High Courts09 Dec 1938
The Public Prosecutor Vs Natesa Pillai
Madras High Court · AIR 1939 Mad 445 : (1939) 49 LW 381 : (1939) 1 MLJ 131
Emigration Act, 1983 — Section 25(2)(b)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,380 of 5,226
High Courts09 Dec 1938
In Re: A.T. Kava
Madras High Court · AIR 1939 Mad 524 : (1939) 49 LW 494 : (1939) 1 MLJ 700
High Courts08 Dec 1938
Ninkileri Lakshmikutty Kettilamma Vs Thekka Madathi Vishnu Nambisan
Madras High Court · AIR 1939 Mad 411 : (1939) ILR (Mad) 415 : (1939) 49 LW 199 : (1939) 1 MLJ 261
Transfer of Property Act, 1882 — Section 130
High Courts07 Dec 1938
Vadavalli Narasimha Rao and Others Vs V. Ayyanna Rao
Madras High Court · AIR 1939 Mad 794 : (1939) 49 LW 298 : (1939) 1 MLJ 445
Penal Code, 1860 (IPC) — Section 430
High Courts07 Dec 1938
Kurella Ramamurti alias Sreeramulu and Another Vs Nalam Subbarao
Madras High Court · AIR 1939 Mad 481 : (1939) 49 LW 534 : (1939) 1 MLJ 491
High Courts02 Dec 1938
Nallangal Vs Arasappappillaipatti Co-operative Society
Madras High Court · AIR 1940 Mad 779
Trusts Act, 1882 — Section 90
High Courts02 Dec 1938
Krishnamachari Vs Chengalraya Naidu
Madras High Court · (1939) 49 LW 768 : (1939) 2 MLJ 469
High Courts02 Dec 1938
Krishnamachari Vs Chengalaraya Naidu
Madras High Court · AIR 1940 Mad 281
Limitation Act, 1963 — Article 182
High Courts01 Dec 1938
The Crown Prosecutor Vs T. Sellamuthu
Madras High Court · (1940) 51 LW 744 : (1940) 1 MLJ 761
High Courts01 Dec 1938
T. Pr. Sm. Somasundaram Chettiar Vs V. Rm. Sevugan Chettiar and Another
Madras High Court · AIR 1940 Mad 505
Partnership Act, 1932 — Section 13(c)
High Courts01 Dec 1938
Crown Prosecutor Vs T. Sellamuthu
Madras High Court · AIR 1940 Mad 271
Penal Code, 1860 (IPC) — Section 206
High Courts30 Nov 1938
Mandavalli Satyanarayanamurthi Vs Kotha Manikyala Rao
Madras High Court · AIR 1940 Mad 265
High Courts29 Nov 1938
Panangipalli Suryanarayanacharyulu Vs Ravi Narasimhaswamy and Others
Madras High Court · AIR 1939 Mad 360 : (1939) ILR (Mad) 367 : (1939) 49 LW 196 : (1939) 1 MLJ 268
Court Fees Act, 1870 — Section 7(x)(c)
High Courts28 Nov 1938
Yellavajjhula Surayya Vs Tummalapalli Mangayya and Others
Madras High Court · AIR 1941 Mad 345
Evidence Act, 1872 — Section 92Provincial Insolvency Act, 1920 — Section 28(4)
High Courts28 Nov 1938
Sarvabhotla Thotapalle Chendikamba Vs Kanala Indrakanti Viswanathamayya and Others
Madras High Court · AIR 1939 Mad 446 : (1939) 49 LW 273 : (1939) 1 MLJ 227
Evidence Act, 1872 — Section 33
High Courts25 Nov 1938
Kasi Mangalath Illath Vishnu Nambudiri and Others Vs Pattath Ramunni Marar and Others
Madras High Court · AIR 1940 Mad 208
Court Fees Act, 1870 — Section 13
High Courts25 Nov 1938
Kasi Mangalath Illath Vishnu Nambudiri and Others Vs Rao Sahib Pattath Ramunni Marar and Others
Madras High Court · (1939) 2 MLJ 867
Court Fees Act, 1870 — Section 13, 14
High Courts25 Nov 1938
T.S. Shanmugasundaram Pillai Vs A. Manicka Mudaliar
Madras High Court · AIR 1939 Mad 368 : (1939) 49 LW 102 : (1939) 1 MLJ 412
Penal Code, 1860 (IPC) — Section 500
High Courts25 Nov 1938
Pathuma Bibi and Others Vs Muthuswami Chettiar, minor by guardian Nallammal Achi through her authorised agent V. Nallathambi Chettiar
Madras High Court · (1939) 49 LW 627 : (1939) 1 MLJ 907
High Courts25 Nov 1938
Mottai Meera alias Sheik Abdul Kadir Rowther Vs Chinna Sheik Abdul Kadir Rowther and Others
Madras High Court · AIR 1939 Mad 471 : (1939) ILR (Mad) 525 : (1939) 49 LW 391 : (1939) 1 MLJ 528
Trusts Act, 1882 — Section 90