High Courts04 Aug 1930
Appayya Banga (dead) and Others Vs Koraga alias Santhappa Kajava
Madras High Court · (1930) 32 LW 957 : (1931) 60 MLJ 85
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,553 of 5,226
High Courts04 Aug 1930
The Municipal Council Vs S. Venkatarama Aiyar
Madras High Court · AIR 1931 Mad 55 : (1931) ILR (Mad) 495 : 129 Ind. Cas. 225 : (1930) 32 LW 760 : (1931) 60 MLJ 456
High Courts04 Aug 1930
In Re: Parameswara Pattar
Madras High Court · AIR 1930 Mad 833 : (1931) ILR (Mad) 1 : (1930) 32 LW 433 : (1930) 59 MLJ 469
Court Fees Act, 1870 — Section 17
High Courts31 Jul 1930
Vaithilingam Pillai Vs Kandaswami Pillai
Madras High Court · AIR 1931 Mad 1 : (1931) 33 LW 210 : (1931) 60 MLJ 713
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts31 Jul 1930
M. Namberumal Chetty Vs M. Nainiappa Mudali
Madras High Court · AIR 1931 Mad 16 : (1931) ILR (Mad) 331 : (1930) 32 LW 513 : (1930) 59 MLJ 850
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts30 Jul 1930
Taticherla Pichamma Vs Official Receiver of Cuddappah and Others
Madras High Court · 128 Ind. Cas. 154
High Courts30 Jul 1930
Moonrumugamkondan Asari Vs Chockalingam Asari
Madras High Court · AIR 1930 Mad 913 : (1931) ILR (Mad) 5 : 129 Ind. Cas. 33 : (1930) 32 LW 449 : (1930) 59 MLJ 629
Provincial Insolvency Act, 1920 — Section 28
High Courts30 Jul 1930
Thaticherla Pichamma Vs The Official Receiver of Cuddapah and Others
Madras High Court · AIR 1930 Mad 834 : (1931) ILR (Mad) 13 : (1930) 32 LW 454 : (1930) 59 MLJ 686
Provincial Insolvency Act, 1920 — Section 53
High Courts29 Jul 1930
Gopala Kudva and Others Vs Juvappa Kamathi and Another
Madras High Court · AIR 1931 Mad 577 : (1932) 35 LW 400
High Courts29 Jul 1930
Ramaswami Tevar Vs M. Subban and Others
Madras High Court · AIR 1930 Mad 983 : 129 Ind. Cas. 79 : (1930) 32 LW 782
High Courts28 Jul 1930
In Re: Appasamy Mudali
Madras High Court · 128 Ind. Cas. 449 : (1930) 32 LW 743
High Courts28 Jul 1930
In Re: R. Veeraraghavachari
Madras High Court · 129 Ind. Cas. 233 : (1930) 32 LW 435
High Courts28 Jul 1930
In Re: Appaswami Mudali
Madras High Court · (1931) ILR (Mad) 334 : (1930) 59 MLJ 853
Criminal Procedure Code, 1898 (CrPC) — Section 110(f), 117(5)
High Courts25 Jul 1930
T.S. Venkatabalagurumurthi Chettiar Vs T.A. Balakrishna Odayar and Others
Madras High Court · AIR 1930 Mad 1009 : (1930) 32 LW 538 : (1931) 60 MLJ 90
High Courts24 Jul 1930
T.V. Gopalakrishna Aiyar and Another Vs The Official Receiver of South Malabar at Calicut and Others
Madras High Court · AIR 1930 Mad 998 : (1930) 32 LW 443 : (1930) 59 MLJ 525
Provincial Insolvency Act, 1920 — Section 28(2), 46
High Courts24 Jul 1930
Nataraja Mudaliar Vs Devasigamani Mudaliar
Madras High Court · AIR 1931 Mad 241
Penal Code, 1860 (IPC) — Section 379, 424
High Courts23 Jul 1930
In Re: Velivalli Brahmaiah and Others
Madras High Court · (1931) ILR (Mad) 252 : 129 Ind. Cas. 633 : (1930) 32 LW 280 : (1930) 59 MLJ 674
Penal Code, 1860 (IPC) — Section 352, 504
High Courts23 Jul 1930
B. Sivaram Dubai Vs R. Rajagopala Misra and Another
Madras High Court · AIR 1930 Mad 918 : (1931) ILR (Mad) 315 : (1930) 32 LW 608 : (1931) 60 MLJ 514
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Jul 1930
C. Jagannadham Pillai Vs Official Assignee and Others
Madras High Court · AIR 1931 Mad 124 : 129 Ind. Cas. 814