High Courts20 Nov 1930
Raman Koravan and Others Vs Emperor
Madras High Court · AIR 1931 Mad 427 : (1931) 33 LW 414
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,548 of 5,226
High Courts20 Nov 1930
Ganta Venkatasubbayya and Another Vs Peeru Pacha Saheb and Others
Madras High Court · (1931) 60 MLJ 178
High Courts20 Nov 1930
T.S. Lakshmana Ayyar and Others Vs R.S. Nayudu and Others
Madras High Court · AIR 1931 Mad 340
High Courts19 Nov 1930
Adari Sanyasi Vs Vaddadi Nookalamma and Another
Madras High Court · AIR 1931 Mad 592 : (1931) ILR (Mad) 708 : (1931) 34 LW 556
High Courts19 Nov 1930
M. Varadaiah Chetti and Another Vs K. Narasimhulu Chetti and Others
Madras High Court · (1931) ILR (Mad) 345 : (1931) 60 MLJ 173
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Nov 1930
M. Varadaiah Chetti and Another Vs K. Narasimhalu Chetti and Others
Madras High Court · AIR 1932 Mad 41 : (1931) 33 LW 149
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Nov 1930
V. Govinda Panikkar and Others Vs Vilakkathala Parti's daughter Karthiyayini and Others
Madras High Court · AIR 1931 Mad 726 : (1931) 34 LW 365 : (1931) 61 MLJ 35
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts18 Nov 1930
Ramanuja Naicker Vs Solaiappa Naicker and Others
Madras High Court · AIR 1931 Mad 270 : (1931) 33 LW 549 : (1931) 60 MLJ 471
Civil Procedure Code, 1908 (CPC) — Section 47, 47(2)
High Courts17 Nov 1930
Vellachami Chetti Vs Arunachalam Chetti (dead) and Others
Madras High Court · AIR 1931 Mad 325 : (1931) 33 LW 448 : (1931) 60 MLJ 339
High Courts17 Nov 1930
A.S. Gnanaprakasam Pillai Vs F.S. Vaz
Madras High Court · AIR 1931 Mad 352 : (1931) 33 LW 763 : (1931) 60 MLJ 293
Transfer of Property Act, 1882 — Section 107
High Courts14 Nov 1930
Arumilli Viramma Vs Arumilli Seshamma alias Chittemma and Another
Madras High Court · AIR 1931 Mad 343 : (1931) ILR (Mad) 266 : (1931) 33 LW 159 : (1931) 60 MLJ 264
Succession Act, 1925 — Section 234
High Courts13 Nov 1930
(Chinta) Chandramma and Another Vs Gunna Seethan Naidu
Madras High Court · AIR 1931 Mad 542 : (1931) 33 LW 648 : (1931) 61 MLJ 316
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w)
High Courts13 Nov 1930
Vatakee Neelamana Illoth Iswaran Nambudiri and Others Vs Vatakee Neelamana Illoth Vishnu Nambudiri and Others
Madras High Court · AIR 1931 Mad 634 : (1931) 33 LW 611 : (1931) 60 MLJ 467
High Courts13 Nov 1930
V. Adinarayana Chetty Vs Kopparam Narasimha Chetty and Another
Madras High Court · AIR 1931 Mad 471 : (1931) ILR (Mad) 337 : (1931) 33 LW 143 : (1931) 60 MLJ 167
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts13 Nov 1930
C. Kannammal and Others Vs Kanakasabai Mudaliar alias Madurai Muthu Mudaliar and Another
Madras High Court · AIR 1931 Mad 629 : (1931) ILR (Mad) 845 : (1931) 33 LW 676 : (1931) 61 MLJ 535
High Courts11 Nov 1930
Venkatarama Aiyar Vs Mirthinjaya Aiyar and Another
Madras High Court · AIR 1931 Mad 456 : (1931) 33 LW 786 : (1931) 60 MLJ 521
Limitation Act, 1963 — Section 6(1)
High Courts10 Nov 1930
Yerramilli Satyanarayana Rao and Others Vs Kandukuri Purnayya and Others
Madras High Court · AIR 1931 Mad 260 : (1931) 34 LW 955 : (1931) 61 MLJ 805
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts07 Nov 1930
Dara Lakshmi Narasimham Vs Garine Satyanarayana
Madras High Court · AIR 1931 Mad 227 : (1931) 34 LW 975
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts07 Nov 1930
Krishnaswami Pathar and Others Vs Ramachandra Ayyar and Others
Madras High Court · AIR 1931 Mad 601
High Courts07 Nov 1930
Nagammal and Another Vs Sankarappa Naidu alias Muthalagiri Naidu and Others
Madras High Court · AIR 1931 Mad 264 : (1931) ILR (Mad) 576 : (1931) 33 LW 269 : (1931) 61 MLJ 19
Evidence Act, 1872 — Section 32(7)