High Courts26 Jan 1939
Sadaiammal Vs Angammal and Another
Madras High Court · AIR 1939 Mad 610 : (1939) 50 LW 133 : (1939) 1 MLJ 776
Presidency Small Cause Courts Act, 1882 — Section 28
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,377 of 5,226
High Courts26 Jan 1939
Krishna Aiyar Vs Subba Reddiar and Others
Madras High Court · AIR 1939 Mad 678 : (1939) 49 LW 657 : (1939) 1 MLJ 770
High Courts25 Jan 1939
The Secretary of State for India in Council Vs Sri Rajah Venkata Ramayya Appa Rao Bahadur Zamindar Garu
Madras High Court · AIR 1939 Mad 651 : (1939) 49 LW 710 : (1939) 1 MLJ 780
Madras Local Boards Act, 1884 — Section 78
High Courts25 Jan 1939
Kuncha Ramakrishnayya Vs Kondamudi Sreeramulu and Another
Madras High Court · AIR 1939 Mad 547 : (1939) 49 LW 362 : (1939) 1 MLJ 436
Specific Relief Act, 1877 — Section 19
High Courts25 Jan 1939
In Re: D.S. Raju Gupta
Madras High Court · AIR 1939 Mad 472 : (1939) ILR (Mad) 439 : (1939) 49 LW 330 : (1939) 1 MLJ 480
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts25 Jan 1939
The Public Prosecutor Vs N.S. Sharma
Madras High Court · AIR 1939 Mad 575 : (1939) 50 LW 515 : (1939) 2 MLJ 518
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 409
High Courts24 Jan 1939
Sivakami Achi Vs Narayana Chettiar
Madras High Court · (1939) 49 LW 441 : (1939) 1 MLJ 519
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1(a)
High Courts24 Jan 1939
T.M. Athikesavalu Naidu Vs S. Ekambara Mudaliar and Another
Madras High Court · AIR 1939 Mad 473 : (1939) 49 LW 319 : (1939) 1 MLJ 420
Madras Local Boards Act, 1884 — Section 55(2)(c)
High Courts24 Jan 1939
Alluri China Bapanna and Others Vs Sri Mattangi Jaggiah alias Jaggarao Garu and Others
Madras High Court · AIR 1939 Mad 818 : (1939) 50 LW 183 : (1939) 2 MLJ 214
Trusts Act, 1882 — Section 90
High Courts23 Jan 1939
In Re: Shanbagaperumal Naicker and Others
Madras High Court · AIR 1940 Mad 279
Penal Code, 1860 (IPC) — Section 148
High Courts23 Jan 1939
N.M. Muthuvasu Chettiar Vs Velumuruga Nadar and Others
Madras High Court · (1939) 49 LW 688 : (1939) 2 MLJ 362
Transfer of Property Act, 1882 — Section 53
High Courts20 Jan 1939
In Re: Balam Pateyya and Others
Madras High Court · AIR 1941 Mad 339
Penal Code, 1860 (IPC) — Section 149, 326
High Courts19 Jan 1939
In Re: Veerappa Moopan
Madras High Court · AIR 1939 Mad 496 : (1939) 49 LW 474 : (1939) 1 MLJ 573
Criminal Procedure Code, 1898 (CrPC) — Section 144, 562
High Courts19 Jan 1939
In Re: Govindasami Chetti
Madras High Court · AIR 1939 Mad 501 : (1939) 49 LW 458 : (1939) 1 MLJ 608
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts19 Jan 1939
D.A. Kalandar Rowther and Others Vs Sivapunyam Chettiar and Others
Madras High Court · (1939) 1 MLJ 751
High Courts19 Jan 1939
In Re: Darapureddi Jaggu Naidu and Others
Madras High Court · AIR 1939 Mad 530 : (1939) 49 LW 552 : (1939) 1 MLJ 900
Child Marriage Restraint Act, 1929 — Section 8
High Courts19 Jan 1939
M. Subbiah Vs T. Ramacharlu
Madras High Court · AIR 1939 Mad 604 : (1939) 49 LW 781 : (1939) 2 MLJ 117
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts18 Jan 1939
A. Veeran Kutti Vs P.P. Koya Kutti and Others
Madras High Court · AIR 1939 Mad 735 : (1939) ILR (Mad) 828 : (1939) 49 LW 707 : (1939) 2 MLJ 86
High Courts18 Jan 1939
Natesa Padayachi Vs Krishna Padayachi and Others
Madras High Court · AIR 1939 Mad 576 : (1939) ILR (Mad) 913 : (1939) 49 LW 602 : (1939) 1 MLJ 894
High Courts18 Jan 1939
Adusumilli Gopalakrishnayya Vs Julury Narasimha Rao by guardian Durgamma
Madras High Court · AIR 1939 Mad 609 : (1939) 49 LW 649 : (1939) 2 MLJ 120
Madras Estates Land Act, 1908 — Section 192