High Courts05 Nov 1930
Hussain Meah Sahib (died) and Others Vs A.G. Abdul Rahim Sahib
Madras High Court · AIR 1931 Mad 326 : (1931) 33 LW 554
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,549 of 5,226
High Courts04 Nov 1930
M.S. Gopalaswami Chettiar Vs The Secretary of State for India in Council
Madras High Court · AIR 1931 Mad 525 : (1931) 34 LW 333 : (1931) 61 MLJ 754
Madras Proprietary Estates Village Service Act, 1894 — Section 27(2)
High Courts29 Oct 1930
(Pujari) Ayilu Reddi Vs (Pujari) Venkata Reddi and Others
Madras High Court · AIR 1931 Mad 133
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts29 Oct 1930
Rao Bahadur A.T. Pannirselvam Vs A. Veeriah Vandayar and Another
Madras High Court · (1931) ILR (Mad) 627 : (1931) 33 LW 168 : (1931) 60 MLJ 191
Madras Local Boards Act, 1920 — Section 13
High Courts28 Oct 1930
Official Receiver Vs M. Rm. K.A.R. Rm. Arunachalam Chettiar
Madras High Court · AIR 1931 Mad 118 : (1931) 33 LW 607
Provincial Insolvency Act, 1920 — Section 52
High Courts27 Oct 1930
N. Seshagiri Ayyar Vs T.N. Ramachandra Ayyar and Others
Madras High Court · AIR 1931 Mad 570
High Courts27 Oct 1930
V. Guruvappa Chetty Vs Thayarammal and Others
Madras High Court · AIR 1931 Mad 482 : (1931) ILR (Mad) 558 : (1931) 33 LW 423 : (1931) 60 MLJ 433
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489(2)
High Courts24 Oct 1930
Sarraju Venkataraghaviah Vs Sarraju Chenchu Subbiah
Madras High Court · AIR 1931 Mad 502 : 136 Ind. Cas. 38 : (1931) 33 LW 294
High Courts24 Oct 1930
Moovvara Kakkamvelli Lakshmi Amma Vs Thazhathitathil Krishna Kurup
Madras High Court · AIR 1931 Mad 81 : (1931) 33 LW 259 : (1931) 60 MLJ 219
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts23 Oct 1930
Uppalapati Hemadri Vs Kodali Seshamma and Others
Madras High Court · AIR 1931 Mad 113
Negotiable Instruments Act, 1881 (NI) — Section 35
High Courts23 Oct 1930
Malyam Patel Basavana Gowd (dead) and Others Vs Lakka Narayana Reddi and Another
Madras High Court · AIR 1931 Mad 284 : (1931) ILR (Mad) 793 : (1931) 33 LW 681 : (1931) 61 MLJ 563
Easements Act, 1882 — Section 4
High Courts22 Oct 1930
Chinnan and Others Vs Ranjithammal
Madras High Court · AIR 1931 Mad 216 : (1931) ILR (Mad) 554 : (1931) 33 LW 455 : (1931) 60 MLJ 709
Easements Act, 1882 — Section 59
High Courts20 Oct 1930
The Registrar, High Court Vs Kodangi
Madras High Court · AIR 1932 Mad 363
Penal Code, 1860 (IPC) — Section 211
High Courts20 Oct 1930
The Registrar, High Court Vs Kodangi alias Arunachalam Servai
Madras High Court · (1932) ILR (Mad) 611 : 137 Ind. Cas. 312 : (1932) 35 LW 481 : (1932) 62 MLJ 425
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 Oct 1930
Seenia Pillai Vs Taluk Board of Shermadevi
Madras High Court · AIR 1931 Mad 200 : (1931) 33 LW 70
Madras Estates Land Act, 1908 — Section 77
High Courts14 Oct 1930
Kokku Rama Row and Another Vs The Official Assignee of Madras
Madras High Court · AIR 1931 Mad 366 : (1931) 33 LW 468 : (1931) 61 MLJ 27
Presidency Towns Insolvency Act, 1909 — Section 55
High Courts10 Oct 1930
Pichaiyappa Chetti and Another Vs Govindaraju Mudaly and Others
Madras High Court · AIR 1931 Mad 110 : (1931) 33 LW 78
Transfer of Property Act, 1882 — Section 74, 92
High Courts10 Oct 1930
V.K. Vaiyapuri Chetty Vs Sinniah Chetty
Madras High Court · AIR 1931 Mad 17 : (1931) 33 LW 36 : (1930) 59 MLJ 901
Criminal Procedure Code, 1898 (CrPC) — Section 517, 520
High Courts08 Oct 1930
Ediga Chagapuram Pedda Nagappa Vs Paramala Venkatarami Reddi
Madras High Court · AIR 1931 Mad 137 : (1931) 33 LW 540
High Courts08 Oct 1930
Annu Avathanigal Vs Somasundara Avathanigal
Madras High Court · AIR 1931 Mad 185 : (1931) ILR (Mad) 654 : (1931) 33 LW 31 : (1932) 62 MLJ 45
Limitation Act, 1963 — Article 89