High Courts28 Nov 1930
Ramabrahmam Vs Gudimalla Andalamma
Madras High Court · AIR 1931 Mad 597 : (1931) 34 LW 547
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,547 of 5,226
High Courts28 Nov 1930
Devanai Ammal Vs Mahadeva Chetti
Madras High Court · AIR 1931 Mad 313 : (1931) 34 LW 995
High Courts27 Nov 1930
Subramania Maistry and Another Vs Nachiar Ammar
Madras High Court · 131 Ind. Cas. 174
High Courts27 Nov 1930
Arumuga Goundan Vs Subramania Goundan
Madras High Court · AIR 1931 Mad 324 : (1931) 33 LW 446
High Courts27 Nov 1930
Subramania Maistry and Another Vs Nachiar Ammal
Madras High Court · AIR 1931 Mad 233 : (1931) 33 LW 311
Criminal Procedure Code, 1898 (CrPC) — Section 264(1)
High Courts26 Nov 1930
Nidamarthu Balasurya Bheemaraju Vs Changati Mrutyanjayudu and Another
Madras High Court · AIR 1931 Mad 354
High Courts26 Nov 1930
C. Abdul Hakim Sahib and Another Vs Chattanadha Aiyar and Others
Madras High Court · AIR 1931 Mad 457 : (1931) 60 MLJ 435
Court Fees Act, 1870 — Section 3Government of India Act, 1915 — Section 107
High Courts25 Nov 1930
Upadrasta Venkatalakshmamma Vs Garikipati Seshagiri Rao
Madras High Court · AIR 1931 Mad 303 : (1931) 33 LW 359 : (1931) 60 MLJ 628
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts25 Nov 1930
Muhammad Ahmad Vs Bezwada Venkanna and Another
Madras High Court · AIR 1931 Mad 276
Penal Code, 1860 (IPC) — Section 482, 486
High Courts25 Nov 1930
Ramaswami Ayyar Vs Secy. of State
Madras High Court · AIR 1931 Mad 361 : (1931) 33 LW 572
High Courts25 Nov 1930
Ramaswami Ayyar Vs Secretary of State for India
Madras High Court · 131 Ind. Cas. 647
High Courts24 Nov 1930
Sankappa Rai and Others Vs Keraga Pujari and Others
Madras High Court · AIR 1931 Mad 575 : (1931) ILR (Mad) 561 : (1931) 33 LW 419 : (1931) 61 MLJ 120
Evidence Act, 1872 — Section 33
High Courts24 Nov 1930
Chukkala Mangayyamma Vs Chukkala Appalaswami
Madras High Court · (1931) 33 LW 405 : (1931) 60 MLJ 213
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Nov 1930
Gangama Naick Vs N.L.V.R. Veerappa Chetti through his Authorised Agent Sitaram Ayyangar
Madras High Court · 131 Ind. Cas. 833
High Courts21 Nov 1930
Moparthi Nayudamma and Others Vs Zamindar of Devarakota
Madras High Court · 131 Ind. Cas. 16
High Courts21 Nov 1930
M.R. Ry. Manavikrama Raja Avergal, the Zamorin of Calicut Vs Thattamangalath alias Mallisseriillath Krishnan Nambudripad and Others
Madras High Court · 131 Ind. Cas. 19 : (1932) 35 LW 817
High Courts21 Nov 1930
(Moparthi) Nayudamma and Others Vs (Sreemanthuraja Yarlagada) Ankineedu Prasad Bahadur
Madras High Court · AIR 1931 Mad 640
High Courts21 Nov 1930
Manavikrama Raja, the Zamorin of Calicut Vs Thattamangalath and Others
Madras High Court · AIR 1931 Mad 328 : (1931) ILR (Mad) 532