High Courts23 Sept 1935
Ramakrishna Nadar and Another Vs Ponnayya Thirumalai Vandaya Thevar and Others
Madras High Court · AIR 1936 Mad 24 : 159 Ind. Cas. 1029 : (1936) 43 LW 67 : (1935) 69 MLJ 791
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,454 of 5,226
High Courts23 Sept 1935
The Revenue Divisional Officer (Reffering Officer) Vs Venkatarama Aiyar and Another
Madras High Court · (1936) ILR (Mad) 433 : (1936) 43 LW 190 : (1936) 71 MLJ 69
High Courts20 Sept 1935
Karumoori Narasimhamurthy Vs Official Receiver and Others
Madras High Court · AIR 1936 Mad 121 : (1936) ILR (Mad) 438 : 160 Ind. Cas. 645 : (1936) 43 LW 32
High Courts20 Sept 1935
Anjaneya Sastri Vs Kothandapani Chettiar and Others
Madras High Court · AIR 1936 Mad 449 : (1936) 43 LW 409 : (1937) 2 MLJ 437
High Courts19 Sept 1935
President, Union Board and Another Vs (Sreemath) Thirumala Venkata Srinivasacharyulu Ayyavarlu and Others
Madras High Court · AIR 1936 Mad 118
High Courts19 Sept 1935
Vuddagiri Ammanna Vs Gada Subbayya
Madras High Court · 159 Ind. Cas. 804 : (1936) 43 LW 144 : (1935) 69 MLJ 854
High Courts19 Sept 1935
The President, Union Board and Another Vs Sreemath Thirumala Venkata Srinivasacharyalu Ayyavarlu and Others
Madras High Court · (1936) ILR (Mad) 424 : 159 Ind. Cas. 544 : (1935) 42 LW 858 : (1935) 69 MLJ 785
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(1)
High Courts18 Sept 1935
K.M.S. Chidambaram Chettiar, minor by mother and guardian Visalakshmi Achi by her duly authorised Agent T.K. Subramania Aiyar Vs The Commissioner of Income Tax
Madras High Court · (1936) ILR (Mad) 263 : (1936) 44 LW 146 : (1936) 71 MLJ 35
High Courts18 Sept 1935
L. C. T. S. P. SUBRAMANYAM CHETTIAR Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1935) 3 ITR 346
Income Tax Act, 1961 — Section 4, 4(2)
High Courts18 Sept 1935
CHIDAMBARAM CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1936 Mad 776 : (1936) 4 ITR 309
High Courts18 Sept 1935
L.C.T.S.P. Subrahmanyam Chettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1936 Mad 282
High Courts18 Sept 1935
Naduvile Marathe Ikkali Amma's daughter tavazhi Manager Lakshmi Amma Vs Karuppath Ammalu Amma's son Sankara Narayana Menon
Madras High Court · AIR 1936 Mad 171 : (1936) ILR (Mad) 359 : (1936) 43 LW 23 : (1936) 70 MLJ 1
Transfer of Property Act, 1882 — Section 92
High Courts18 Sept 1935
L.C.T.S.P. Subramaniam Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1936) ILR (Mad) 171 : 159 Ind. Cas. 787 : (1936) 43 LW 124 : (1935) 69 MLJ 844
Income Tax Act, 1961 — Section 4(2)
High Courts17 Sept 1935
GENERAL CORPORATIONS LTD. Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1935) 3 ITR 350
Income Tax Act, 1961 — Section 34, 66(3)
High Courts17 Sept 1935
Madura Municipality Vs Raman Servai and Others
Madras High Court · AIR 1936 Mad 98 : (1936) 43 LW 39
High Courts17 Sept 1935
A.V.V. Govindasami Mudaliar Vs Shiyali Sri Thripurasundari Amman
Madras High Court · 159 Ind. Cas. 865 : (1936) 43 LW 333 : (1935) 69 MLJ 793
Provincial Insolvency Act, 1920 — Section 39
High Courts17 Sept 1935
The General Corporation Ltd. Vs The Commissioner of Income Tax
Madras High Court · (1935) 69 MLJ 876
Income Tax Act, 1961 — Section 34, 66(3)
High Courts17 Sept 1935
A.K. Bijili Sahib Vs Dadhamia Bhalambai
Madras High Court · AIR 1936 Mad 48 : (1936) 43 LW 326 : (1935) 69 MLJ 802
Legal Practitioners Act, 1879 — Section 14
High Courts16 Sept 1935
P.P.P. Chidambara Nadar Vs K.P.C. Mahalinga Nadar and Others
Madras High Court · AIR 1936 Mad 321
High Courts16 Sept 1935
P.P.P. Chidambara Nadar Vs K.P.C. Mahalinga Nadar alias Katteri Malaya Pillai Nadar and Others
Madras High Court · 163 Ind. Cas. 968 : (1936) 43 LW 460 : (1936) 70 MLJ 282
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4