High Courts10 Feb 1933
M. S. GOPALASAMI CHETTIAR Vs SECRETARY OF STATE FOR INDIA IN COUNCIL.
Madras High Court · (1934) ILR (Mad) 237 : (1933) 1 ITR 289
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,510 of 5,226
High Courts10 Feb 1933
Munisami Goundan Vs Kutti Mooppan and Others
Madras High Court · (1933) ILR (Mad) 833 : (1933) 65 MLJ 311
High Courts10 Feb 1933
M.S. Gopalaswami Chettiar Vs The Secretary of State for India in Council
Madras High Court · AIR 1933 Mad 748 : (1933) 38 LW 455 : (1933) 65 MLJ 518
Income Tax Act, 1961 — Section 30, 34
High Courts10 Feb 1933
Munisawmi Goundan Vs Kutti Moopan and Others
Madras High Court · AIR 1933 Mad 708 : 145 Ind. Cas. 404 : (1933) 38 LW 325
High Courts08 Feb 1933
Eramullan Kunhi Moidin and Another Vs Kunhi Koman Nair and Another
Madras High Court · AIR 1933 Mad 691 : (1934) ILR (Mad) 989 : 145 Ind. Cas. 1011 : (1933) 38 LW 385 : (1933) 65 MLJ 342
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts07 Feb 1933
Sakala Rattam and Others Vs Pulikonda Musalayya and Another
Madras High Court · AIR 1933 Mad 565 : (1933) 38 LW 204
High Courts03 Feb 1933
Annavi Pillai Vs Machammal and Others
Madras High Court · AIR 1933 Mad 595 : (1933) 38 LW 190
High Courts03 Feb 1933
(Sanitary Inspector) Municipal Council Vs Rajamani Ayyar
Madras High Court · AIR 1933 Mad 416
High Courts03 Feb 1933
Ramanathan Chettiar Vs Estate Collector of Sivaganga
Madras High Court · AIR 1933 Mad 597 : (1933) 38 LW 205
High Courts02 Feb 1933
V.G. Nataraja Mudaliar Vs Official Assignee of Madras
Madras High Court · AIR 1933 Mad 438 : (1933) 38 LW 766 : (1933) 64 MLJ 692
High Courts01 Feb 1933
Pidikiti Kotayya and Others Vs Anne Radhakrishnamurthi and Others
Madras High Court · AIR 1933 Mad 833 : (1933) 38 LW 588
High Courts01 Feb 1933
Arumugam Pillai and Another Vs Khazi Mohideen Sheriff Sahib and Another
Madras High Court · AIR 1933 Mad 533 : (1933) 37 LW 737 : (1933) 64 MLJ 706
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts01 Feb 1933
Sri Sri Sri Palahari Mahant Raja Ram Doss Bavaji Vs Sri Sri Sri Gajapathi Krishna Chendra Deo Garu
Madras High Court · AIR 1933 Mad 729 : (1934) ILR (Mad) 205 : 145 Ind. Cas. 721 : (1933) 38 LW 420 : (1933) 65 MLJ 620
Contract Act, 1872 — Section 73
High Courts31 Jan 1933
Nachimuthu Chettiar Vs Ramakkal
Madras High Court · AIR 1933 Mad 475 : 147 Ind. Cas. 494
High Courts30 Jan 1933
K.S. Subramania Ayyar Vs Swamikannu Chetty
Madras High Court · AIR 1933 Mad 413 : (1933) 37 LW 547
High Courts27 Jan 1933
Dibba Balesu Vs Lagudu Chinna Sanyasayya and Another
Madras High Court · AIR 1933 Mad 695 : (1933) ILR (Mad) 984 : 145 Ind. Cas. 941 : (1933) 38 LW 397 : (1933) 65 MLJ 383
Agency Tracts Interest And Land Transfers Act, 1917 — Section 4(2), 4(3)Code Of Civil Procedure, 1908 — Section 2, 47, 104(1)
High Courts26 Jan 1933
Manjeri S. Krishna Aiyar Vs The Secretary, Urban Bank, Ltd. and Another
Madras High Court · (1933) ILR (Mad) 970 : (1933) 38 LW 401 : (1933) 65 MLJ 367
Madras Co-operative Societies Act, 1932 — Section 51
High Courts26 Jan 1933
Kalavacherla Bapiraju Vs Ramacharandas Bavajee
Madras High Court · (1934) ILR (Mad) 153 : (1933) 38 LW 730 : (1933) 65 MLJ 690
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Jan 1933
(Raja Damara Kumara) Chellamma Rao Bahadur and Another Vs Doctor Bhogaraju Pattabji Seetharamayya and Another
Madras High Court · AIR 1933 Mad 436
High Courts25 Jan 1933
A. Ramaswami Chettiar Vs Chinnappa Chetty
Madras High Court · AIR 1933 Mad 406 : (1933) 37 LW 487 : (1933) 64 MLJ 637
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19