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Madras High Court judgments

1,04,503 judgments · page 4,383 of 5,226

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High Courts01 Nov 1938

M.S.S. Chidambaram Chettiar and Another Vs The Commissioner of Income Tax

Madras High Court · (1939) ILR (Mad) 450 : (1938) 48 LW 957 : (1939) 1 MLJ 43

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High Courts01 Nov 1938

Konjeti Seshayya and Another Vs V. Rangiah, Official Receiver and Others

Madras High Court · AIR 1939 Mad 896 : (1939) 1 MLJ 203

Provincial Insolvency Act, 1920 — Section 51, 52
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High Courts28 Oct 1938

Parvata Satyanarayanamurthy and Others Vs Sri Rajah Saheb Maharbabu-i-Doshan Sri Rajah Rao Venkata Kumara Mahipathi Surya Rao Bahadur Guru, Sardar, Rajahmundry Circar and Maharajah of Pithapur

Madras High Court · AIR 1939 Mad 724 : (1939) 50 LW 139 : (1939) 2 MLJ 329

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Section 14
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High Courts28 Oct 1938

The Co-operative Society Vs R.M. Lakshmanan Chettiar

Madras High Court · AIR 1939 Mad 135 : (1938) 48 LW 862 : (1939) 1 MLJ 117

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High Courts27 Oct 1938

PR. AL. M. MUTHUKARUPPAN CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.

Madras High Court · AIR 1939 Mad 357 : (1939) ILR (Mad) 397 : (1939) 7 ITR 76

Income Tax Act, 1961 — Section 23(3)
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High Courts27 Oct 1938

Gunda Subbayya Vs The Commissioner of Income Tax

Madras High Court · AIR 1939 Mad 371 : (1939) ILR (Mad) 404 : (1939) 49 LW 369 : (1939) 1 MLJ 451

Income Tax Act, 1961 — Section 66(3)
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High Courts27 Oct 1938

Pr. Al. M. Muthukaruppan Chettiar, by his power of Attorney Agent K. Thiruvengadam Aiyangar Vs The Commissioner of Income Tax

Madras High Court · (1939) 49 LW 305 : (1939) 1 MLJ 402

Income Tax Act, 1961 — Section 23(3)
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High Courts26 Oct 1938

NARYANAN CHETTIAR Vs COMMISSIONER OF INCOME TAX, MADRAS.

Madras High Court · (1938) 6 ITR 705

Income Tax Act, 1961 — Section 66(2)
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High Courts26 Oct 1938

S.N. Narayana Chettiar Vs The Commissioner of Income Tax

Madras High Court · (1939) ILR (Mad) 278 : (1938) 48 LW 899 : (1939) 1 MLJ 35

Income Tax Act, 1961 — Section 66(2)
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High Courts26 Oct 1938

E.M. Muthappa Chettiar, legal representative of E.M. Viswanatham Chettiar (deceased) Vs The Commissioner of Income Tax

Madras High Court · (1939) ILR (Mad) 393 : (1939) 49 LW 255 : (1939) 1 MLJ 371

Income Tax Act, 1961 — Section 34
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High Courts26 Oct 1938

MUTHAPPA CHETTIAR, E. M. Vs COMMISSIONER OF Income Tax, MADRAS.

Madras High Court · AIR 1939 Mad 302 : (1938) 6 ITR 725

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High Courts26 Oct 1938

Narayanan Chaettiar Vs Commissioner of Income Tax

Madras High Court · AIR 1939 Mad 79

Income Tax Act, 1961 — Section 66(2)
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High Courts25 Oct 1938

Palacherla Jalamenna Vs Marina Ramarao and Others

Madras High Court · AIR 1939 Mad 303 : (1939) ILR (Mad) 216 : (1939) 49 LW 502 : (1939) 1 MLJ 38

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High Courts25 Oct 1938

MOTHAY GANGA RAZU Vs COMMISSIONER OF Income Tax, MADRAS.

Madras High Court · (1939) 7 ITR 149

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High Courts24 Oct 1938

A.M.K.M.K. Karuppan Chettiar and Another Vs Rajangam and Others

Madras High Court · AIR 1940 Mad 172

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
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High Courts24 Oct 1938

Uthuman Pillai Tharagan and Others Vs T. Muhammad Usaf Tharaganar and Others

Madras High Court · AIR 1939 Mad 316 : (1939) 49 LW 323 : (1939) 1 MLJ 738

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15
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High Courts24 Oct 1938

Cherutty alias Vasu and Another Vs Nagamparambil Raru alias Kuttaman and Others

Madras High Court · (1939) 1 MLJ 683

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High Courts24 Oct 1938

A.M.K.M.K. Karuppan Chettiar and Another Vs Rajangam represented by mother and guardian Thayyu Ammal and Others

Madras High Court · (1939) 2 MLJ 916

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
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High Courts21 Oct 1938

Perumal Naicken Vs Kondama Naicken and Another

Madras High Court · AIR 1939 Mad 385 : (1939) 49 LW 372 : (1939) 1 MLJ 64

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High Courts21 Oct 1938

Vattipalli Rameswaramayya Vs Raja Panuganti Parthasarathy Rayanimvaru, Zamindar of Kalahasti and Others

Madras High Court · AIR 1939 Mad 502 : (1939) 49 LW 574 : (1939) 1 MLJ 618

Madras Estates Land Act, 1908 — Section 112
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