High Courts01 Mar 1933
Kavena Nagutha Mohamed Naina Maracair Vs Ahana Bava Sahib Maracair
Madras High Court · (1933) 37 LW 735 : (1933) 65 MLJ 56
Fugitive Offenders Act, 1881 — Section 19
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,509 of 5,226
High Courts01 Mar 1933
The Imperial Bank of India Vs S. Krishnamurthi alias Adikesavalu Naidu and Others
Madras High Court · AIR 1933 Mad 628 : (1933) 38 LW 119 : (1933) 65 MLJ 471
Succession Act, 1925 — Section 273
High Courts28 Feb 1933
S. Narayana Iyengar, Trustee of Sri Santhanagopalaswami Ranganathaswami Temple Vs K.V. Desika Chariar
Madras High Court · AIR 1933 Mad 689 : (1934) ILR (Mad) 35 : 145 Ind. Cas. 335 : (1933) 38 LW 399 : (1933) 65 MLJ 315
Madras Hindu Religious Endowments Act, 1923 — Section 78
High Courts28 Feb 1933
Kamaraja Pandia Naicker Avl., Zamindar of Bodinaickanur Vs S. Kamarajapandia Naicker and Others
Madras High Court · (1933) 37 LW 749 : (1933) 64 MLJ 735
High Courts24 Feb 1933
Medarametla Kotayya Vs Nidamanuru Yellamanda and Others
Madras High Court · AIR 1933 Mad 549 : (1933) ILR (Mad) 731 : (1933) 38 LW 94 : (1933) 65 MLJ 54
Madras Hindu Religious Endowments Act, 1923 — Section 44
High Courts24 Feb 1933
Thirupuraneni Narayana Rao Vs Soorapaneni Veerayya and Others
Madras High Court · AIR 1933 Mad 519 : (1933) ILR (Mad) 323 : (1933) 37 LW 425 : (1933) 64 MLJ 433
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts24 Feb 1933
T.R. Manikkam Pillai and Another Vs T.S. Murugesam Pillai and Others
Madras High Court · AIR 1933 Mad 431 : (1933) 37 LW 748 : (1933) 64 MLJ 576
Court Fees Act, 1870 — Section 7(iv)(f)
High Courts24 Feb 1933
Modali Ademma Vs Lanka Venkatasubbayya and Another
Madras High Court · AIR 1933 Mad 627 : (1933) ILR (Mad) 692 : (1933) 38 LW 133 : (1933) 65 MLJ 137
High Courts24 Feb 1933
M.K.R.M. Muthuraman Chettiar Vs Subramanian Chettiar and Others
Madras High Court · AIR 1933 Mad 612
High Courts23 Feb 1933
Settipalli Narasayya Vs Chintalapudi Ramagovindam
Madras High Court · AIR 1933 Mad 753 : (1933) 38 LW 337
High Courts23 Feb 1933
Arumuga Irungalar Vs Packiri Vellala Thevar and Others
Madras High Court · AIR 1934 Mad 13 : 145 Ind. Cas. 285 : (1933) 38 LW 254
High Courts23 Feb 1933
Degapudi Pulla Reddi Vs Rabala Pattabhirama Reddi and Others
Madras High Court · AIR 1933 Mad 626 : (1933) ILR (Mad) 734 : 145 Ind. Cas. 388 : (1933) 65 MLJ 139
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts23 Feb 1933
Appavoo Nainar Vs Lakshmana Reddi and Others
Madras High Court · AIR 1933 Mad 745 : 145 Ind. Cas. 397 : (1933) 38 LW 347 : (1933) 65 MLJ 305
Limitation Act, 1963 — Article 180
High Courts23 Feb 1933
K.P. Ganapathy Iyer Vs K.P. Subramania Iyer and Others
Madras High Court · AIR 1933 Mad 516
High Courts21 Feb 1933
Gomathi Ammal Vs Avu Ammal
Madras High Court · (1933) ILR (Mad) 964 : (1933) 38 LW 321 : (1933) 65 MLJ 355
Limitation Act, 1908 — Section 19(1)
High Courts17 Feb 1933
Venkatesha Kamthi Vs Vitla Bhakta and Another
Madras High Court · AIR 1933 Mad 455 : (1933) 37 LW 581 : (1933) 64 MLJ 605
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts16 Feb 1933
In Re: Narappa Reddy and Others
Madras High Court · AIR 1934 Mad 202 : 145 Ind. Cas. 306
High Courts16 Feb 1933
Krishnalal Jankiprasad Vs Hyathkhan Saheb
Madras High Court · AIR 1933 Mad 608
High Courts16 Feb 1933
Sait Punnamchand Chatraban, Firm of Marwadi Bankers Vs Vijjapu Satyanandam
Madras High Court · AIR 1933 Mad 804 : (1934) ILR (Mad) 38 : 145 Ind. Cas. 975 : (1933) 38 LW 579 : (1933) 65 MLJ 569
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts14 Feb 1933
Kondepati Ayyanna Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1933 Mad 646 : (1933) ILR (Mad) 696 : 145 Ind. Cas. 594 : (1933) 38 LW 208 : (1933) 65 MLJ 179
Madras Water Cess Act, 1865 — Section 1