High Courts03 May 1933
COMMISSIONER OF Income Tax, MADRAS Vs NACHAL ACHI.
Madras High Court · AIR 1934 Mad 63 : (1934) ILR (Mad) 357 : 147 Ind. Cas. 1023 : (1933) 1 ITR 277
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,505 of 5,226
High Courts03 May 1933
In Re: Kaliappa Goundan and Another
Madras High Court · (1934) ILR (Mad) 158 : (1933) 38 LW 522 : (1933) 65 MLJ 597
Penal Code, 1860 (IPC) — Section 201, 307
High Courts03 May 1933
Sudali alias Muthuammal Vs Velayudam Pandaram
Madras High Court · AIR 1934 Mad 99 : (1933) 38 LW 633 : (1933) 65 MLJ 586
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts01 May 1933
(Palli) Vittala Hedge Vs Paniyur Hosamane Sheenappa Shetty
Madras High Court · AIR 1933 Mad 872 : 147 Ind. Cas. 386 : (1933) 38 LW 877
High Courts01 May 1933
Vemuri Subramanyam Garu and Others Vs Avanigedda Subbayi and Others
Madras High Court · AIR 1934 Mad 143 : 150 Ind. Cas. 384
Madras Hindu Religious Endowments Act, 1923 — Section 78
High Courts01 May 1933
Su. Ellappa Mudaliar Vs A. Swaminatha Mudaliar
Madras High Court · AIR 1933 Mad 755 : 145 Ind. Cas. 858 : (1933) 38 LW 316
High Courts28 Apr 1933
Ponnuthaye Ammal Vs The Official Receiver
Madras High Court · AIR 1933 Mad 858 : (1933) 38 LW 762 : (1933) 65 MLJ 833
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts27 Apr 1933
Chikkanna Chetty and Another Vs Dhanakoti Narayana Chettiar and Another
Madras High Court · AIR 1934 Mad 73 : (1933) 38 LW 985 : (1933) 65 MLJ 841
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12(4)
High Courts27 Apr 1933
Arunachala Asari Vs Anandayammal
Madras High Court · AIR 1933 Mad 688 : (1933) ILR (Mad) 913 : 145 Ind. Cas. 378 : (1933) 38 LW 392 : (1933) 65 MLJ 386
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts26 Apr 1933
The National Insurance Company, Limited Vs Seethammal
Madras High Court · AIR 1933 Mad 764 : 145 Ind. Cas. 998 : (1933) 38 LW 504 : (1933) 65 MLJ 455
Married Womens Property Act, 1874 — Section 6
High Courts26 Apr 1933
Velayuda Mudali (died) and Another Vs The Co-operative Rural Credit Society and Others
Madras High Court · (1933) 38 LW 880 : (1934) 66 MLJ 90
Transfer of Property Act, 1882 — Section 52, 65, 86
High Courts26 Apr 1933
Ramaswami Aiyar Vs Pakkiri Pathar
Madras High Court · AIR 1934 Mad 65 : 147 Ind. Cas. 1179 : (1933) 38 LW 946 : (1934) 66 MLJ 24
Limitation Act, 1908 — Article 181
High Courts26 Apr 1933
Velayuda Mudali and Another Vs Co-operative Rural Credit Society and Others
Madras High Court · AIR 1934 Mad 40 : (1934) ILR (Mad) 426
Transfer of Property Act, 1882 — Section 52
High Courts25 Apr 1933
In Re: Rangaswami Goundan
Madras High Court · (1934) 39 LW 204 : (1934) 66 MLJ 253
Penal Code, 1860 (IPC) — Section 211
High Courts25 Apr 1933
(Popuri) Murahari Brahma Sastri and Another Vs Chilikuri Sumitramma and Others
Madras High Court · AIR 1934 Mad 191
High Courts25 Apr 1933
Durga Venkatramana (deceased) and Others Vs Kedari Setti Sanyasayya and Another
Madras High Court · AIR 1934 Mad 136 : (1934) 66 MLJ 76
Penal Code, 1860 (IPC) — Section 294A
High Courts25 Apr 1933
Viriyala Jagannatha Rao Vs Viriyala Narayanamurthy, minor, by mother and next friend Ranganayakamma
Madras High Court · AIR 1933 Mad 696 : 145 Ind. Cas. 714 : (1933) 38 LW 435 : (1933) 65 MLJ 374
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 5(2)
High Courts25 Apr 1933
Popuri Murahari Brahma Sastri alias Sreerama Sarma being minor by the alleged adoptive mother and guardian Venkatasubbamma and Another Vs Chilukuri Sumitramma and Others
Madras High Court · (1934) ILR (Mad) 411 : (1934) 39 LW 133 : (1934) 66 MLJ 577
High Courts24 Apr 1933
In Re: Santhanakrishna Chetty
Madras High Court · 147 Ind. Cas. 46 : (1933) 38 LW 979 : (1933) 65 MLJ 837
Lands Customs Act, 1924 — Section 7(1)(c)
High Courts24 Apr 1933
The Public Prosecutor Vs Malaipati Gurappa Naidu
Madras High Court · AIR 1933 Mad 728 : (1934) ILR (Mad) 85 : 145 Ind. Cas. 659 : (1933) 38 LW 428 : (1933) 65 MLJ 405
Criminal Procedure Code, 1898 (CrPC) — Section 562(1)Penal Code, 1860 (IPC) — Section 212