High Courts15 Mar 1933
Moidin Kunhammad and Others Vs Ahmad Kutti Abdulla
Madras High Court · AIR 1933 Mad 636
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,508 of 5,226
High Courts15 Mar 1933
Pichai Moideen Rowthar Vs Chathurbuja Das Kushal Das and Sons and Others
Madras High Court · AIR 1933 Mad 736 : 145 Ind. Cas. 1023 : (1933) 38 LW 507 : (1933) 65 MLJ 491
Specific Relief Act, 1877 — Section 22(2)
High Courts15 Mar 1933
Baijnath Karnani Vs Vallabhadas Damani
Madras High Court · AIR 1933 Mad 511 : (1933) ILR (Mad) 951 : (1933) 38 LW 85 : (1933) 65 MLJ 572
Limitation Act, 1963 — Article 117
High Courts14 Mar 1933
The Secretary of State for India in Council Vs Raghunathan and Others
Madras High Court · AIR 1933 Mad 506 : (1933) ILR (Mad) 744 : (1933) 38 LW 80 : (1933) 65 MLJ 25
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Mar 1933
(Pakkiri) Muhammad Rowther Vs Maideen Pichai Sahib
Madras High Court · AIR 1933 Mad 569 : (1933) 38 LW 199
High Courts10 Mar 1933
A. Swaminatha Aiyar Vs The Taluk Board
Madras High Court · (1933) 38 LW 607 : (1933) 65 MLJ 414
Madras Local Boards Act, 1884 — Section 228
High Courts09 Mar 1933
K.T.M. Muhammad Abdul Latiff Rowther and Others Vs S.M.S. Sheik Ismail Rowther and Others
Madras High Court · AIR 1934 Mad 9 : (1933) 38 LW 849
High Courts09 Mar 1933
Cheedella Rosayya and Another Vs Kommi Pitchayya and Another
Madras High Court · AIR 1933 Mad 713 : (1934) ILR (Mad) 43 : 145 Ind. Cas. 654 : (1933) 38 LW 439 : (1933) 65 MLJ 380
Limitation Act, 1963 — Section 21
High Courts08 Mar 1933
Ayyakannu Pillai and Another Vs Doraiswami Pillai and Others
Madras High Court · AIR 1933 Mad 725 : 145 Ind. Cas. 1008 : (1933) 38 LW 344
High Courts08 Mar 1933
T.L. Swaminatha Aiyar Vs The Official Receiver
Madras High Court · AIR 1933 Mad 703 : (1934) ILR (Mad) 330 : 145 Ind. Cas. 999 : (1933) 38 LW 389 : (1933) 65 MLJ 402
High Courts07 Mar 1933
Kumarappa Chettiar and Others Vs Suppan Chettiar
Madras High Court · AIR 1933 Mad 672 : 145 Ind. Cas. 744 : (1933) 38 LW 599
High Courts07 Mar 1933
Natesa Ayyar Vs Mangalathammal
Madras High Court · AIR 1933 Mad 503 : (1933) 38 LW 194
High Courts06 Mar 1933
(Vadrevu) Viswasundara Rao Bahadur Vs Balantrapu Pallamaraju
Madras High Court · AIR 1933 Mad 565(1)
High Courts06 Mar 1933
Nagar Damodara Shanbhogue Vs Chandapur Pujary and Others
Madras High Court · (1933) ILR (Mad) 892 : 148 Ind. Cas. 1029
High Courts06 Mar 1933
Nagar Damodara Shanbhogue Vs Chandappu Pujary and Others
Madras High Court · AIR 1933 Mad 613 : (1933) 38 LW 161 : (1933) 65 MLJ 194
Transfer of Property Act, 1882 — Section 68
High Courts06 Mar 1933
Rudrappa Nayak and Others Vs Dasan and Others
Madras High Court · AIR 1933 Mad 610 : (1933) 38 LW 83
High Courts02 Mar 1933
Subba Naicker Vs Solaippa Naicker and Others
Madras High Court · AIR 1933 Mad 624 : (1933) ILR (Mad) 904 : 147 Ind. Cas. 479 : (1933) 38 LW 135 : (1933) 65 MLJ 279
Evidence Act, 1872 — Section 41
High Courts02 Mar 1933
The Municipal Council Vs D. Krishnamacharya
Madras High Court · AIR 1934 Mad 135 : (1934) 39 LW 55 : (1934) 66 MLJ 409
High Courts01 Mar 1933
Gollapudi Venkatachalapathi Rao Vs Adusumilli Gopalakrishnayya
Madras High Court · 147 Ind. Cas. 756 : (1934) 39 LW 65