High Courts08 Oct 1930
Subramania Aiyar (died) and Others Vs Srila Sri Vaithilinga Pandara Sannadhi
Madras High Court · AIR 1931 Mad 641 : (1931) 33 LW 661 : (1931) 60 MLJ 590
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,550 of 5,226
High Courts08 Oct 1930
P.V.S. Kabalamurthi Pillai Vs P.V. Subramania Pillai and Others
Madras High Court · 131 Ind. Cas. 655
High Courts07 Oct 1930
Paredath Chori George Vs Thithi Umma and Others
Madras High Court · AIR 1931 Mad 363 : (1931) 33 LW 407 : (1931) 60 MLJ 214
High Courts07 Oct 1930
P.V.S. Kabalamurthi Pillai Vs P.V. Subramania Pillai and Others
Madras High Court · AIR 1931 Mad 500 : (1931) 60 MLJ 332
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 6, Order 34 Rule 6
High Courts07 Oct 1930
In Re: B.G. Kolandavelu Mudaliar and Others
Madras High Court · (1931) 33 LW 741 : (1931) 60 MLJ 270
Companies Act, 1956 — Section 235
High Courts07 Oct 1930
In Re: Madras Native Permanent Fund Ltd. and B.G. Kolandavelu Mudaliar and Others
Madras High Court · AIR 1931 Mad 792
High Courts02 Oct 1930
Ghulam Moideen Sahib Vs Mohammad Oomersahib and Another
Madras High Court · 131 Ind. Cas. 158
High Courts02 Oct 1930
In Re: Krishnama Naicken and Another
Madras High Court · (1931) ILR (Mad) 678 : (1931) 33 LW 348 : (1931) 60 MLJ 404
Evidence Act, 1872 — Section 159, 32
High Courts02 Oct 1930
The Official Receiver of Secunderabad Vs Gumidelli Lakshminarayana (dead) and Others
Madras High Court · AIR 1931 Mad 474 : (1931) ILR (Mad) 727 : (1931) 33 LW 562 : (1931) 61 MLJ 774
Evidence Act, 1872 — Section 41
High Courts02 Oct 1930
Ghulam Mohideen Sahib Vs Md. Oomer Sahib and Another
Madras High Court · (1931) 33 LW 430 : (1931) 60 MLJ 133
Limitation Act, 1963 — Article 84
High Courts30 Sept 1930
Nanureddigari Lakshmireddy Vs Ugranapalli Muni Reddy
Madras High Court · (1931) ILR (Mad) 512 : (1931) 60 MLJ 524
Criminal Procedure Code, 1898 (CrPC) — Section 436
High Courts26 Sept 1930
In Re: In The Matter of The Estate of C. Govindaswamy
Madras High Court · (1937) 2 MLJ 899
High Courts25 Sept 1930
Kanaga Kosvan alias Konakachala Kosavan Vs Emperor
Madras High Court · 131 Ind. Cas. 147 : (1931) 33 LW 218
High Courts25 Sept 1930
In Re: Kanaga Kosavan alias Kanakachala Kosavan
Madras High Court · (1931) ILR (Mad) 504 : (1931) 60 MLJ 616
Penal Code, 1860 (IPC) — Section 300
High Courts22 Sept 1930
In Re: Thoomulur Anantapadmanabiah
Madras High Court · 129 Ind. Cas. 70 : (1930) 59 MLJ 914
Criminal Procedure Code, 1898 (CrPC) — Section 112
High Courts19 Sept 1930
Sambasiva Mudali and Others Vs Emperor
Madras High Court · AIR 1931 Mad 225 : (1932) 35 LW 98
High Courts19 Sept 1930
The Municipal Council, Kumbakonam Vs Ralli Brothers
Madras High Court · AIR 1931 Mad 497 : (1931) 34 LW 943 : (1931) 61 MLJ 748
High Courts18 Sept 1930
B. Rajarajeswara Sethupathi and Another Vs T.K. Kuppammal
Madras High Court · AIR 1931 Mad 206
Madras Estates Land Act, 1908 — Section 13(3)
High Courts18 Sept 1930
Gurusami Thevan Vs Ganapathi Chetti and Others
Madras High Court · AIR 1932 Mad 173
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Sept 1930
Shankarnaraina Saralaya Vs Laxmi Hengsu and Others
Madras High Court · AIR 1931 Mad 277 : (1931) 33 LW 411 : (1931) 60 MLJ 267
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33