High Courts17 Dec 1930
In Re: Nandipati Ramireddi and Another
Madras High Court · (1931) ILR (Mad) 251 : (1931) 33 LW 542 : (1931) 60 MLJ 694
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,546 of 5,226
High Courts17 Dec 1930
(Gorti) Brahmayya Vs Perumalla Subbarayudu
Madras High Court · AIR 1931 Mad 552 : (1931) 34 LW 125
High Courts17 Dec 1930
Venkatakrishna Reddi and Others Vs Srinivasachariar and Others
Madras High Court · AIR 1931 Mad 452 : (1931) ILR (Mad) 527 : (1931) 34 LW 214 : (1931) 61 MLJ 135
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts16 Dec 1930
Chena Veena Chidambaram Chettiar (died) and Others Vs Chokkalingam Naickan (dead) and Others
Madras High Court · AIR 1931 Mad 571 : 131 Ind. Cas. 2
High Courts16 Dec 1930
Chena Veena Chidambaram Chettiar (died) and Others Vs Chokkalingam Naicken (dead) and Others
Madras High Court · (1931) 34 LW 394 : (1931) 61 MLJ 52
Madras Estates Land Act, 1908 — Section 26
High Courts16 Dec 1930
S.C.T. Al. Alagappa Chettiar Vs S.S.C.T. Chidambaram Chettiar
Madras High Court · AIR 1931 Mad 619 : (1931) 34 LW 507
High Courts15 Dec 1930
Sangiliya Pillai Vs P.C. Muthti Chettiar
Madras High Court · (1931) 34 LW 546 : (1931) 61 MLJ 516
Limitation Act, 1963 — Article 182
High Courts12 Dec 1930
Edupuganti Buchayya and Another Vs Edupuganti Sriramamma
Madras High Court · AIR 1931 Mad 603 : (1931) 33 LW 559
High Courts11 Dec 1930
(Kammara) Chinna Nagiah and Another Vs Yerraguntla Pullayya and Others
Madras High Court · AIR 1931 Mad 610 : (1931) 34 LW 324
High Courts09 Dec 1930
Abdul Majid Said (died) and Others Vs Ramiza Bivi Sahiba (died) and Others
Madras High Court · 131 Ind. Cas. 153
High Courts09 Dec 1930
Abdul Majid Saib (died) and Others Vs Ramiza Bibi Sahiba (died) and Others
Madras High Court · AIR 1931 Mad 468 : (1931) 33 LW 312
High Courts09 Dec 1930
(Kintali) Chandramani Prushti Vs Jambeswara Rayagaru and Others
Madras High Court · AIR 1931 Mad 550 : (1931) 34 LW 598
High Courts08 Dec 1930
Poova Nalingam Servai Vs Veerayi and Others
Madras High Court · AIR 1932 Mad 97
High Courts08 Dec 1930
Poovanalingam Servai Vs Veerayi and Others
Madras High Court · (1931) ILR (Mad) 821 : (1931) 34 LW 933 : (1931) 61 MLJ 399
High Courts04 Dec 1930
The Public Prosecutor Vs Vadlamudi Satyanarayana and Others
Madras High Court · AIR 1931 Mad 484 : (1932) ILR (Mad) 1025 : 131 Ind. Cas. 844 : (1931) 33 LW 671 : (1931) 61 MLJ 842
High Courts02 Dec 1930
S. Sendiappa Nadar and Others Vs The President, District Board
Madras High Court · AIR 1931 Mad 419 : (1931) ILR (Mad) 595 : (1931) 33 LW 475 : (1931) 60 MLJ 495
Madras Local Boards Act, 1884 — Section 220
High Courts02 Dec 1930
Ramakrishna Ayyar Vs Raghunatha Ayyar and Another
Madras High Court · AIR 1931 Mad 272 : (1931) 33 LW 263
High Courts01 Dec 1930
(Valluru) Basavayya and Another Vs Govindaraju Veerabhadra Rao and Others
Madras High Court · AIR 1931 Mad 679 : (1931) 34 LW 69
High Courts28 Nov 1930
Soudagar Muhammad Abdul Rahim Baig Saheb Vs Soudagar Muhammad Abdul Hakim Baig Saheb and Others
Madras High Court · AIR 1931 Mad 553 : (1931) ILR (Mad) 543 : (1931) 34 LW 220 : (1931) 61 MLJ 139
Trusts Act, 1882 — Section 23(f), 88
High Courts28 Nov 1930
Mallappa Chettiar alias Rathnasabapathi Chettiar and Another Vs Alagiri Naicker and Others
Madras High Court · AIR 1931 Mad 791 : (1931) 60 MLJ 475
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27