COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,381 of 5,226
Chaduragiri Kattari Nagayya Kamarajendra Ramaswami Kamaya Nayakkar Vs Viralakshmi Ammal and Another
Madras High Court · AIR 1940 Mad 814
Bkottiprolu Seetharamamma Vs Ramireddi Patta Reddi and Another
Madras High Court · AIR 1940 Mad 739
Gopu China Jogayya, Gopu Seshavatharam and Co. Vs Manepalli Bapanayya and Others
Madras High Court · AIR 1939 Mad 374 : (1939) ILR (Mad) 194 : (1939) 49 LW 23 : (1939) 1 MLJ 88
Mantena Kanakaraju Vs Datla Atchutharamanaraju and Another
Madras High Court · AIR 1940 Mad 432 : (1940) 51 LW 452 : (1940) 1 MLJ 600
Pandyappa Arasu Binnani Vs Chennappa Hegde and Others
Madras High Court · AIR 1940 Mad 165
K. Manaithunainatha Desikar Vs Gopala Chettiar and Others
Madras High Court · AIR 1939 Mad 380 : (1939) 49 LW 270 : (1939) 1 MLJ 317
V.V. Vythilingam Pillai Vs Seshan minor by guardian Fankajathammal
Madras High Court · AIR 1939 Mad 477 : (1939) 49 LW 103 : (1939) 1 MLJ 416
COMMISSIONER OF Income Tax, MADRAS Vs BANK OF CHETTINAD LTD.
Madras High Court · (1939) 7 ITR 1
P.S. Sathappa Chettiar and Another Vs N.K. Pr. S. Pr. Chockalingam Chettiar and Another
Madras High Court · AIR 1940 Mad 615
Margaret Lornie Vs Abu Backer Sait by guardian Alli Mohammad Soomer Sait
Madras High Court · AIR 1939 Mad 414 : (1939) 49 LW 207 : (1939) 1 MLJ 664
Subramania Gurukkal Vs Abhinava Poornapriya A. Srinivasa Rao Sahib
Madras High Court · AIR 1940 Mad 617
P.S. Tulajarama Rao Vs Sir James Taylor, Governor of Reserve Bank of India and Others
Madras High Court · (1939) ILR (Mad) 466 : (1939) 49 LW 29 : (1939) 2 MLJ 639
C.S. Nataraja Pillai and Another Vs C.S. Subbaroya Chettiar
Madras High Court · AIR 1939 Mad 693 : (1939) ILR (Mad) 507 : (1939) 49 LW 287 : (1939) 1 MLJ 499
COMMISSIONER OF Income Tax, MADRAS Vs P. R. A. L. M. MUTHUKARUPPAN CHETTIAR.
Madras High Court · AIR 1939 Mad 376 : (1939) 7 ITR 29
The Commissioner of Income Tax Vs P.R.A.L.M. Muthukaruppan Chettiar
Madras High Court · (1939) ILR (Mad) 269 : (1939) 49 LW 399 : (1939) 1 MLJ 482
Yerlagadda Mahalakshmi Vs Midde Somaraju and Others
Madras High Court · AIR 1939 Mad 393 : (1939) ILR (Mad) 600 : (1939) 49 LW 280 : (1939) 2 MLJ 72
Voora Sreeramulu Chetty Vs The Commissioner of Income Tax
Madras High Court · (1939) ILR (Mad) 358 : (1939) 50 LW 136 : (1939) 2 MLJ 68
VOORA SREERAMULU CHETTY Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1939 Mad 709 : (1939) 7 ITR 263
In Re: Kasireddi Appanna and Others
Madras High Court · AIR 1940 Mad 144