High Courts02 Sept 1938
Velur Munuswami Mudaliar Vs Darwaija Raghupati
Madras High Court · (1939) 50 LW 334 : (1939) 2 MLJ 290
Civil Procedure Code, 1908 (CPC) — Section 10
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,387 of 5,226
High Courts02 Sept 1938
Minakshi Aiyar by next friends Vs Noor Muhammad Rowther and Others
Madras High Court · AIR 1939 Mad 210 : (1939) ILR (Mad) 1004 : (1938) 48 LW 870 : (1939) 1 MLJ 379
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts01 Sept 1938
Sundarammal minor by next friend P.V.E. Ponnuswami Chettiar Vs Jagadambal Ammal and Others
Madras High Court · AIR 1939 Mad 65 : (1938) 48 LW 543 : (1938) 2 MLJ 1013
High Courts01 Sept 1938
Kariparambil Yusuf Moidu Vs Sambanthri Haji Abdul Khader Sahib and Bros.
Madras High Court · AIR 1939 Mad 7 : (1938) 48 LW 530 : (1938) 2 MLJ 768
High Courts01 Sept 1938
Natesa Aiyar Vs Venkalakshmi Ammal and Others
Madras High Court · (1939) 50 LW 515 : (1939) 2 MLJ 568
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
High Courts01 Sept 1938
Samanthan Karakkattitathil Chandukutty Nambiar, present Karnavan and Manager of the Tarwad Vs Chirakkal Kovilakkath Rama Varma Raja Avergal and Another
Madras High Court · AIR 1939 Mad 926 : (1939) 50 LW 527 : (1939) 2 MLJ 593
Evidence Act, 1872 — Section 63, 90
High Courts01 Sept 1938
Natesa Ayyar Vs Venkalakshmi Ammal and Others
Madras High Court · AIR 1940 Mad 53
High Courts31 Aug 1938
Kistammal and Others Vs Saraswathi Bai Ammal by next friend, her husband, Bhimasena Rao
Madras High Court · AIR 1939 Mad 112 : (1938) 48 LW 728 : (1938) 2 MLJ 1010
High Courts30 Aug 1938
Kandaswami Goundan Vs Ramai Goundan (deceased) and Others
Madras High Court · AIR 1939 Mad 54 : (1938) 48 LW 546 : (1938) 2 MLJ 740
High Courts30 Aug 1938
In Re: Swami Arunagirinathar
Madras High Court · AIR 1939 Mad 21 : (1939) ILR (Mad) 87 : (1938) 48 LW 813 : (1938) 2 MLJ 863
High Courts29 Aug 1938
Alapati Narasimham Vs Ailoori Babu Rao (dead) and Others
Madras High Court · AIR 1939 Mad 40 : (1939) ILR (Mad) 333 : (1938) 48 LW 650 : (1938) 2 MLJ 883
High Courts29 Aug 1938
Boda Viraraju Vs Vetcha Venkataratnam and Others
Madras High Court · AIR 1939 Mad 98 : (1939) ILR (Mad) 226 : (1938) 48 LW 692 : (1939) 1 MLJ 23
High Courts26 Aug 1938
Muthyala Ramachandrappa Vs Muthyala Narayanappa and Others
Madras High Court · AIR 1940 Mad 339
High Courts26 Aug 1938
The Secretary of State for India in Council Vs C.S. Krishnaswami Ayya
Madras High Court · AIR 1939 Mad 52 : (1938) 48 LW 646 : (1938) 2 MLJ 815
High Courts26 Aug 1938
Adoor Arunachalam Chetty Vs Konjiti Seshiah Chetty and Another
Madras High Court · AIR 1938 Mad 994 : (1938) 48 LW 592 : (1938) 2 MLJ 701
High Courts26 Aug 1938
S.S.S. Varisai Muhammad Rowther Vs Marungapuri Estate in charge of the Court of Wards and Another
Madras High Court · AIR 1939 Mad 644 : (1939) 1 MLJ 334
Madras Estates Land Act, 1908 — Section 185
High Courts25 Aug 1938
The Public Prosecutor Vs Amirtham Servai and Others
Madras High Court · (1939) 50 LW 763 : (1939) 2 MLJ 776
Penal Code, 1860 (IPC) — Section 352
High Courts25 Aug 1938
Public Prosecutor Vs Amirtham Servai and Others
Madras High Court · AIR 1940 Mad 18
Penal Code, 1860 (IPC) — Section 147, 352
High Courts24 Aug 1938
K.M. Palaniappa Mudaliar and Others Vs Abdul Subhan Sahib
Madras High Court · AIR 1939 Mad 92 : (1938) 48 LW 549 : (1938) 2 MLJ 977
High Courts23 Aug 1938
Kodandarama Reddiar Vs P. Parthasarathi Aiyangar and Another
Madras High Court · AIR 1939 Mad 5 : (1938) 48 LW 586 : (1939) 1 MLJ 93
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90