930
Josyula Venkateswaralu Vs Kasturi Seshagiri Rao
Madras High Court · AIR 1930 Mad 708(1)
High Courts24 Feb 1930
Sundara Ganapathi Mudali Vs Daivasikamani Mudali and Another
Madras High Court · AIR 1931 Mad 94 : 129 Ind. Cas. 824
High Courts21 Feb 1930
Bhyraraju Ramaraju Vs Pulavarthi Lakshmiah
Madras High Court · AIR 1931 Mad 103
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72
High Courts21 Feb 1930
Tholeti Ramiah and Another Vs Konala Brahmiah and Others
Madras High Court · (1930) 32 LW 206 : (1930) 59 MLJ 196
Limitation Act, 1963 — Section 6, 8
High Courts19 Feb 1930
In Re: Appavu Naicken and Others
Madras High Court · AIR 1931 Mad 377 : (1930) 32 LW 592 : (1931) 60 MLJ 488
High Courts18 Feb 1930
A.L.A.R. Arunachalam Chettiar through the authorised Agent Guruswami Aiyar Vs Ry. Pratapasimha Rajah Sahib
Madras High Court · AIR 1930 Mad 988 : 129 Ind. Cas. 63 : (1931) 33 LW 391 : (1931) 60 MLJ 79
High Courts17 Feb 1930
Thiagaraja Pillai Vs Appavoo Pillai and Others
Madras High Court · AIR 1931 Mad 22 : (1931) 33 LW 186
High Courts14 Feb 1930
Nanduri Saradamba Vs Parakala Pattabhiramayya
Madras High Court · AIR 1931 Mad 207 : (1930) ILR (Mad) 952 : (1931) 33 LW 20 : (1931) 60 MLJ 13
Contract Act, 1872 — Section 69, 70
High Courts13 Feb 1930
Kottakota Venkatarami Reddi Vs Sri Maharaja Seetharama Bhupal Rao (dead) and Others
Madras High Court · AIR 1930 Mad 1004 : (1930) ILR (Mad) 968 : (1930) 32 LW 673 : (1930) 59 MLJ 548
Civil Procedure Code, 1908 (CPC) — Section 84
High Courts11 Feb 1930
Komalangi Ammal by her Father and Guardian, Kandasami Chettiar Vs M.K. Sowbhagiammal and Another
Madras High Court · AIR 1931 Mad 37 : (1931) ILR (Mad) 25 : (1930) 32 LW 431 : (1930) 59 MLJ 529
High Courts11 Feb 1930
In Re: K. Ramaraja Tevan and Others
Madras High Court · (1930) ILR (Mad) 937 : (1930) 32 LW 894 : (1930) 59 MLJ 945
Penal Code, 1860 (IPC) — Section 143, 307
High Courts11 Feb 1930
Ramanathan Chetti and Others Vs Delhi Batcha Tevar alias Udayana Tevar and Others
Madras High Court · (1931) 60 MLJ 302
Transfer of Property Act, 1882 — Section 55
High Courts11 Feb 1930
Ramanathan Chetti and Others Vs Delhi Badaha Tevar and Others
Madras High Court · AIR 1931 Mad 335 : 131 Ind. Cas. 840 : (1931) 33 LW 727
High Courts06 Feb 1930
The Pannaji Devi Chand, a Marwadi Firm and Company, consisting of the following Partners, Punnamchand and Others Vs The Firm of Senaji Kapur Chand
Madras High Court · AIR 1930 Mad 635 : (1930) ILR (Mad) 621 : (1930) 31 LW 675 : (1930) 59 MLJ 859
Limitation Act, 1963 — Section 23