High Courts07 Feb 1939
Karibandi Veeranna Vs Sripada Lakshmipathi Somayajulu and Others
Madras High Court · AIR 1939 Mad 797 : (1939) 49 LW 569 : (1939) 1 MLJ 678
Madras Estates Land Act, 1908 — Section 107
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,376 of 5,226
High Courts07 Feb 1939
Khaji Dodda Khaji Sahib and Others Vs Chigamalla Nanjappa and Others
Madras High Court · AIR 1939 Mad 642 : (1939) ILR (Mad) 833 : (1939) 49 LW 685 : (1939) 1 MLJ 909
High Courts03 Feb 1939
Kokkonda Venkata Rama Surya Gopala Krishnamurthy and Others Vs Surabhi Satyanarayana
Madras High Court · (1939) ILR (Mad) 917 : (1939) 50 LW 260 : (1939) 2 MLJ 388
High Courts03 Feb 1939
The Maharaja of Pittapuram Vs The Secretary of State for India in Council
Madras High Court · AIR 1939 Mad 581 : (1939) 2 MLJ 90
Tamil Nadu Survey and Boundaries Act, 1923 — Section 13
High Courts03 Feb 1939
Etti and Another Vs The Secretary of State for India in Council
Madras High Court · AIR 1939 Mad 663 : (1939) ILR (Mad) 843 : (1939) 49 LW 679 : (1939) 1 MLJ 784
Contract Act, 1872 — Section 65, 70
High Courts02 Feb 1939
Hussain Batcha Sahib Vs The Secretary of State for India in Council and Another
Madras High Court · AIR 1939 Mad 570 : (1939) 49 LW 595 : (1939) 1 MLJ 476
High Courts02 Feb 1939
Kamakshi Aiyar alias W.V.A.S. Kameswara Aiyar (dead) and Another Vs Namberumal Aiyangar alias Ranganatha Aiyangar and Another
Madras High Court · AIR 1939 Mad 506 : (1939) 49 LW 481 : (1939) 1 MLJ 531
Court Fees Act, 1870 — Article 17B
High Courts02 Feb 1939
Puligoru Subbarama Reddi (dead) and Another Vs Palamkota Krishniah Chetti and Another
Madras High Court · AIR 1939 Mad 718 : (1939) 2 MLJ 16
Transfer of Property Act, 1882 — Section 92
High Courts02 Feb 1939
K.P. Madhavi Ammal and Others Vs M. Subramanian Nambudripad and Others
Madras High Court · AIR 1939 Mad 584 : (1939) 49 LW 413 : (1939) 1 MLJ 487
High Courts31 Jan 1939
The Raja of Vizianagaram (dead) and Another Vs Mudunooru Sanyasiraju
Madras High Court · (1939) 2 MLJ 114
High Courts31 Jan 1939
Pamidi Vedavalli Thayarammal by her power-of-attorney agent, R. Singanna Chetti Vs Junus Chettiar
Madras High Court · AIR 1939 Mad 744 : (1939) ILR (Mad) 909 : (1939) 49 LW 784 : (1939) 2 MLJ 112
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts30 Jan 1939
The United Motor Finance Company Vs Fiat Motors Eastern India Agency
Madras High Court · AIR 1939 Mad 699 : (1939) 49 LW 696 : (1939) 2 MLJ 80
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 41
High Courts30 Jan 1939
Mavila Kuniyedath Koran alias Kunhamboo Nambiar Vs Mavila Kuniyedath Govindan Nambiar (deceased) and Others
Madras High Court · AIR 1939 Mad 479 : (1939) 1 MLJ 604
High Courts27 Jan 1939
N. Paramasivan Pillai Vs Thiruvudaya Mudaliar and Others
Madras High Court · AIR 1940 Mad 636 : (1940) 51 LW 386
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts27 Jan 1939
In Re: V.K. Subramania Mudali and Others
Madras High Court · AIR 1940 Mad 297 : (1940) 51 LW 532
Madras Local Boards Act, 1884 — Section 208(2)
High Courts27 Jan 1939
Govinda Goundan and Others Vs Ayi Goundan and Another
Madras High Court · AIR 1939 Mad 465 : (1940) ILR (Mad) 1030 : (1939) 49 LW 476 : (1939) 1 MLJ 649
Criminal Procedure Code, 1898 (CrPC) — Section 137
High Courts27 Jan 1939
Katragadda Nagayya Vs Sree Raza Rao Venkata Mahipathi Gangadhara Rama Rao Bahadur
Madras High Court · AIR 1939 Mad 529 : (1939) 49 LW 629 : (1939) 2 MLJ 268
Madras Estates Land Act, 1908 — Section 144
High Courts26 Jan 1939
In Re: Manikyam Kondayya and Others
Madras High Court · AIR 1940 Mad 298 : (1940) 51 LW 484
Criminal Tribes Act, 1911 — Section 23(1)Penal Code, 1860 (IPC) — Section 326
High Courts26 Jan 1939
In Re: Kovvada Sanyasi Naidu and Others
Madras High Court · AIR 1940 Mad 306
Penal Code, 1860 (IPC) — Section 430
High Courts26 Jan 1939
Aryakkandi Kunhi Kannan Vs Kottiath Vazhayil Devaki and Others
Madras High Court · AIR 1939 Mad 907 : (1939) 50 LW 562 : (1939) 2 MLJ 619
Limitation Act, 1908 — Section 6