High Courts27 Aug 1935
Stanes Motors Ltd. Vs Vincent Peter, by his next friend and mother and second Respondent herein Mrs. Ruth Aaron Peter
Madras High Court · AIR 1936 Mad 247 : (1936) ILR (Mad) 402 : (1936) 43 LW 327 : (1936) 70 MLJ 155
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,456 of 5,226
High Courts27 Aug 1935
Kavanna Vana Kowndappa Mudali Vs Vanjammal
Madras High Court · AIR 1936 Mad 278 : 159 Ind. Cas. 191 : (1935) 42 LW 658 : (1935) 69 MLJ 707
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts27 Aug 1935
Bollapragada Lakshmidevamma Vs Godicherla Kesawarao and Others
Madras High Court · AIR 1935 Mad 1066
Succession Act, 1925 — Section 180
High Courts27 Aug 1935
Bellapragada Lakshmideviamma Vs Godicherala Kesawarao and Others
Madras High Court · 159 Ind. Cas. 943
Succession Act, 1925 — Section 180
High Courts26 Aug 1935
Alluri Krishnamaraju Vs Sri Alluri Venkatapathiraju, Receiver of Chanchirada Estate and Another
Madras High Court · AIR 1936 Mad 10 : 159 Ind. Cas. 594 : (1936) 43 LW 206 : (1935) 69 MLJ 809
Madras Estates Land Act, 1908 — Section 42(2)
High Courts23 Aug 1935
Aka Venkata Sivayya Vs Prattipad Panchayat Board and Another
Madras High Court · AIR 1936 Mad 18 : 159 Ind. Cas. 632 : (1936) 43 LW 214
High Courts23 Aug 1935
G.V. Narayanaswami Ayyar and Others Vs Subramania Pillai
Madras High Court · AIR 1936 Mad 49
High Courts23 Aug 1935
G.V. Narayanasawmy Ayyar and Others Vs Subramania Pillai
Madras High Court · 159 Ind. Cas. 1028 : (1935) 42 LW 762
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts23 Aug 1935
G.V. Narayanaswami Aiyar and Others Vs Subramania Pillai
Madras High Court · (1935) 69 MLJ 673
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts21 Aug 1935
Nilamani Poricha Vs Appanna Poricha and Others
Madras High Court · AIR 1936 Mad 14 : 160 Ind. Cas. 511 : (1936) 43 LW 222 : (1936) 70 MLJ 262
Trusts Act, 1882 — Section 26
High Courts21 Aug 1935
Kadamberi Devaswom Uralan and Another Vs Secy. of State
Madras High Court · AIR 1936 Mad 191
High Courts21 Aug 1935
Karuppayya Thevar Vs Subbayya Thevar
Madras High Court · AIR 1935 Mad 1047 : 159 Ind. Cas. 158 : (1935) 42 LW 644
Limitation Act, 1963 — Section 20
High Courts21 Aug 1935
Kadamberi Devaswom Urlan and Another Vs The Secretary of State for India in Council
Madras High Court · 162 Ind. Cas. 37
High Courts20 Aug 1935
The Deputy Commissioner of Police Vs S. Vedantam and Another
Madras High Court · AIR 1936 Mad 132 : (1936) ILR (Mad) 428 : 159 Ind. Cas. 634 : (1935) 42 LW 948 : (1935) 69 MLJ 832
High Courts19 Aug 1935
Pillavil Illath Sankaran Nambi and Others Vs Pillavil Illath Nangeeli Amma (deceased) and Others
Madras High Court · (1935) 42 LW 725 : (1936) 70 MLJ 592
Evidence Act, 1872 — Section 115
High Courts19 Aug 1935
Pilavil Illath Sankaran Nambi and Others Vs Pilavil Illath Nangeeli Amma (Deceased) and Others
Madras High Court · AIR 1935 Mad 1062 : 161 Ind. Cas. 682
Evidence Act, 1872 — Section 115
High Courts19 Aug 1935
Jagathambal Anni (deceased) represented by Nataraja Manicka Mudaliar and Others Vs Periathambi Nadar (deceased) represented by Ratnasami Nadar and Others
Madras High Court · (1936) 43 LW 496 : (1936) 70 MLJ 441
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts19 Aug 1935
Jagathambal Anni and Others Vs Periathambi Nadar and Others
Madras High Court · AIR 1936 Mad 188
High Courts19 Aug 1935
P.P.V.C.T. Chidambaram Chettiar Vs Daivanai Achi
Madras High Court · AIR 1936 Mad 275 : (1936) 43 LW 516
High Courts19 Aug 1935
P.P.V.C.T. Chidambaram Chettiar Vs Daivani Achi
Madras High Court · 161 Ind. Cas. 348
Provincial Insolvency Act, 1920 — Section 25