High Courts24 Apr 1930
Abdul Sac alias Varusai Mohammad Sahib Vs Sundara Mudaliar and Another
Madras High Court · AIR 1930 Mad 817 : (1931) ILR (Mad) 81 : (1930) 32 LW 836 : (1930) 59 MLJ 932
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,555 of 5,226
High Courts24 Apr 1930
Chintala Venkatasubbiah (died) and Another Vs Kattapalli Akamma
Madras High Court · (1930) 32 LW 154 : (1930) 59 MLJ 267
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84
High Courts24 Apr 1930Dismissed
Hanumayamma Vs Kottapalli Ankamma
Madras High Court · (1930) 04 MAD CK 0001
High Courts23 Apr 1930
Raja Damara Kumara Venkata Lingama Nayanim Bahadur Varu Vs Panaganti Jagannadha Rayanimgar and Others
Madras High Court · AIR 1931 Mad 97 : (1931) 33 LW 485 : (1931) 60 MLJ 155
High Courts22 Apr 1930
Kunthi Ammal and Another Vs Sarangapani Chetti
Madras High Court · AIR 1931 Mad 170 : (1931) ILR (Mad) 198 : (1931) 33 LW 60 : (1931) 60 MLJ 498
Civil Procedure Code, 1908 (CPC) — Section 89(1)
High Courts17 Apr 1930
S.M.S. Subramanian Chettiar (dead) and Another Vs Sinnammal and Others
Madras High Court · AIR 1930 Mad 801 : (1930) ILR (Mad) 881 : (1930) 32 LW 395 : (1930) 59 MLJ 634
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 91
High Courts16 Apr 1930
Venkata Narasimha Rao Bahadur, Zamindar Garu Vs Municipal Council, Narasaraopet and Others
Madras High Court · AIR 1931 Mad 122
High Courts16 Apr 1930
Sree Rajah Malraju Venkata Narasimha Rao Bahadur Zamindar Garu Vs The Municipal Council of Narasaraopet and Others
Madras High Court · (1931) 33 LW 497 : (1931) 60 MLJ 260
High Courts15 Apr 1930
Pilla Ramaswami Vs President, Taluk Board
Madras High Court · (1930) ILR (Mad) 878 : 126 Ind. Cas. 490 : (1930) 32 LW 269
High Courts15 Apr 1930
Pilla Ramaswami Vs President, Taluq Board
Madras High Court · AIR 1930 Mad 766 : (1930) 59 MLJ 346
Madras Local Boards Act, 1884 — Section 164(1)
High Courts15 Apr 1930
Polur Reddi Vs Munusami Reddi and Others
Madras High Court · AIR 1930 Mad 765 : (1931) ILR (Mad) 16 : (1930) 32 LW 381 : (1930) 59 MLJ 308
Criminal Procedure Code, 1898 (CrPC) — Section 346(2)Penal Code, 1860 (IPC) — Section 148
High Courts14 Apr 1930
Mohamed Kassim Rowther Vs Commissioner of Income Tax
Madras High Court · AIR 1930 Mad 763 : 126 Ind. Cas. 595
High Courts14 Apr 1930
K.P. Muhammad Kasim Rowther Vs The Commissioner of Income Tax
Madras High Court · (1930) 32 LW 165 : (1930) 59 MLJ 220
Income Tax Act, 1961 — Section 23(4)
High Courts11 Apr 1930
Commissioner of Income Tax Vs T. Manavedan Tirumalpad
Madras High Court · 126 Ind. Cas. 596
High Courts11 Apr 1930
S.M. Periasamy Nadar and Others Vs Commissioner of Income Tax
Madras High Court · 129 Ind. Cas. 39 : (1930) 32 LW 935
High Courts11 Apr 1930
The Commissioner of Income Tax Vs T. Manavedan Tirumalpad, Senior Raja of Nilambur
Madras High Court · AIR 1930 Mad 704 : (1931) ILR (Mad) 21 : (1930) 32 LW 170 : (1930) 59 MLJ 265
High Courts11 Apr 1930
Sathuluru Seetharamanujacharyulu Vs Narra Venkatasubbamma and Another
Madras High Court · AIR 1930 Mad 824 : (1931) ILR (Mad) 132 : (1930) 32 LW 416 : (1930) 59 MLJ 485
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(d)
High Courts11 Apr 1930
S.M.P. Periaswami Nadar and Others Vs The Commissioner of Income Tax
Madras High Court · (1930) 59 MLJ 778
Income Tax Act, 1961 — Section 10(2)(iii)
High Courts09 Apr 1930
Sangali Vasudeva Rao Vs The Municipal Council
Madras High Court · AIR 1930 Mad 844 : (1930) 32 LW 794 : (1930) 59 MLJ 690
Civil Procedure Code, 1908 (CPC) — Section 80