High Courts03 May 1935
Gutta Ramayya Vs Manipalli Satyanarayanamurthi and Others
Madras High Court · AIR 1936 Mad 495 : 165 Ind. Cas. 63
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,459 of 5,226
High Courts03 May 1935
Sait Madan Gopal Vs Upadhayula Kameswara Rao and Others
Madras High Court · AIR 1936 Mad 25 : 159 Ind. Cas. 872 : (1935) 42 LW 795 : (1935) 69 MLJ 716
High Courts03 May 1935
P.M.R.M.M. Sivasami Nadar and Others Vs Municipality
Madras High Court · AIR 1935 Mad 1056 : 159 Ind. Cas. 929
Tamil Nadu District Municipalities Act, 1920 — Section 102, 321
High Courts02 May 1935
N. Subramania Aiyar Vs V.S.R.S. Ramasubba Aiyar and Others
Madras High Court · AIR 1935 Mad 1003 : (1936) ILR (Mad) 141 : (1935) 42 LW 666 : (1935) 69 MLJ 803
Transfer of Property Act, 1882 — Section 130
High Courts02 May 1935
Kesanupalli Venkatarayudu Vs Ayina Khasim Saheb
Madras High Court · AIR 1935 Mad 1041 : (1935) 42 LW 697
High Courts02 May 1935
V. Raman Nayar Vs Parameswaran Nambudri and Others
Madras High Court · AIR 1935 Mad 975 : 158 Ind. Cas. 8 : (1935) 42 LW 642
Contract Act, 1872 — Section 70
High Courts02 May 1935
Chenganakattil Moideen and Others Vs Pottengal Kunhalikutti and Others
Madras High Court · AIR 1935 Mad 1059 : 159 Ind. Cas. 1021 : (1935) 42 LW 798
High Courts02 May 1935
The Official Receiver Vs Krishna Pillai by guardian A.P. Nellaiappa Pillai and Others
Madras High Court · AIR 1935 Mad 1058 : 159 Ind. Cas. 88 : (1935) 42 LW 707 : (1935) 69 MLJ 818
Provincial Insolvency Act, 1920 — Section 28
High Courts02 May 1935
Palani Velu and Another Vs Somasundaram Pillai
Madras High Court · (1935) 42 LW 856 : (1935) 69 MLJ 466
High Courts02 May 1935
K.S. Venkatarama Iyer and Others Vs Ponnuswami Padayachi and Others
Madras High Court · AIR 1935 Mad 918 : 163 Ind. Cas. 36
Limitation Act, 1963 — Article 143Transfer of Property Act, 1882 — Section 111
High Courts02 May 1935
N. Subramania Ayyar Vs V.S.R.S. Ramasubba Ayyar and Others
Madras High Court · 159 Ind. Cas. 127
Transfer of Property Act, 1882 — Section 130
High Courts01 May 1935
Vayi Ramakrishna Chettiar represented by agent Subramania Aiyar and Others Vs Kasi Viswanatha Chettiar
Madras High Court · AIR 1936 Mad 40 : (1936) ILR (Mad) 93 : 159 Ind. Cas. 501 : (1935) 42 LW 835 : (1935) 69 MLJ 711
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts01 May 1935
A.K. Oosman Vs Gurtajee Coovarjee and Another
Madras High Court · AIR 1935 Mad 903 : 158 Ind. Cas. 827 : (1935) 42 LW 677 : (1935) 69 MLJ 536
High Courts29 Apr 1935
Bingi Neelamma Vs Agadi Mareppa
Madras High Court · 163 Ind. Cas. 471 : (1936) 43 LW 742 : (1936) 70 MLJ 128
Evidence Act, 1872 — Section 96, 97
High Courts29 Apr 1935
Kallepalle Krishnamurthi and Another Vs The Madras Hindu Religious Endowments Board and Others
Madras High Court · AIR 1935 Mad 921 : (1936) ILR (Mad) 245 : 158 Ind. Cas. 733 : (1935) 42 LW 547 : (1935) 69 MLJ 384
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 84
High Courts26 Apr 1935
Thirunavukkarasu Pandaram and Another Vs Purushotham Lakshmidas and Co. and Others
Madras High Court · AIR 1935 Mad 890 : 159 Ind. Cas. 266
High Courts25 Apr 1935
Emperor Vs Rangammal and Another
Madras High Court · AIR 1935 Mad 913
Penal Code, 1860 (IPC) — Section 205Registration Act, 1908 — Section 82(c)
High Courts25 Apr 1935
The Crown Prosecutor Vs Rengammal and Another
Madras High Court · 159 Ind. Cas. 155 : (1935) 42 LW 662
Registration Act, 1908 — Section 82(c)
High Courts24 Apr 1935
Veerappa Thevar and Others Vs C.S. Venkatrama Ayyar
Madras High Court · AIR 1935 Mad 872 : 158 Ind. Cas. 940
Civil Procedure Code, 1908 (CPC) — Section 64