High Courts16 Oct 1935
Perumal Konar Vs Maruthanayagam Nadar
Madras High Court · AIR 1936 Mad 433 : 165 Ind. Cas. 559 : (1936) 43 LW 627
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,452 of 5,226
High Courts15 Oct 1935
Shanmugavel Goundan and Others Vs Venkitaswami Asari
Madras High Court · AIR 1936 Mad 202 : 161 Ind. Cas. 55 : (1936) 43 LW 197
High Courts15 Oct 1935
Trustees, Chokkanathaswami Temple Vs Poovanna Navanna Vadivelmuruga Nadar
Madras High Court · AIR 1936 Mad 220
High Courts14 Oct 1935
P.S.P. Piranmalai Rowther and Another Vs S.P.N.M. Mohamed Ibrahim Rowther and Others
Madras High Court · AIR 1936 Mad 105 : 160 Ind. Cas. 684 : (1936) 43 LW 47
High Courts11 Oct 1935
(Neelam) Sitaramaswami Vs (Thummala) Mahalakshmamma and Another
Madras High Court · AIR 1936 Mad 170
High Courts11 Oct 1935
A.P.N. Venkatachalam Chettiar and Another Vs Alagarswami Chettiar and Others
Madras High Court · AIR 1936 Mad 264 : 162 Ind. Cas. 34 : (1936) 43 LW 342
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts10 Oct 1935
Subramania Ayyar and Others Vs Emperor
Madras High Court · 161 Ind. Cas. 32 : (1936) 43 LW 44
Tamil Nadu Gaming Act, 1930 — Section 8
High Courts10 Oct 1935
Barki Venkata Rao Chatram Charity Vs S.V. Ramaswami Ayyar and Another
Madras High Court · AIR 1936 Mad 138 : 160 Ind. Cas. 1003 : (1936) 43 LW 620 : (1936) 70 MLJ 407
High Courts10 Oct 1935
In Re: Subramania Aiyar and Others
Madras High Court · AIR 1936 Mad 65 : (1935) 69 MLJ 835
Tamil Nadu Gaming Act, 1930 — Section 8
High Courts09 Oct 1935
In Re: Doni Hampana Gowd and Another
Madras High Court · (1936) 43 LW 226 : (1936) 70 MLJ 109
Penal Code, 1860 (IPC) — Section 193, 471
High Courts09 Oct 1935
(Doni) Hampana Gowd and Another Vs Emperor
Madras High Court · AIR 1936 Mad 280
High Courts09 Oct 1935
Venkatrama Reddi Vs Srinivasa Reddi and Another
Madras High Court · AIR 1936 Mad 350
High Courts09 Oct 1935
Kannammal Vs Muthukumaraswami Chetty
Madras High Court · AIR 1936 Mad 102 : 160 Ind. Cas. 563 : (1936) 43 LW 493 : (1936) 70 MLJ 120
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts09 Oct 1935
Boni Hampana Gowd and Another Vs Emperor
Madras High Court · 161 Ind. Cas. 196
Penal Code, 1860 (IPC) — Section 193, 471
High Courts09 Oct 1935
In Re: Satti Subbi Reddi
Madras High Court · AIR 1936 Mad 154 : 160 Ind. Cas. 996
High Courts08 Oct 1935
T.S. Narayana Aiyar and Others Vs The Co-operative Urban Bank Ltd. and Another
Madras High Court · AIR 1936 Mad 81 : (1935) 42 LW 912 : (1935) 69 MLJ 726
Madras Co-operative Societies Act, 1932 — Section 51
High Courts07 Oct 1935
Kuttikrishna Menon Vs M.M. Purushothaman Nambudiri
Madras High Court · AIR 1936 Mad 223
High Courts03 Oct 1935
Maddipatla Agnihotra Deekshitalu and Others Vs Ramavarapu Venkataramayya and Others
Madras High Court · AIR 1936 Mad 293
High Courts03 Oct 1935
(Kolpurath) Narayanan Nambudiri and Others Vs T.V. Sundara Iyer and Others
Madras High Court · AIR 1936 Mad 463 : (1936) 43 LW 584