High Courts16 Jan 1939
Thyagarajan Chetty and Another Vs Narayana Thevan
Madras High Court · AIR 1940 Mad 450 : (1940) 51 LW 509
Evidence Act, 1872 — Section 32(3)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,378 of 5,226
High Courts12 Jan 1939
Rentala Ganga Raju Vs Bikkina Bulli Ramayya and Others
Madras High Court · AIR 1939 Mad 483 : (1939) ILR (Mad) 520 : (1939) 49 LW 303 : (1939) 1 MLJ 329
Tamil Nadu Agriculturists Relief Act, 1938 — Section 20
High Courts12 Jan 1939
Annamalai Chettiar Vs Lakshmanan Chettiar
Madras High Court · AIR 1939 Mad 433 : (1939) 49 LW 383 : (1939) 1 MLJ 429
Provincial Insolvency Act, 1920 — Section 51(3)
High Courts11 Jan 1939
In Re: G.J. Joseph
Madras High Court · AIR 1939 Mad 407 : (1939) ILR (Mad) 353 : (1939) 49 LW 160 : (1939) 1 MLJ 255
Penal Code, 1860 (IPC) — Section 406, 84
High Courts11 Jan 1939
P.S. Venkataraman Vs Srimathi A.C. Janaki
Madras High Court · AIR 1939 Mad 595 : (1939) 49 LW 403 : (1939) 1 MLJ 520
Madras Marumakkathayam Act, 1932 — Section 11
High Courts10 Jan 1939
Diravyam Pillai and Another Vs Veeranan Ambalam and Others
Madras High Court · AIR 1939 Mad 702 : (1939) ILR (Mad) 853 : (1939) 49 LW 460 : (1939) 2 MLJ 822
Transfer of Property Act, 1882 — Section 54
High Courts10 Jan 1939
Sithalingachetti minor by his next friend and mother Alamelu Ammal Vs Ardhanari Chetti and Others
Madras High Court · (1939) 1 MLJ 745
Trusts Act, 1882 — Section 20
High Courts10 Jan 1939
Avanashi Goundan and Others Vs Palani Madari
Madras High Court · AIR 1939 Mad 406 : (1939) 1 MLJ 259
Penal Code, 1860 (IPC) — Section 148, 323
High Courts09 Jan 1939
Samuel Koilpillai Skinner Vs Arunachalam Pandaram and Others
Madras High Court · AIR 1939 Mad 356 : (1939) ILR (Mad) 384 : (1939) 49 LW 253 : (1939) 1 MLJ 350
Madras Stamp (Amendment) Act, 1922 — Article 30(a)(viii)
High Courts06 Jan 1939
In Re: Krishna Aiyar
Madras High Court · (1939) 49 LW 205 : (1939) 1 MLJ 266
Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)(d)
High Courts06 Jan 1939
The Secretary of State for India in Council Vs M.A.C. Arunachala Mudaliar and Others
Madras High Court · (1939) ILR (Mad) 1017 : (1939) 50 LW 486 : (1939) 2 MLJ 23
Land Improvement Loans Act, 1883 — Section 4
High Courts06 Jan 1939
Synemodelux Limited Vs K. Vannamuthu Pillai
Madras High Court · AIR 1939 Mad 498 : (1939) 49 LW 537 : (1939) 1 MLJ 534
Companies Act, 1956 — Section 30(1)
High Courts05 Jan 1939
Karuppiah Thevan and Another Vs N. Krishna Pillai
Madras High Court · AIR 1939 Mad 437 : (1939) 49 LW 204 : (1939) 1 MLJ 444
Madras Local Boards Act, 1884 — Section 227A
High Courts05 Jan 1939
In Re: Perumal Reddiar
Madras High Court · AIR 1939 Mad 551 : (1939) 49 LW 478 : (1939) 1 MLJ 579
Tamil Nadu Forest Act, 1882 — Section 26
High Courts05 Jan 1939
Karuppiah Kone Vs Chitran Servai and Others
Madras High Court · (1939) 2 MLJ 404
Penal Code, 1860 (IPC) — Section 225, 323
High Courts05 Jan 1939
In Re: K.S. Ambi Aiyar
Madras High Court · AIR 1939 Mad 375 : (1939) 49 LW 202 : (1939) 1 MLJ 332
Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)(d)
High Courts03 Jan 1939
Rao Bahadur V. Ranganadham Chetty Vs The Corporation of Madras
Madras High Court · AIR 1939 Mad 810 : (1939) 50 LW 130 : (1939) 2 MLJ 33
Madras City Municipal Act, 1904 — Section 380
High Courts16 Dec 1938
A.N. Chockalingam Chettiar Vs K.M.S. Chinnayya Servai and Others
Madras High Court · AIR 1939 Mad 937 : (1939) 50 LW 368 : (1939) 2 MLJ 585
High Courts16 Dec 1938
Hariharayyar and Another Vs Ahammadunni and Others
Madras High Court · AIR 1940 Mad 491 : (1940) 51 LW 511
Transfer of Property Act, 1882 — Section 44
High Courts16 Dec 1938
S. Appaswami Pillai (deaceased) and Others Vs Thayammal alias Thaiyamuthu Achi and Another
Madras High Court · AIR 1939 Mad 830 : (1939) 50 LW 166 : (1939) 2 MLJ 236