High Courts12 Sept 1935
Chalatan Narayani and Another Vs Ponmalari Koroth Krishnan Nambiar and Others
Madras High Court · AIR 1936 Mad 128
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,455 of 5,226
High Courts12 Sept 1935
(Maramittathi Theruvil Motha Chettiam) Veettil Kelu Vs Kuttiyil Machikandy Chakkara Chappan and Others
Madras High Court · AIR 1936 Mad 308
High Courts12 Sept 1935
Rajah Sir Annamalai Chettiar Vs S. Rm. Ar. Ramanathan Chettiar and Others
Madras High Court · 160 Ind. Cas. 410 : (1935) 42 LW 945 : (1935) 69 MLJ 776
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts11 Sept 1935
Dharmana Sooramma Vs Gangu Narasamma and Others
Madras High Court · AIR 1936 Mad 83 : (1935) 69 MLJ 816
High Courts10 Sept 1935
Basudeva Doss Vs Sree Sree Sree Chandra Chudamani Raja Harischand Jagaddeva Garu
Madras High Court · AIR 1936 Mad 126 : (1936) ILR (Mad) 408 : 159 Ind. Cas. 1092 : (1935) 42 LW 851 : (1935) 69 MLJ 917
Madras Estates Land Act, 1908 — Section 3
High Courts07 Sept 1935
The General Corporation Ltd. by Director K.M. Rao Vs The Commissioner of Income Tax
Madras High Court · AIR 1936 Mad 267 : 159 Ind. Cas. 834
Income Tax Act, 1961 — Section 31
High Courts06 Sept 1935
Narayanaswamy Naicker and Others Vs D. Devaraja Mudaliar and Others
Madras High Court · AIR 1936 Mad 316
High Courts06 Sept 1935
Visvanathan Krishtiah Vs Yerrabanda Pedda Venkata and Others
Madras High Court · 160 Ind. Cas. 573
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Sept 1935
Viswanatham Krishtiah Vs Yarrabanda Pedda Venkata Reddy and Others
Madras High Court · (1936) ILR (Mad) 399 : (1936) 43 LW 31 : (1936) 70 MLJ 33
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Aug 1935
N.C. Krishna Ayyar and Others Vs Pierce Leslie and Co.
Madras High Court · AIR 1936 Mad 64 : 160 Ind. Cas. 478 : (1936) 43 LW 587
High Courts29 Aug 1935
Gurupur Vamana Pal and Another Vs Venkatu (Venkatasesha) Naika and Others
Madras High Court · 160 Ind. Cas. 530 : (1936) 43 LW 518
Evidence Act, 1872 — Section 92
High Courts29 Aug 1935
S.J. Rangachari and Ors. Vs G.R. Narayana Ayyar and Another
Madras High Court · AIR 1936 Mad 119 : 162 Ind. Cas. 713
High Courts28 Aug 1935
Amirdham Vs Valliammai and Others
Madras High Court · AIR 1936 Mad 19 : (1936) 43 LW 215
High Courts28 Aug 1935
Official Receiver Vs Imperial Bank of India and Another
Madras High Court · AIR 1936 Mad 193 : (1936) 43 LW 35
High Courts28 Aug 1935
P.V. Srinivasa Rao Pantulu Garu Vs Yeruva Chinnapa Reddi
Madras High Court · AIR 1935 Mad 125
High Courts28 Aug 1935
Toke J. Abboy Naidu (deceased) and Another Vs The Secretary of State for India in Council
Madras High Court · AIR 1935 Mad 1069 : 159 Ind. Cas. 1071 : (1935) 69 MLJ 795
High Courts28 Aug 1935
Rai Bahadur P.V. Srinivasa Rao Panthulu Garu, Official Receiver Vs Yeruva Chinnapa Reddi
Madras High Court · (1935) 69 MLJ 839
High Courts28 Aug 1935
The Official Receiver Vs The Imperial Bank of India and Another
Madras High Court · (1936) ILR (Mad) 296 : (1935) 69 MLJ 898
Provincial Insolvency Act, 1920 — Section 51, 52
High Courts28 Aug 1935
Vuluchi Bashyakarlu and Another Vs Ponnuri Perumallu and Others
Madras High Court · 161 Ind. Cas. 761 : (1936) 43 LW 330