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Madras High Court judgments

1,04,503 judgments · page 4,458 of 5,226

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High Courts05 Aug 1935

Kanthimathi Ammal Vs Ganesa Aiyar insane by his wife and next friend Pichammah

Madras High Court · AIR 1936 Mad 101 : (1936) ILR (Mad) 805 : 159 Ind. Cas. 718 : (1935) 42 LW 831 : (1935) 69 MLJ 781

Civil Procedure Code, 1908 (CPC) — Section 2
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High Courts01 Aug 1935

Doraisami Pillai Vs Arumuga Naicker

Madras High Court · 159 Ind. Cas. 1027 : (1935) 42 LW 834 : (1935) 69 MLJ 799

Provincial Insolvency Act, 1920 — Section 44(2)
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High Courts01 Aug 1935

K. Adinarayanaswami and Others Vs Rajah Sir Annamalai Chetti, (successor in interest to P.M.A. Velliappa Chettiar)

Madras High Court · 159 Ind. Cas. 779 : (1935) 42 LW 863 : (1935) 69 MLJ 719

Madras Estates Land Act, 1908 — Section 77
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High Courts01 Aug 1935

V. Macha Koundan Vs V.K. Kottora Koundan

Madras High Court · (1936) ILR (Mad) 202 : 159 Ind. Cas. 625 : (1935) 42 LW 866 : (1935) 69 MLJ 750

Civil Procedure Code, 1908 (CPC) — Section 147, 151
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High Courts31 Jul 1935

Subbiah Mudaliar Vs Gopala Mudaliar and Others

Madras High Court · AIR 1936 Mad 808

Evidence Act, 1872 — Section 32(5)
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High Courts31 Jul 1935

(Siddamsetti) Ramayya and Another Vs (Arera) Komarappa and Another

Madras High Court · AIR 1936 Mad 421 : (1936) 43 LW 262

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High Courts30 Jul 1935

U. Rama Rao Vs Honnamma Shedthi and Another

Madras High Court · AIR 1936 Mad 469 : (1936) 43 LW 676

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High Courts29 Jul 1935

Nettalia Sequeria Vs Chovvakaran Orkatteri Abdul Khader and Others

Madras High Court · AIR 1935 Mad 1048 : (1936) ILR (Mad) 419 : (1935) 42 LW 617 : (1935) 69 MLJ 675

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High Courts26 Jul 1935

Ramahari Patro Vs Govinda Rona

Madras High Court · AIR 1935 Mad 886 : 158 Ind. Cas. 831

Civil Procedure Code, 1908 (CPC) — Section 95(a)
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High Courts26 Jul 1935

P.T. Krishnaswami Aiyangar Vs Jonnagadla Gouriamma and Others

Madras High Court · AIR 1936 Mad 256 : 163 Ind. Cas. 195

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High Courts26 Jul 1935

Ramathari Patro, minor by guardian Srimathi Patrani Vs Govinda Rona

Madras High Court · (1936) ILR (Mad) 415 : (1935) 42 LW 542 : (1935) 69 MLJ 487

Civil Procedure Code, 1908 (CPC) — Section 95(a)
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High Courts25 Jul 1935

Konchadu Dalayya Vs Malla Sundara Narayana and Others

Madras High Court · AIR 1936 Mad 91 : (1936) ILR (Mad) 303 : (1936) 43 LW 40 : (1935) 69 MLJ 908

Civil Procedure Code, 1908 (CPC) — Section 63, 73
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High Courts22 Jul 1935

(Vadlamannati) Venkatakrishnayya and Others Vs (Vadlamannati) Venkatanarayana Rao and Others

Madras High Court · AIR 1936 Mad 733

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts09 May 1935

In Re: Thoppa alias Sheik Abdul Kadir

Madras High Court · 159 Ind. Cas. 30

Penal Code, 1860 (IPC) — Section 302, 326
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High Courts09 May 1935

(Sathuragiri Kattari) Nagaya Kama Rajendra Ramaswami Kamya Naicker Vs Irulappa Pillai and Others

Madras High Court · AIR 1935 Mad 995 : 160 Ind. Cas. 471

Easements Act, 1882 — Section 13(b)Permanent Settlement Regulation Act, 1802 — Section 12
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High Courts09 May 1935

Thoppa Vs Emperor

Madras High Court · AIR 1936 Mad 82

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High Courts09 May 1935

Sambasiva Ayyar Vs Subramania Pillai and Others

Madras High Court · AIR 1936 Mad 70 : (1936) ILR (Mad) 312 : (1936) 44 LW 887

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High Courts09 May 1935

Hakim Khan alias Sikkandar Khan Sahib and Others Vs A. Sahibjan Sahib and Others

Madras High Court · AIR 1935 Mad 1040 : 159 Ind. Cas. 694 : (1935) 42 LW 689 : (1935) 69 MLJ 722

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High Courts08 May 1935

Parepalli Veeraraghavamma Vs Parepalli Sitaramayya

Madras High Court · AIR 1935 Mad 1043 : (1935) 42 LW 647

Civil Procedure Code, 1908 (CPC) — Section 16(d)
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High Courts03 May 1935

Javvadi Venkayya Vs Dwarampudi Basivireddi minor by mother and next friend Manikyam

Madras High Court · (1936) ILR (Mad) 250 : 160 Ind. Cas. 420 : (1935) 42 LW 951 : (1936) 71 MLJ 238

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