High Courts15 Aug 1935
Doraswamy Iyer Vs Arunachala Ayyar and Others
Madras High Court · AIR 1936 Mad 135
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,457 of 5,226
High Courts15 Aug 1935
Doraswamy Ayyar Vs Arunachala Ayyar and Others
Madras High Court · 159 Ind. Cas. 345
High Courts13 Aug 1935
Somasundaram Chetti Vs Chidambaram Chetti
Madras High Court · 159 Ind. Cas. 636 : (1935) 42 LW 765
Court Fees Act, 1870 — Section 7(v)
High Courts13 Aug 1935
In Re: Mahalinga Nadar and Another
Madras High Court · (1935) 42 LW 653 : (1935) 69 MLJ 783
Penal Code, 1860 (IPC) — Section 193, 467
High Courts12 Aug 1935
The Crown Prosecutor Vs J. McIver and K.S. Narasimhachari
Madras High Court · 159 Ind. Cas. 656 : (1935) 42 LW 923 : (1935) 69 MLJ 681
Penal Code, 1860 (IPC) — Section 420
High Courts09 Aug 1935
S.V.P.N. Chidambara Nadar Vs M. Vadivel Nadar
Madras High Court · AIR 1936 Mad 47 : 159 Ind. Cas. 1031 : (1936) 43 LW 208
High Courts09 Aug 1935
In Re: Medapate Rama Rao
Madras High Court · 159 Ind. Cas. 40
Madras Abkari Act, 1886 — Section 55(b), 55(g)
High Courts09 Aug 1935
Dr. S. Munisami Naidu and Others Vs G. Thandvaraya Mudaliar
Madras High Court · 159 Ind. Cas. 1005
Contract Act, 1872 — Section 233
High Courts09 Aug 1935
Dr. S. Muniswami Naidu and Others Vs G. Thandavaraya Mudaliar
Madras High Court · AIR 1936 Mad 5 : (1936) 43 LW 218
High Courts09 Aug 1935
In Re: Medapati Rama Rao and Others
Madras High Court · (1936) ILR (Mad) 90 : (1935) 42 LW 651 : (1935) 69 MLJ 763
Madras Abkari Act, 1886 — Section 55(b), 55(g)
High Courts09 Aug 1935
K.V. Jagannatha Rao Vs The Maharajah
Madras High Court · AIR 1935 Mad 1046 : 158 Ind. Cas. 709 : (1935) 42 LW 615 : (1935) 69 MLJ 534
High Courts08 Aug 1935
N. Pl. Ct. Muthiah Chettiar Vs Ramamurthi and Others
Madras High Court · 159 Ind. Cas. 867
Transfer of Property Act, 1882 — Section 83
High Courts08 Aug 1935
N. Pl. Ct. Muthia Chettiar Vs Ramamoorthi by his guardian the Head Clerk, Sub-Court and Others
Madras High Court · AIR 1935 Mad 1072 : (1935) 42 LW 802 : (1935) 69 MLJ 841
Transfer of Property Act, 1882 — Section 83
High Courts08 Aug 1935
Abdul Razack Sahib Vs Kilpatti Co-operative Society and Another
Madras High Court · AIR 1936 Mad 150 : (1936) ILR (Mad) 257 : 160 Ind. Cas. 520 : (1936) 70 MLJ 31
Co-operative Societies Act, 1912 — Section 43(1)
High Courts06 Aug 1935
Cherukuri Lakshminarasu and Others Vs Cherukuri Nagamma and Others
Madras High Court · AIR 1935 Mad 1053 : (1935) 42 LW 608
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts06 Aug 1935
In Re: Appadurai Nainar and Others
Madras High Court · (1936) ILR (Mad) 165 : 159 Ind. Cas. 853 : (1936) 44 LW 901
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(c)Penal Code, 1860 (IPC) — Section 467
High Courts06 Aug 1935
In Re: Magalam Govinda Rao
Madras High Court · AIR 1936 Mad 134 : (1936) ILR (Mad) 293 : 160 Ind. Cas. 1036 : (1935) 42 LW 941
High Courts06 Aug 1935
Appadurai Nainar Vs Sampath Rao Nainar and Another
Madras High Court · (1935) 69 MLJ 812
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)
High Courts06 Aug 1935
Agnes Sumathi Ammal Vs D. Paul
Madras High Court · (1935) 08 MAD CK 0001
Divorce Act, 1869 — Section 3