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Madras High Court judgments

1,04,503 judgments · page 4,552 of 5,226

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High Courts28 Aug 1930

Muthyala Narayanappa Vs Muthyala Ramachandrappa

Madras High Court · AIR 1931 Mad 28 : (1931) ILR (Mad) 469 : 129 Ind. Cas. 638 : (1930) 32 LW 905 : (1931) 60 MLJ 676

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High Courts28 Aug 1930

Narasimha Raghavachari Vs The Secretary of State for India in Council

Madras High Court · AIR 1931 Mad 135 : (1930) 32 LW 945 : (1931) 60 MLJ 137

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High Courts26 Aug 1930

In Re: Ramanathan Chettiar

Madras High Court · AIR 1931 Mad 138 : (1931) 33 LW 75

Madras Local Boards Act, 1884 — Section 57
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High Courts26 Aug 1930

Atmakuru Butchiah Chetti Vs S. Tayar Rao Naidu and Others

Madras High Court · AIR 1931 Mad 399 : (1931) ILR (Mad) 184 : 129 Ind. Cas. 818 : (1930) 32 LW 919 : (1931) 60 MLJ 721

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts22 Aug 1930

(Komanduru) Sampath Ayyangar and Another Vs Sri Govinda Krishna Yachandralavari Bahadur, Rajah of Venkatagiri

Madras High Court · AIR 1931 Mad 51 : 129 Ind. Cas. 828 : (1931) 33 LW 284

Contract Act, 1872 — Section 70
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High Courts21 Aug 1930

A.R.S.P. Subramanian Chetti Vs Official Assignee of Madras

Madras High Court · AIR 1931 Mad 603(1)

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High Courts21 Aug 1930

P. Abdul Samad Saheb Vs Sowcar Kamaruddin Saheb and Others

Madras High Court · AIR 1931 Mad 192

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts20 Aug 1930

In Re: K.V. Subramania Aiyar

Madras High Court · (1931) 33 LW 133 : (1931) 60 MLJ 299

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High Courts20 Aug 1930

Sri Raja Sobhanadri Appa Rao Bahadur Garu Vs Raja Muganti Venkatarama Rao and Others

Madras High Court · AIR 1931 Mad 45 : (1931) ILR (Mad) 352 : 129 Ind. Cas. 245 : (1930) 32 LW 680 : (1931) 60 MLJ 701

Limitation Act, 1963 — Article 44
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High Courts20 Aug 1930

Suppiah Vs Emperor

Madras High Court · AIR 1930 Mad 980

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High Courts19 Aug 1930

Gordon Woodroffe and Co. Vs D.N. Radhakrishna Chetty and Another

Madras High Court · AIR 1931 Mad 61 : 129 Ind. Cas. 242 : (1930) 32 LW 856 : (1930) 59 MLJ 746

Civil Procedure Code, 1908 (CPC) — Section 122, 129
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High Courts15 Aug 1930

M. Raghavalu Naidu Vs Thandaroya Pillai and Another

Madras High Court · AIR 1931 Mad 71

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High Courts15 Aug 1930

Somisetti Seshayya Chetty and Others Vs Rolla Subbadu, minor by Next Friend, Rolla Ragadu and Others

Madras High Court · AIR 1930 Mad 991 : (1931) ILR (Mad) 445 : (1930) 32 LW 502 : (1930) 59 MLJ 881

Limitation Act, 1908 — Section 31
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High Courts14 Aug 1930

In Re: Duraiswami Naicken and Another

Madras High Court · (1931) 34 LW 349 : (1931) 60 MLJ 691

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High Courts12 Aug 1930

In Re: Seemakurti Kanakayya

Madras High Court · 129 Ind. Cas. 75 : (1930) 32 LW 789 : (1930) 59 MLJ 854

Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 403
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High Courts11 Aug 1930

In Re: Devatha Sriramamurty

Madras High Court · 131 Ind. Cas. 649 : (1931) 33 LW 640 : (1931) 60 MLJ 370

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High Courts11 Aug 1930

In Re: Kolli Satyanarayana Choudari

Madras High Court · (1931) 33 LW 632 : (1931) 60 MLJ 378

Criminal Procedure Code, 1898 (CrPC) — Section 144
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High Courts06 Aug 1930

Ramaswami Chettiar by next friend S.R.M.S.A. Annamalai Chettiar Vs Roya Kanniappa Mudaliar and Others

Madras High Court · AIR 1930 Mad 987 : (1931) ILR (Mad) 491 : 129 Ind. Cas. 44 : (1930) 32 LW 766 : (1931) 60 MLJ 237

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
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High Courts06 Aug 1930

Alagammal Vs Sadasiva Padayachi and Others

Madras High Court · AIR 1930 Mad 1017 : 129 Ind. Cas. 47 : (1930) 32 LW 843 : (1931) 60 MLJ 72

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
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High Courts05 Aug 1930

G.R. Naidu and Others Vs Kota Savitramma and Others

Madras High Court · AIR 1931 Mad 36 : 129 Ind. Cas. 682 : (1931) 33 LW 92 : (1930) 59 MLJ 833

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