High Courts22 Aug 1938
The Municipal Council Vs Sundaresan
Madras High Court · AIR 1939 Mad 429 : (1939) 49 LW 173 : (1939) 1 MLJ 87
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,388 of 5,226
High Courts19 Aug 1938
Edara Venkayya Vs Edara Venkata Rao
Madras High Court · AIR 1938 Mad 979 : (1939) ILR (Mad) 317 : (1938) 48 LW 517 : (1938) 2 MLJ 642
High Courts19 Aug 1938
Sheik Dawood Rowther Vs Abdul Kadar Rowther
Madras High Court · AIR 1938 Mad 976 : (1938) 48 LW 441 : (1938) 2 MLJ 843
High Courts19 Aug 1938
Paturi Veerayya and Another Vs Paturi Chellamma
Madras High Court · AIR 1939 Mad 37 : (1939) ILR (Mad) 234 : (1938) 48 LW 618 : (1938) 2 MLJ 822
High Courts19 Aug 1938
N. Swaminatha Aiyar and Another Vs Kuppuswami Aiyar alias Ramaswami Aiyar and Others
Madras High Court · AIR 1938 Mad 955 : (1938) 48 LW 450 : (1939) 1 MLJ 306
Land Acquisition Act, 1894 — Section 31
High Courts18 Aug 1938
Kozhikote Patinhare Kovilakath Mahadevi alias Kunhi Thamburatti alias Valiya Thamburatti Avergal styled Viyathen Notti Vs Kozhikote Patinhare Kovilakath Kulapura Thavazhi Karnavan and Manager Veerarayan alias Marumakan Thamburan and Others
Madras High Court · (1939) ILR (Mad) 328 : (1938) 48 LW 661 : (1938) 2 MLJ 840
High Courts18 Aug 1938
Sri Rajah Bommadevara Venkatarayulu Naidu Bahadur Zamindar Garu Vs Sri Rajah Lanka Venkata Rattamma Garu
Madras High Court · AIR 1939 Mad 293 : (1939) 49 LW 147 : (1939) 1 MLJ 120
Madras Estates Land Act, 1908 — Section 192
High Courts17 Aug 1938
Bonagiri Sreeramulu Vs Karumuri Venkatanarasimham and Others
Madras High Court · AIR 1938 Mad 1004 : (1938) 48 LW 476 : (1938) 2 MLJ 835
High Courts17 Aug 1938
Aravamudhu Aiyangar and Others Vs Ramanuja Aiyangar and Others
Madras High Court · AIR 1939 Mad 154 : (1938) 48 LW 770 : (1938) 2 MLJ 982
High Courts17 Aug 1938
Commissioner, Municipal Council Vs K.N. Damodara Mudaliar
Madras High Court · (1939) 50 LW 524 : (1939) 2 MLJ 815
High Courts16 Aug 1938
Thirumalai Tirupathi Devasthanams Committee Vs Pujali Komarappa Mudali and Others
Madras High Court · (1938) 48 LW 611 : (1938) 2 MLJ 829
High Courts16 Aug 1938
P.R. Govindaswami Naicker Vs C. Javanmull Sowcar and Another
Madras High Court · AIR 1939 Mad 56 : (1939) ILR (Mad) 296 : (1938) 48 LW 531 : (1938) 2 MLJ 920
High Courts16 Aug 1938
In Re: K. Narasimha Bhattachariar
Madras High Court · AIR 1939 Mad 657 : (1938) 48 LW 610 : (1938) 2 MLJ 810
High Courts16 Aug 1938
Parimi Chakrapani Naidu Vs Mattapalli Venkataraju (deceased) and Another
Madras High Court · AIR 1938 Mad 958 : (1938) 48 LW 436 : (1938) 2 MLJ 769
High Courts16 Aug 1938
Tile Beharani and Another Vs Kevute Raghubehara
Madras High Court · (1939) 49 LW 338 : (1939) 1 MLJ 340
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts15 Aug 1938
Majeti Venkata Nagabhushanam Rao and Another Vs Majeti Venkata Lakshminarasimha Rao and Others
Madras High Court · AIR 1939 Mad 42 : (1938) 48 LW 564 : (1938) 2 MLJ 1054
High Courts15 Aug 1938
A.R.L.S.V.L. Sevugan Chettiar and Others Vs Raja Srimathu Muthu Vijaya Raghunatha Doraisingam and Others
Madras High Court · AIR 1940 Mad 273
Tamil Nadu Survey and Boundaries Act, 1923 — Section 13
High Courts12 Aug 1938
Sinnachami Chettiar Vs Ramasami Chettiar (deceased) and Others
Madras High Court · AIR 1939 Mad 858 : (1939) 50 LW 357 : (1939) 2 MLJ 501
Negotiable Instruments Act, 1881 (NI) — Section 46
High Courts10 Aug 1938
H.M. Ebrahim Sait Vs The South India Industrials Limited
Madras High Court · AIR 1938 Mad 962 : (1939) ILR (Mad) 36 : (1938) 48 LW 431 : (1938) 2 MLJ 568