High Courts21 Sept 1938
G.V.C. Babu Naidu Vs Municipal Council
Madras High Court · AIR 1939 Mad 177 : (1938) 2 MLJ 1035
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,386 of 5,226
High Courts20 Sept 1938
Nalam Lakshmikantham and Others Vs Nalam Ramalingayya and Others
Madras High Court · AIR 1939 Mad 170 : (1938) 48 LW 742 : (1938) 2 MLJ 972
High Courts20 Sept 1938
M. Paramasivam Pillai Vs A.V.R.M.S.P.S. Ramasami Chettiar and Another
Madras High Court · AIR 1939 Mad 152 : (1939) ILR (Mad) 290 : (1938) 48 LW 760 : (1939) 1 MLJ 557
High Courts20 Sept 1938
The Public Prosecutor Vs Perianna Goundan and Another
Madras High Court · AIR 1939 Mad 53 : (1938) 48 LW 649 : (1938) 2 MLJ 813
High Courts19 Sept 1938
Kolisetti Ethirajamma, minor by next friend and mother Paruchuru Thayaramma Vs Kolisetti Subbarayudu (deceased) and Another
Madras High Court · AIR 1939 Mad 150 : (1938) 48 LW 706 : (1938) 2 MLJ 1026
High Courts19 Sept 1938
Sri Maharani Adilakshmi Devamma Garu by her authorised agent Kancherla Ramakrishniah Vs Rao Kumara Raya Appa Rao Garu
Madras High Court · AIR 1939 Mad 94 : (1938) 48 LW 701 : (1938) 2 MLJ 934
High Courts15 Sept 1938
In Re: The Calicut Bank, Limited
Madras High Court · AIR 1939 Mad 58 : (1938) 48 LW 648 : (1938) 2 MLJ 812
High Courts15 Sept 1938
Jhorama Vs Viswasarayi Latchanna Dora
Madras High Court · AIR 1940 Mad 19
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts14 Sept 1938
Kathoom Bi Vs Abdul Wahab Sahib and Others
Madras High Court · AIR 1939 Mad 313 : (1938) 48 LW 783 : (1939) 2 MLJ 208
Trusts Act, 1882 — Section 88
High Courts14 Sept 1938
In Re: Travancore National and Quilon Bank Ltd., S. Barkatally and Others K. Anantaraman
Madras High Court · AIR 1940 Mad 157 : (1939) 49 LW 181
Transfer of Property Act, 1882 — Section 130(1)
High Courts13 Sept 1938
Dubash D.K. Ahmad Ibrahim Sahib Vs A.K.R.M.K. Meyyappa Chettiar and Others
Madras High Court · AIR 1940 Mad 285
Contract Act, 1872 — Section 247
High Courts13 Sept 1938
M. Appadorai Aiyangar (deceased) and Others Vs P.B. Annangarachariar and Others
Madras High Court · AIR 1939 Mad 102 : (1938) 48 LW 722 : (1939) 1 MLJ 124
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts12 Sept 1938
In Re: Advocate
Madras High Court · (1939) ILR (Mad) 1 : (1938) 48 LW 702 : (1939) 1 MLJ 564
High Courts09 Sept 1938
Tallapragada Achutharamayya Vs Ayyagari Soorappayya and Another
Madras High Court · AIR 1939 Mad 61 : (1938) 48 LW 595 : (1938) 2 MLJ 894
High Courts09 Sept 1938
In Re: Maddukuri Subba Rao and Others
Madras High Court · AIR 1940 Mad 55 : (1939) 50 LW 511 : (1939) 2 MLJ 750
Penal Code, 1860 (IPC) — Section 426
High Courts08 Sept 1938
The Secretary of State for India in Council Vs Mask and Company, by Partners, M. Vedachala Mudaliar and Another
Madras High Court · AIR 1939 Mad 95 : (1938) 2 MLJ 904
High Courts08 Sept 1938
The Asiatic Government Society Life Assurance Company, Limited Vs The New Asiatic Life Insurance Company, Limited
Madras High Court · AIR 1939 Mad 555 : (1939) 49 LW 556 : (1939) 1 MLJ 635
High Courts06 Sept 1938
Ct. Al. Vr. Alagappa Chettiar and Another Vs The Bank of Chettinad, Ltd. and Others
Madras High Court · AIR 1939 Mad 6 : (1938) 48 LW 707 : (1938) 2 MLJ 944
High Courts06 Sept 1938
V. Panchapakesa Aiyar Vs The Secretary of State for India in Council
Madras High Court · AIR 1939 Mad 17 : (1938) 48 LW 573 : (1938) 2 MLJ 745
High Courts05 Sept 1938
In Re: Uppara Dodda Narasa
Madras High Court · AIR 1939 Mad 59 : (1938) 48 LW 601 : (1938) 2 MLJ 771