High Courts20 Oct 1938
Perianna Goundan Vs Sellappa Goundan and Others
Madras High Court · AIR 1939 Mad 186 : (1939) ILR (Mad) 218 : (1938) 48 LW 954 : (1938) 2 MLJ 1068
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,384 of 5,226
High Courts20 Oct 1938
S.A. Ramanathan Chettiar Vs M.P. Palaniappa Chettiar and Others
Madras High Court · AIR 1939 Mad 531 : (1938) 48 LW 946 : (1939) 1 MLJ 154
High Courts20 Oct 1938
Kasturi Narasaraju Vs Kasturi Satyavatamma and Others
Madras High Court · AIR 1939 Mad 187 : (1938) 48 LW 908 : (1939) 1 MLJ 75
High Courts20 Oct 1938
C. Venkatarangam Naidu Vs B. Jagannadha Dass and Another
Madras High Court · AIR 1939 Mad 255 : (1939) 49 LW 170 : (1939) 1 MLJ 140
Contract Act, 1872 — Section 23
High Courts19 Oct 1938
Karnam Hirannayya Vs Matan Thippeswami and Another
Madras High Court · AIR 1939 Mad 215 : (1939) 49 LW 178 : (1938) 2 MLJ 1032
High Courts19 Oct 1938
Hanibabeebi Ammal Vs Syed Munurdeen Sahib
Madras High Court · AIR 1939 Mad 183 : (1939) 49 LW 167 : (1938) 2 MLJ 1042
High Courts18 Oct 1938
In Re: Addagalla Venkanna and Others
Madras High Court · AIR 1940 Mad 240 : (1939) 50 LW 796
High Courts18 Oct 1938
Tenneti Viswanadham Vs M.S. Menon, Official Liquidator of the Swarajya Printing and Publishing Company Limited and Another
Madras High Court · AIR 1939 Mad 202 : (1939) ILR (Mad) 199 : (1938) 48 LW 952 : (1939) 1 MLJ 185
Companies Act, 1956 — Section 108Transfer of Property Act, 1882 — Section 59
High Courts18 Oct 1938
Rani Veerammani Vs Rajaveerabasava Chikka Royal and Others
Madras High Court · AIR 1939 Mad 278 : (1939) ILR (Mad) 338 : (1939) 49 LW 115 : (1939) 1 MLJ 39
High Courts17 Oct 1938
Kadiyala Nagabhushanam and Others Vs Movva Anandayya and Others
Madras High Court · AIR 1939 Mad 179 : (1938) 48 LW 939 : (1939) 1 MLJ 170
High Courts17 Oct 1938
Puthiamatathummal Peringadi Assankutti and Others Vs Peedikayilakath Mammad and Others
Madras High Court · AIR 1939 Mad 295 : (1939) 1 MLJ 308
High Courts13 Oct 1938
Vadamalai Thiruvanatha Sevuga Pandia Thevar Avergal, Zamindar of Seitur Vs Kona Suna Ana Dorai Venkataraja and Another
Madras High Court · (1939) 49 LW 442 : (1939) 1 MLJ 433
Madras Estates Land Act, 1908 — Section 151
High Courts13 Oct 1938
Perumal Mooppan and Another Vs Subramania Mudaliar
Madras High Court · AIR 1939 Mad 299 : (1939) 1 MLJ 74
Transfer of Property Act, 1882 — Section 41
High Courts12 Oct 1938
A. Venkatasubbu Mudaliar and Another Vs G. Narayanaswami Chetty and Others
Madras High Court · AIR 1939 Mad 346 : (1939) 1 MLJ 9
Hindu Religious Endowments Act — Section 11
High Courts12 Oct 1938
Lakshmamma (dead) and Another Vs P.S. Subramanyam
Madras High Court · AIR 1939 Mad 489 : (1939) 49 LW 496 : (1939) 1 MLJ 620
Provident Funds Act, 1925 — Section 2
High Courts12 Oct 1938
In Re: Kottengodan Alavi
Madras High Court · AIR 1939 Mad 269 : (1939) 1 MLJ 123
Penal Code, 1860 (IPC) — Section 326
High Courts07 Oct 1938
Papathi Ammal (deceased) and Others Vs Doraiswamy Naicker and Others
Madras High Court · AIR 1939 Mad 290 : (1938) 48 LW 764 : (1939) 1 MLJ 337
Transfer of Property Act, 1882 — Section 122
High Courts07 Oct 1938
Madhavi Amma and Others Vs Kongot Patinhare Pathayapuratarwattil Chirudevi Amma's son Nagappan Nair and Others
Madras High Court · AIR 1939 Mad 151 : (1938) 48 LW 868 : (1939) 1 MLJ 91
Transfer of Property Act, 1882 — Section 52
High Courts06 Oct 1938
Hejmady Co-operative Society by the present Official Liquidator Mr. K. Sarvothama Rao Vs H. Veeraiya Naika
Madras High Court · AIR 1939 Mad 282 : (1938) 48 LW 903 : (1938) 2 MLJ 980
High Courts06 Oct 1938
Bethambhotlu Subbayya of Tangutur Vs Pothula Venkata Narasayya
Madras High Court · AIR 1939 Mad 598 : (1939) 49 LW 555 : (1939) 1 MLJ 830
Madras Local Boards Act, 1884 — Section 208(3)