High Courts18 Aug 1933
Thakoor Ramachander Lalji firm carrid on by trustees Dr. A.S. Pai and Others Vs M. Narasimhalu Chetty and Co.
Madras High Court · 146 Ind. Cas. 564 : (1933) 38 LW 874
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,503 of 5,226
High Courts11 Aug 1933
S.M. Arumugha Chetty Vs Ranganatham Chetty
Madras High Court · AIR 1933 Mad 847 : (1934) ILR (Mad) 405 : (1933) 38 LW 736 : (1933) 65 MLJ 741
High Courts09 Aug 1933
Sree Chand Sowcar Vs T. Kasi Chetty alias Nagalingam Chetty and Others
Madras High Court · AIR 1933 Mad 885 : 147 Ind. Cas. 383 : (1933) 38 LW 860 : (1934) 66 MLJ 170
Succession Act, 1925 — Section 106
High Courts08 Aug 1933
Janaki Ammal Vs Srinivasan
Madras High Court · AIR 1934 Mad 45 : (1934) 39 LW 237 : (1934) 66 MLJ 40
Limitation Act, 1963 — Section 20
High Courts04 Aug 1933
K. Raman Vs A. Parvathi and her five minor children
Madras High Court · AIR 1933 Mad 794 : 145 Ind. Cas. 970 : (1933) 38 LW 587 : (1933) 65 MLJ 629
High Courts04 Aug 1933
Karuppiah Pillai Vs Ponnuchami Pillai
Madras High Court · AIR 1933 Mad 768 : 145 Ind. Cas. 972 : (1933) 38 LW 585 : (1933) 65 MLJ 532
Madras Hereditary Village Offices Act, 1895 — Section 10(5)
High Courts02 Aug 1933
Guruswami Naidu Vs Govindappa Naidu and Others
Madras High Court · (1934) ILR (Mad) 398 : 145 Ind. Cas. 927
High Courts02 Aug 1933
A.M. Ramaswami Chettiar Vs Rengan Chettiar and Others
Madras High Court · AIR 1933 Mad 824 : (1934) ILR (Mad) 299 : 147 Ind. Cas. 203
High Courts02 Aug 1933
Gurusami Naidu Vs Govindappa Naidu and Others
Madras High Court · AIR 1933 Mad 762 : (1933) 38 LW 575 : (1933) 65 MLJ 592
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7(2)
High Courts02 Aug 1933
A.M. Ramasami Chettiar Vs Rengan Chettiar and Others
Madras High Court · (1933) 38 LW 666 : (1933) 65 MLJ 693
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1)
High Courts01 Aug 1933
In Re: A.T. Krishnamachari
Madras High Court · 147 Ind. Cas. 794 : (1933) 38 LW 564 : (1933) 65 MLJ 534
High Courts31 Jul 1933
Gujjula Narasimhulu Vs Nagur Sahib and Others
Madras High Court · AIR 1934 Mad 95 : (1934) ILR (Mad) 351 : 147 Ind. Cas. 553 : (1933) 38 LW 996 : (1934) 66 MLJ 31
Penal Code, 1860 (IPC) — Section 147, 427
High Courts31 Jul 1933
The Public Prosecutor Vs Subramania Pandara Sannadhi (Managing Trustee of Vedaranyam Devasthanam)
Madras High Court · AIR 1934 Mad 398 : 147 Ind. Cas. 1226 : (1934) 39 LW 196 : (1934) 66 MLJ 179
Madras Local Boards Act, 1884 — Section 219(b)
High Courts28 Jul 1933
Vijyalakshmi Ammal Vs K.R. Srinivasa Ayyangar and Others
Madras High Court · (1934) ILR (Mad) 542 : (1933) 38 LW 983 : (1934) 66 MLJ 35
Court Fees Act, 1870 — Section 13, 14, 15
High Courts27 Jul 1933
Lakshmanan Chettiar, minor by his mother and next friend Lakshmi Achi and Others Vs R.M.C.T.C.T. Chidambaram Chettiar and Others
Madras High Court · AIR 1933 Mad 787 : (1934) ILR (Mad) 303 : 145 Ind. Cas. 946 : (1933) 38 LW 572 : (1933) 65 MLJ 526
Court Fees Act, 1870 — Section 11
High Courts26 Jul 1933
The Official Assignee Vs Neelambal Ammal
Madras High Court · AIR 1933 Mad 920 : 147 Ind. Cas. 417 : (1933) 38 LW 792 : (1933) 65 MLJ 798
Presidency Towns Insolvency Act, 1909 — Section 108
High Courts25 Jul 1933
M.P. Venkatachari Vs Karuppan Chetty and Others
Madras High Court · 150 Ind. Cas. 1126
High Courts25 Jul 1933
M.P. Venkatachari Vs Karruppan Chetty and Others
Madras High Court · AIR 1934 Mad 256 : (1934) 39 LW 392
High Courts24 Jul 1933
(Lambu) Krishnavenamma Vs (Niriki) Hanumantha Rao and Others
Madras High Court · AIR 1933 Mad 860 : (1933) 38 LW 773
High Courts24 Jul 1933
Nakur Mira Rowther Vs Muhammad Ismail and Others
Madras High Court · AIR 1933 Mad 797 : 145 Ind. Cas. 974 : (1933) 38 LW 583 : (1933) 65 MLJ 682
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22