High Courts27 Feb 1939
Vellanchetty Venkata Narasimham Vs Pinapa Satyanarayanarao and Others
Madras High Court · AIR 1939 Mad 512 : (1939) 49 LW 547 : (1939) 1 MLJ 775
Child Marriage Restraint Act, 1929 — Section 9Limitation Act, 1908 — Section 14
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,374 of 5,226
High Courts24 Feb 1939
Anantha Sayana Naidu, by next friend Renu Ammal Vs Kondappa Naidu alias Devarajulu Naidu and Others
Madras High Court · AIR 1940 Mad 479 : (1940) 1 MLJ 212
High Courts24 Feb 1939
Krishna Rao Vs Janaki Ammal and Others
Madras High Court · AIR 1939 Mad 681 : (1939) 49 LW 543 : (1939) 1 MLJ 728
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts24 Feb 1939
S.V. Subramania Pillai Vs G.J. Ponniah
Madras High Court · AIR 1939 Mad 569 : (1939) 49 LW 546 : (1939) 1 MLJ 729
Madras Local Boards Act, 1884 — Section 43
High Courts23 Feb 1939
A.L. Meenakshi Achi and Another Vs S.T.L.R.M. alias L.R.M. Ramaswami Chettiar and Others
Madras High Court · AIR 1939 Mad 552 : (1939) ILR (Mad) 820 : (1939) 49 LW 701 : (1939) 2 MLJ 653
Civil Procedure Code, 1908 (CPC) — Section 50, 52
High Courts23 Feb 1939
S.T.P. Kasi Chetti alias Thenappa Chetti and Others Vs Nagappa Chetti lately a minor since declared a major and guardian discharged
Madras High Court · AIR 1939 Mad 814 : (1939) 50 LW 384 : (1939) 2 MLJ 262
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6
High Courts23 Feb 1939
Padalinga Mudaliar Vs Arumugha Mudaliar
Madras High Court · AIR 1939 Mad 944 : (1939) 2 MLJ 415
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Feb 1939
Kaliana Thevan and Others Vs Muthuswami Goundan and Others
Madras High Court · AIR 1940 Mad 174 : (1939) 50 LW 797
High Courts22 Feb 1939
Sengamuthu Gounder Vs Thayarammal and Others
Madras High Court · AIR 1940 Mad 646 : (1940) 1 MLJ 740
High Courts22 Feb 1939
Koka Audinarayana Rao Naidu Vs Bhavaraju Lakshminarayana Rao
Madras High Court · AIR 1940 Mad 588 : (1940) 51 LW 747 : (1940) 1 MLJ 558
High Courts22 Feb 1939
Balada Lakshminarayana Deo Vs The Imperial Bank of India
Madras High Court · AIR 1939 Mad 580 : (1939) 49 LW 514 : (1939) 1 MLJ 615
Imperial Bank of India Act, 1920 — Schedule 2, 50
High Courts22 Feb 1939
T.S. Gopalaswami Odayar and Another Vs T.S. Swaminatha Odayar and Others
Madras High Court · AIR 1939 Mad 519 : (1939) ILR (Mad) 597 : (1939) 49 LW 538 : (1939) 1 MLJ 712
High Courts22 Feb 1939
Sri Emberumanar Jeer Swamigal Vs The Board of Commissioners for Hindu Religious Endowments and Others
Madras High Court · AIR 1939 Mad 511 : (1939) ILR (Mad) 904 : (1939) 49 LW 632 : (1939) 1 MLJ 901
Madras Hindu Religious Endowments Act, 1926 — Section 18
High Courts21 Feb 1939
M. Raghavachariar Vs Ponnuswami Mudali
Madras High Court · AIR 1940 Mad 519 : (1940) 51 LW 318 : (1940) 1 MLJ 388
High Courts21 Feb 1939
In Re: Muthuswami Pillai
Madras High Court · AIR 1939 Mad 839 : (1939) 50 LW 919 : (1939) 2 MLJ 39
Penal Code, 1860 (IPC) — Section 379
High Courts21 Feb 1939
Viyathen Sreedevi alias Kozhikote Kishakke Kovilagath Valia Thamburatti Vs Aydross Kurikkal and Another
Madras High Court · AIR 1939 Mad 934 : (1939) ILR (Mad) 995 : (1939) 50 LW 418 : (1939) 2 MLJ 680
Malabar Compensation for Tenants Improvements Act, 1899 — Section 10
High Courts21 Feb 1939
Varagunarama Pandia Chinnathambiar Vs Rengasamy Naidu and Others
Madras High Court · AIR 1939 Mad 901 : (1939) 50 LW 162 : (1939) 2 MLJ 292
Madras Estates Land Act, 1908 — Section 20A
High Courts20 Feb 1939
Sri Vuppalapaty Venkatappala Narasimharaju Garu Vs Official Receiver and Another
Madras High Court · AIR 1940 Mad 737
Contract Act, 1872 — Section 63
High Courts20 Feb 1939
James C.P. Fernandez and Another Vs Ramakrishna Marthoba Rao Kesbekar and Others
Madras High Court · AIR 1940 Mad 21 : (1939) 50 LW 608
Transfer of Property Act, 1882 — Section 36