High Courts08 Apr 1935
Kush Dan Khan Kabuli Vs Official Assignee
Madras High Court · AIR 1936 Mad 21 : (1936) 43 LW 345
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,461 of 5,226
High Courts08 Apr 1935
A.H.S. Kuppuswami Ayyar Vs Rathilal Somabhai and Co. and Others
Madras High Court · AIR 1935 Mad 926 : 158 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50Limitation Act, 1963 — Article 182
High Courts08 Apr 1935
Vavarthar Abdul Wahab Saheb Vs Pallapotha Kanaka Anjaneyalu and Others
Madras High Court · AIR 1935 Mad 888 : 159 Ind. Cas. 23 : (1935) 42 LW 574
Stamp Act, 1899 — Section 36
High Courts08 Apr 1935
Sivaji Govinda Rao Mohitay Rao Saheb Vs N.N.C.T.C.V. Firm and Others
Madras High Court · AIR 1935 Mad 815 : 158 Ind. Cas. 170 : (1935) 42 LW 345 : (1935) 69 MLJ 264
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts08 Apr 1935
Thyammal Vs Subramania Gurukkal and Others
Madras High Court · AIR 1936 Mad 86 : 159 Ind. Cas. 165
Madras Estates Land Act, 1908 — Section 147
High Courts05 Apr 1935
Ponnu Nadar and Others Vs Kumaru Reddiar and Others
Madras High Court · AIR 1935 Mad 967 : (1935) 42 LW 599
Criminal Procedure Code, 1898 (CrPC) — Section 147Limitation Act, 1963 — Section 23
High Courts05 Apr 1935
Vattar Krishna Ayyangar Vs Janaki Ammal and Others
Madras High Court · AIR 1935 Mad 878 : 158 Ind. Cas. 790 : (1935) 42 LW 655
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts05 Apr 1935
Sri Tripura Sundari Cotton Press Co., Ltd. and Another Vs Addepalli Venkata Gurunadha Ramaseshayya
Madras High Court · AIR 1935 Mad 784 : 158 Ind. Cas. 601 : (1935) 42 LW 405 : (1935) 69 MLJ 239
High Courts03 Apr 1935
(Chathurvedula) Subbayya Vs Simha Venkata Subba Reddi and Another
Madras High Court · AIR 1935 Mad 1050 : 159 Ind. Cas. 224 : (1935) 42 LW 692
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts03 Apr 1935
Patruni Lakshmu Naidu and Another Vs Gandham Venkayya and Another
Madras High Court · AIR 1935 Mad 943 : (1935) 42 LW 362
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 111(g)
High Courts02 Apr 1935
Darbha Venkata Somayajulu Vs Potula Sathiraju
Madras High Court · AIR 1935 Mad 875 : 159 Ind. Cas. 93
High Courts02 Apr 1935
Uppalapati Suryanarayaneswara Jogi Jagannadharaju Garu and Another Vs Taluk Board and Others
Madras High Court · AIR 1935 Mad 810 : 157 Ind. Cas. 913
Madras Local Boards Act, 1884 — Section 60Public Health Act — Section 149
High Courts02 Apr 1935
Maniyam Siddama Naicken Vs Nanjappa Goundan and Others
Madras High Court · AIR 1935 Mad 821 : 158 Ind. Cas. 448 : (1935) 42 LW 298 : (1935) 69 MLJ 527
High Courts02 Apr 1935
Sree Rajah Uppalapati Suryanarayaneswara Jogi Jagannadharaju Garu and Another Vs The Taluk Board, Rajahmundry and Another
Madras High Court · (1935) 42 LW 417 : (1935) 69 MLJ 269
Madras Local Boards Act, 1884 — Section 60
High Courts02 Apr 1935
S.L. Lakshmana aiyar Vs T.S.P.L.P. Palaniappa Chettiar and Others
Madras High Court · AIR 1935 Mad 927 : 158 Ind. Cas. 588 : (1935) 42 LW 354 : (1935) 69 MLJ 479
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Apr 1935
Achuta Moothan Vs Krishna Moothan and Another
Madras High Court · 158 Ind. Cas. 1023
High Courts01 Apr 1935
Manicka Mudali Vs V. Abdul Karim Sahib
Madras High Court · AIR 1935 Mad 1015 : 158 Ind. Cas. 863 : (1935) 42 LW 710
Limitation Act, 1963 — Section 28
High Courts01 Apr 1935
Arapath Kallingal Mannadiar Krishna Moothan's son Achuta Moothan Vs Arapath Kallingal Achayi Moothan's son Mannadiar Krishna Moothan and Another
Madras High Court · AIR 1935 Mad 874
High Courts01 Apr 1935
Satyala Sanyasi Vs Bhogavalli Sanyasi alias Bullodu
Madras High Court · AIR 1935 Mad 895 : (1935) 42 LW 840 : (1935) 69 MLJ 490
High Courts29 Mar 1935
S.P. Sundaram Pillai and Others Vs Karuppayee Ammal and Others
Madras High Court · AIR 1935 Mad 1073 : (1936) ILR (Mad) 5 : 160 Ind. Cas. 1015 : (1935) 42 LW 771 : (1935) 69 MLJ 48