High Courts21 Apr 1933
S.P.S.R. Subramania Ayyar Vs C. Bomer Cooty Haji
Madras High Court · AIR 1933 Mad 870 : (1933) 38 LW 933
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,506 of 5,226
High Courts21 Apr 1933
Sri Mahant Prayag Doss Jee Varu Vicharna Kartha and the proprietor of Zamin Kachinad Estate Vs Chinna Rama Naidu and Others
Madras High Court · 157 Ind. Cas. 1066 : (1935) 41 LW 623 : (1935) 68 MLJ 324
Madras Estates Land Act, 1908 — Section 209
High Courts20 Apr 1933
Susai Lazar Villavaraya Vs M. Ramaswami Naidu and Others
Madras High Court · AIR 1933 Mad 710 : 145 Ind. Cas. 228 : (1933) 38 LW 408
High Courts20 Apr 1933
In Re: Baluchami Pillai alias Kuthalalingam Pillai
Madras High Court · (1933) 38 LW 760 : (1933) 65 MLJ 723
Penal Code, 1860 (IPC) — Section 160
High Courts18 Apr 1933
(Burrabathula) Narasimhalu and Others Vs Donga Ramayya
Madras High Court · AIR 1934 Mad 82
High Courts18 Apr 1933
Mutyala Virayya Vs Mahabub Sur Fraja Vantu Rajah Parthasarathi Appa Rao Savayi Aswara Rao Bahadur Zemindar Garu (dead) and Others
Madras High Court · AIR 1933 Mad 690 : (1934) ILR (Mad) 190 : (1933) 38 LW 436 : (1933) 65 MLJ 417
High Courts12 Apr 1933
Koduru Janardana Rao Vs Prattipaty Lakshmi Narasamma
Madras High Court · AIR 1934 Mad 52 : (1934) ILR (Mad) 177 : 147 Ind. Cas. 351 : (1933) 38 LW 940 : (1933) 65 MLJ 873
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts12 Apr 1933
V.E.A. Annamalai Chettiar and Another Vs V.E.A. Rm. Annamalai Chettiar and Others
Madras High Court · AIR 1933 Mad 697 : 147 Ind. Cas. 476 : (1933) 38 LW 330 : (1933) 65 MLJ 376
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Apr 1933
N.K.R.M. Rajagopala Chettiar Vs The Hindu Religious Endowments Board and Others
Madras High Court · (1934) ILR (Mad) 271 : 147 Ind. Cas. 614 : (1934) 39 LW 94 : (1934) 66 MLJ 43
Madras Hindu Religious Endowments Act, 1923 — Section 84(1), 84(2)
High Courts11 Apr 1933
T.S.P.L. Palaniappa Chettiar Vs P.N. Subramania Ayyar and Others
Madras High Court · AIR 1934 Mad 185 : 150 Ind. Cas. 176 : (1934) 39 LW 131
High Courts11 Apr 1933
Subbaraya Goundan and Another Vs V.V.R. Virappa Chettiar Bank and its partners being Valliappa Chettiar and Others
Madras High Court · AIR 1933 Mad 851 : (1934) ILR (Mad) 89 : (1933) 38 LW 745 : (1933) 65 MLJ 719
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts10 Apr 1933
S. Narayana Nadar Vs Arunachala Nadar and Others
Madras High Court · AIR 1933 Mad 868 : (1933) 38 LW 830
High Courts07 Apr 1933
Rangappaya Aithala and Others Vs Shiva Aithala and Others
Madras High Court · AIR 1933 Mad 699 : (1934) ILR (Mad) 250 : 145 Ind. Cas. 961 : (1933) 38 LW 394 : (1933) 65 MLJ 410
Transfer of Property Act, 1882 — Section 36
High Courts04 Apr 1933
Pothuru Swamy Babu Vs The Union Board
Madras High Court · AIR 1933 Mad 791 : (1933) 38 LW 660 : (1933) 65 MLJ 725
Madras Local Boards Act, 1920 — Section 225
High Courts03 Apr 1933
Kothandarama Pillai and Another Vs The Municipal Council and Another
Madras High Court · AIR 1933 Mad 782 : (1933) 38 LW 642 : (1933) 65 MLJ 678
Tamil Nadu District Municipalities Act, 1920 — Section 83(a)
High Courts03 Apr 1933
In Re: Lakshmana Rao, Imbichi Koya
Madras High Court · (1934) 39 LW 190 : (1934) 66 MLJ 213
High Courts31 Mar 1933
In Re: Hari Singh
Madras High Court · (1933) ILR (Mad) 987 : 145 Ind. Cas. 379 : (1933) 38 LW 393 : (1933) 65 MLJ 478
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts31 Mar 1933
Kanuparthi Hanumantha Rao Vs Kottapalli Venkatakrishnayya and Others
Madras High Court · AIR 1933 Mad 817 : (1933) 38 LW 653 : (1933) 65 MLJ 609
High Courts31 Mar 1933
A. Swaminatha Odayar Vs Kalyanarama Aiyangar and Another
Madras High Court · AIR 1933 Mad 694 : 145 Ind. Cas. 855 : (1933) 38 LW 382 : (1933) 65 MLJ 359
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90