High Courts30 May 1933
Kavanna Nagutha Muhammad Naina Marikayar Vs M.S. Ahmed Marakair
Madras High Court · AIR 1934 Mad 55 : (1934) ILR (Mad) 259 : 147 Ind. Cas. 929 : (1933) 38 LW 987 : (1934) 66 MLJ 383
Fugitive Offenders Act, 1881 — Section 13
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,504 of 5,226
High Courts11 May 1933
Trikaderi Manekal Vasudevan Adiserpad and Others Vs Thekkumparambath Manakal Bhawadasan Nambudiri and Others
Madras High Court · 148 Ind. Cas. 1155
High Courts11 May 1933
V.K. Rathnavelu and Others Vs K.S. Iyer, Assistant Branch Manager, The Mutual Indemnity and Finance Corporation, Ltd.
Madras High Court · AIR 1933 Mad 765 : 145 Ind. Cas. 878
High Courts11 May 1933
A. S. P. L. Vs R. RAMASWAMI CHETTIAR v. COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1933) 1 ITR 389
High Courts11 May 1933
Krishna Ayyar Vs Muthulakshmi Ammal
Madras High Court · AIR 1934 Mad 169 : 150 Ind. Cas. 1137 : (1934) 39 LW 701 : (1934) 66 MLJ 342
High Courts11 May 1933
N.M.S. Sadasivier Krishnier Estate and Others Vs T.S. Meenakshi Iyer and Others
Madras High Court · AIR 1933 Mad 781 : 147 Ind. Cas. 369 : (1933) 38 LW 582 : (1933) 65 MLJ 673
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4
High Courts11 May 1933
Kalepalli Rajitagiripathi Vs Jannavala Pedakotayya and Others
Madras High Court · AIR 1933 Mad 855 : (1934) ILR (Mad) 255 : 147 Ind. Cas. 195 : (1933) 38 LW 768 : (1933) 65 MLJ 675
Madras Estates Land Act, 1908 — Section 111
High Courts11 May 1933
V.M. Ratnavelu and Another Vs K.S. Iyer, Assistant Branch Manager, The Mutual Indemnity and Finance Corporation, Ltd.
Madras High Court · (1934) ILR (Mad) 996 : (1933) 38 LW 562 : (1933) 65 MLJ 529
Penal Code, 1860 (IPC) — Section 420
High Courts11 May 1933
A.S.P.L.V.R. Ramaswami Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1934 Mad 59 : (1934) ILR (Mad) 22 : (1934) 39 LW 19 : (1933) 65 MLJ 849
Income Tax Act, 1961 — Section 4(2)
High Courts10 May 1933
Ramakrishna Chettiar and Another Vs Jayarama Iyer and Others
Madras High Court · AIR 1933 Mad 778 : (1933) 38 LW 595
High Courts10 May 1933
Krishnaswami Pillai Vs Janakalaxmi Ammal and Another
Madras High Court · AIR 1934 Mad 189 : (1934) 39 LW 428 : (1934) 66 MLJ 308
Transfer of Property Act, 1882 — Section 82
High Courts10 May 1933
Lingamallu Seenayya Vs Lingamalla Ramalingayya
Madras High Court · AIR 1934 Mad 12 : (1934) ILR (Mad) 347 : (1933) 38 LW 858 : (1933) 65 MLJ 789
English Partnership Act, 1890 — Section 31
High Courts09 May 1933
Muhamad Sahoob Levai Sayabu Vs Mayamad Ammal
Madras High Court · 145 Ind. Cas. 968
High Courts09 May 1933
Vempati Mangamma Vs Dyta Narayanappa
Madras High Court · AIR 1933 Mad 785 : 145 Ind. Cas. 930 : (1933) 38 LW 557 : (1933) 65 MLJ 747
High Courts09 May 1933
Muhammad Sahoob Levvai Sayabu Vs Mayamad Ammal
Madras High Court · AIR 1933 Mad 789 : (1933) 38 LW 568 : (1933) 65 MLJ 582
Limitation Act, 1963 — Article 182
High Courts08 May 1933
The Official Receiver of Ramnad Vs K.R. Muthu A.R. Arunachalam Chettiar and Others
Madras High Court · (1934) ILR (Mad) 186 : 147 Ind. Cas. 707 : (1933) 38 LW 447 : (1933) 65 MLJ 420
Court Fees Act, 1870 — Section 7(4)
High Courts05 May 1933
Saranatha Aiyangar Vs Muthiah Mooppanar and Others
Madras High Court · (1934) ILR (Mad) 308 : 147 Ind. Cas. 1045 : (1933) 38 LW 887 : (1933) 65 MLJ 844
High Courts05 May 1933
Peria Appuswami Naidu Vs N. Krishnaswami Naidu and Another
Madras High Court · AIR 1934 Mad 24 : 147 Ind. Cas. 333 : (1933) 38 LW 832 : (1933) 65 MLJ 793
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 2
High Courts04 May 1933
The Official Assignee of Madras and Another Vs Sampath Naidu
Madras High Court · AIR 1933 Mad 795 : 145 Ind. Cas. 965 : (1933) 38 LW 610 : (1933) 65 MLJ 588
Transfer of Property Act, 1882 — Section 43
High Courts03 May 1933
The Commissioner of Income Tax Vs Nachal Achi Chettiar
Madras High Court · (1934) 39 LW 119 : (1934) 66 MLJ 17
Income Tax Act, 1961 — Section 34