CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court

COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,551 of 5,226

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
High Courts15 Sept 1930

Chinna Venkatesu Vs Pedda Kesamma

Madras High Court · AIR 1931 Mad 231 : (1931) ILR (Mad) 515 : (1931) 33 LW 291 : (1931) 60 MLJ 336

Penal Code, 1860 (IPC) — Section 447
Read judgment
High Courts15 Sept 1930

The District Labour Officer Vs Veeraghanta Venkatasubramania Sastri

Madras High Court · AIR 1931 Mad 50 : (1930) 59 MLJ 911

Land Acquisition Act, 1894 — Section 9(3)
Read judgment
High Courts15 Sept 1930

The District Labour Officer Vs Veeraghanta Venkatasubrahmanya Sastri

Madras High Court · 129 Ind. Cas. 251 : (1930) 32 LW 788

Read judgment
High Courts13 Sept 1930

Nanureddigari Lakshmireddy Vs Urganapalle Muni Reddy

Madras High Court · AIR 1931 Mad 488 : 131 Ind. Cas. 5 : (1931) 33 LW 336

Read judgment
High Courts12 Sept 1930

A.N. Ramachandra Aiyar and Others Vs The Official Assignee of Madras and Others

Madras High Court · AIR 1931 Mad 317 : (1931) ILR (Mad) 739 : (1931) 33 LW 232 : (1931) 61 MLJ 66

Presidency Towns Insolvency Act, 1909 — Section 7
Read judgment
High Courts11 Sept 1930

Mahammad Beari and Others Vs Badava Beari and Another

Madras High Court · AIR 1931 Mad 128 : (1931) 34 LW 369 : (1931) 61 MLJ 58

Read judgment
High Courts10 Sept 1930

A.K. Kannayya Chetty and Others Vs The President, Union Board

Madras High Court · AIR 1931 Mad 424 : (1931) 33 LW 254 : (1931) 60 MLJ 462

Land Encroachment Act, 1905 — Section 2(2)Madras Local Boards Act, 1884 — Section 207(1)(a)
Read judgment
High Courts09 Sept 1930

Muthukumaraswamia Pillai and Others Vs R.S. Subbaraya Pillai and Others

Madras High Court · AIR 1931 Mad 505

Read judgment
High Courts08 Sept 1930

Balasubramania Pandya Talavar Vs Rm. P. Rm. M. Subramanian Chettiar

Madras High Court · (1931) ILR (Mad) 237 : (1930) 32 LW 742 : (1930) 59 MLJ 892

Civil Procedure Code, 1908 (CPC) — Section 47
Read judgment
High Courts08 Sept 1930

Kunhi Kutti Ali and Another Vs Muhammad Haji (died) and Others

Madras High Court · AIR 1931 Mad 73 : (1931) ILR (Mad) 239 : (1930) 32 LW 827 : (1931) 60 MLJ 450

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3)
Read judgment
High Courts08 Sept 1930

(Pasupuleti) Bangarayya and Others Vs Sree Nallapparaju Venkata Subbaraju and Others

Madras High Court · AIR 1931 Mad 302

Read judgment
High Courts08 Sept 1930

C. Krishnaswami Naidu Vs K. Jayalakshmi Ammal

Madras High Court · AIR 1931 Mad 300 : (1931) ILR (Mad) 671 : (1931) 33 LW 307 : (1931) 60 MLJ 315

Contract Act, 1872 — Section 239
Read judgment
High Courts08 Sept 1930

(Cheedella) Seethiah and Another Vs Aravapalli Mutyalu

Madras High Court · AIR 1931 Mad 106 : (1931) 33 LW 86

Read judgment
High Courts04 Sept 1930

The Corporation of Madras Vs The Madras Electric Tramways and The Madras Electric Supply Corporation, Ltd.

Madras High Court · AIR 1931 Mad 152 : (1931) ILR (Mad) 364 : (1931) 33 LW 224 : (1931) 60 MLJ 551

Madras City Municipal Act, 1904 — Section 287, 288
Read judgment
High Courts03 Sept 1930

Sabapathi Rao and Others Vs Sabapathi Press Co. Ltd.

Madras High Court · AIR 1930 Mad 1012 : 129 Ind. Cas. 40 : (1930) 32 LW 950 : (1930) 59 MLJ 826

Companies Act, 1956 — Section 168
Read judgment
High Courts03 Sept 1930

(Haji A.S.) Abdul Muhammad Rowther and Others Vs Seethalakshmi Ammal and Others

Madras High Court · AIR 1931 Mad 120 : (1931) 33 LW 109

Transfer of Property Act, 1882 — Section 52
Read judgment
High Courts02 Sept 1930

Lakshmi Narayana Ayyar and Another Vs Chinnappa Goundan

Madras High Court · AIR 1931 Mad 492

Read judgment
High Courts02 Sept 1930

Nappalli Kandiyilthamasikkum Puthiyottil Kanhiratan Govinda Kurup Vs Chowakkaran Keloth Beekku alias Beekutti Umma (dead) and Others

Madras High Court · (1930) 32 LW 814 : (1930) 59 MLJ 941

Transfer of Property Act, 1882 — Section 105
Read judgment
High Courts01 Sept 1930

Sree Raja Venkata Rangiah Appa Rao Bahadur and Another Vs The Secretary of State for India in Council and Others

Madras High Court · AIR 1931 Mad 175 : (1931) ILR (Mad) 416 : (1930) 32 LW 810 : (1930) 59 MLJ 923

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
Read judgment
High Courts29 Aug 1930

Adivi Suryaprakasa Rao and Others Vs Tummalapalli Sreeramulu and Others

Madras High Court · 129 Ind. Cas. 249 : (1930) 32 LW 662 : (1930) 59 MLJ 918

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
Read judgment
Previous1…4,5494,5504,5514,5524,553…5,226Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions