High Courts02 Oct 1935
K.V.A.L. Ramanathan Chettiar and Another Vs The Commissioner of Income Tax
Madras High Court · (1936) ILR (Mad) 385 : 166 Ind. Cas. 434 : (1936) 44 LW 163 : (1936) 71 MLJ 72
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,453 of 5,226
High Courts02 Oct 1935
Ariyaputra Naicken Vs Muthu Chetty and Others
Madras High Court · AIR 1936 Mad 165 : 160 Ind. Cas. 753 : (1936) 43 LW 116
High Courts02 Oct 1935
In Re: Patil Subba Reddi
Madras High Court · 160 Ind. Cas. 988
Penal Code, 1860 (IPC) — Section 211
High Courts02 Oct 1935
JUPUDI KESAVA RAO Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1935) 3 ITR 339 : (1936) 43 LW 155
Income Tax Act, 1932 — Section 22(2)
High Courts02 Oct 1935
Patil Subba Reddi Vs Emperor
Madras High Court · AIR 1936 Mad 160 : (1936) 43 LW 261
High Courts02 Oct 1935
K.V.A.L. Ramanathan Chettiar and Another Vs Commissioner of Income Tax
Madras High Court · AIR 1936 Mad 780
Income Tax Act, 1961 — Section 4(2)
High Courts02 Oct 1935
Jupudy Kesava Rao Vs The Commissioner of Income Tax
Madras High Court · AIR 1936 Mad 67 : (1936) ILR (Mad) 377 : 159 Ind. Cas. 840 : (1936) 70 MLJ 13
Income Tax Act, 1961 — Section 22(2)
High Courts02 Oct 1935
Kanchamalai Pathar Vs Ry. Shahaji Rajah Sahib (deceased) and Others
Madras High Court · AIR 1936 Mad 205 : (1936) ILR (Mad) 461 : (1936) 43 LW 238 : (1936) 70 MLJ 162
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts02 Oct 1935
N.K. Venkatesan Vs B. Rama Rao, Official Liquidator
Madras High Court · AIR 1936 Mad 97
High Courts01 Oct 1935
Swaminatha Ayyar Vs Saivu Rowthan and Another
Madras High Court · AIR 1936 Mad 123 : 160 Ind. Cas. 559 : (1936) 43 LW 624
High Courts01 Oct 1935
Shiyali Vengu Chetti Vs Valjee Kanjee and Company
Madras High Court · 159 Ind. Cas. 762 : (1935) 42 LW 943 : (1935) 69 MLJ 862
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Sept 1935
Muthu K.R.A.R.P.L. Arunachalam Chettiar and Another Vs Rangaswami Chettiar and Others
Madras High Court · AIR 1936 Mad 88 : (1936) ILR (Mad) 289 : 159 Ind. Cas. 729 : (1935) 42 LW 976 : (1935) 69 MLJ 788
High Courts30 Sept 1935
A.C. Narayana Ayyar alias Narayanasawmi Ayyar Vs T.A. Gopalasawmy Ayyar and Others
Madras High Court · 163 Ind. Cas. 815
High Courts26 Sept 1935
TANJORE PERMANENT FUND LTD Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1937) 5 ITR 160 : (1938) 47 LW 28
Income Tax Act, 1961 — Section 10(ii)(3)
High Courts26 Sept 1935
Commissioner of Income Tax Vs Tanjore Permanent Fund Ltd.
Madras High Court · AIR 1938 Mad 57
Income Tax Act, 1961 — Section 10(2)(3)
High Courts25 Sept 1935
Palaniappa Chettiar Vs Narayanan Chettiar and Others
Madras High Court · AIR 1936 Mad 34 : (1936) ILR (Mad) 188 : (1935) 42 LW 968 : (1935) 69 MLJ 765
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts24 Sept 1935
Sri Sri Sri Ramachendra Maradaraj Deo Garu Zamindar of Khallikote and Attagada Estates Vs Beero Pollai and Another
Madras High Court · AIR 1936 Mad 531 : (1936) ILR (Mad) 825 : (1936) 44 LW 37 : (1936) 71 MLJ 118
High Courts24 Sept 1935
Reddivari Venkatasubba Reddi and Others Vs Reddivari China Rami Reddi and Others
Madras High Court · 163 Ind. Cas. 863
High Courts24 Sept 1935
(Reddivari) Venkatasubba Reddi and Another Vs (Reddivari) China Rami Reddi and Another
Madras High Court · AIR 1936 Mad 292
High Courts23 Sept 1935
The Revenue Divisional Officer Vs Venkatarama Ayyar
Madras High Court · AIR 1936 Mad 199 : 160 Ind. Cas. 967
Land Acquisition Act, 1894 — Section 18