High Courts31 Mar 1933
T.K. Abdul Razak Rowther Vs Abdul Rahiman Sahib and Others
Madras High Court · AIR 1933 Mad 715 : (1933) 38 LW 463 : (1933) 65 MLJ 390
Transfer of Property Act, 1882 — Section 100
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,507 of 5,226
High Courts30 Mar 1933
N.R.M. Govindarajulu Naidu Vs The Secretary of State for India in Council
Madras High Court · AIR 1933 Mad 649 : (1933) 38 LW 125 : (1933) 65 MLJ 317
Contract Act, 1872 — Section 20
High Courts29 Mar 1933
Kalasipudi Subba Rao (deceased) and Others Vs Palakurthi Bhimalingam (deceased) and Others
Madras High Court · AIR 1933 Mad 913 : (1934) ILR (Mad) 335 : (1933) 38 LW 834 : (1933) 65 MLJ 761
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts29 Mar 1933
Daso Polai Vs Narayana Patro and Others
Madras High Court · AIR 1933 Mad 879 : (1934) ILR (Mad) 195 : (1933) 38 LW 813 : (1933) 65 MLJ 819
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts28 Mar 1933
Subramania Chetti Vs Mahalakshmi Ammal and Others
Madras High Court · AIR 1933 Mad 659 : 145 Ind. Cas. 300 : (1933) 38 LW 272
High Courts24 Mar 1933
Muhammad Sheriff Sahib Vs Sayyed Kasim Saheb and Others
Madras High Court · AIR 1933 Mad 635 : 145 Ind. Cas. 230 : (1933) 38 LW 266
High Courts24 Mar 1933
Manicka Chetti Vs Narayanasami Naidu and Others
Madras High Court · (1933) 38 LW 319 : (1933) 65 MLJ 277
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts24 Mar 1933
(Manathanath Kolongara Veetil Adambat) Gopalan Nair Vs Dist. Board of Malabar
Madras High Court · AIR 1933 Mad 704 : 145 Ind. Cas. 476 : (1933) 38 LW 533
High Courts23 Mar 1933
Pottella Ragadu and Others Vs Poondla Lakshminarappa Reddy
Madras High Court · AIR 1933 Mad 502 : (1933) 37 LW 736 : (1933) 65 MLJ 24
Cattle Trespass Act, 1871 — Section 22
High Courts23 Mar 1933
(Chivukula) Venkatanarasimham Vs (Boggavarapu) Subba Rao
Madras High Court · AIR 1933 Mad 867 : 147 Ind. Cas. 694
High Courts23 Mar 1933
Kandaswami Goundan (deceased) and Others Vs Venkatarama Goundan and Others
Madras High Court · AIR 1933 Mad 774 : (1933) 38 LW 798 : (1933) 65 MLJ 696
High Courts22 Mar 1933
(Baghvatham) Mahadeva Sastrigal Vs Kariyakara Marulai Reddiar and Others
Madras High Court · AIR 1933 Mad 874
High Courts22 Mar 1933
Appavoo Asary Vs Sornammal Fernandez and Another
Madras High Court · AIR 1933 Mad 821 : (1933) 38 LW 868 : (1933) 65 MLJ 734
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, 151
High Courts21 Mar 1933
Delhi Venkatarama Doss Pantulu Vs Delhi Bheemarao
Madras High Court · 148 Ind. Cas. 54
High Courts21 Mar 1933
Pasumarthi Subbaraya Sastri Vs Mukkamala Seetha Ramaswami
Madras High Court · AIR 1933 Mad 664 : (1933) 38 LW 247 : (1933) 65 MLJ 290
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts21 Mar 1933
Alluri Suranna and Others Vs Chedalavadu Subbarayudu and Others
Madras High Court · AIR 1933 Mad 871 : 147 Ind. Cas. 680 : (1933) 38 LW 952 : (1933) 65 MLJ 769
High Courts20 Mar 1933
Velichetti Satyanarayana and Others Vs Sajja Venkanna and Others
Madras High Court · AIR 1933 Mad 637 : 145 Ind. Cas. 862 : (1933) 38 LW 230 : (1933) 65 MLJ 282
High Courts17 Mar 1933
Thambu Bashyam Ayyangar and Another Vs N. Srinivasachariar and Others
Madras High Court · AIR 1933 Mad 734 : (1933) 38 LW 341
High Courts15 Mar 1933
(Thodukattil) Pativattath Katungi Vs (Mele Thodiyil Thazhathethel) Ittiraricha Nedungadi and Others
Madras High Court · AIR 1933 Mad 770 : (1933) 38 LW 614
High Courts15 Mar 1933
Puthukollai Pallathil Kunhammad's son Moidu and Others Vs Puthukolli Thekka Pallathil Abdulla's son Ahmad Kutti
Madras High Court · 145 Ind. Cas. 888