High Courts01 Aug 1938
In Re: Mohideen Pichai Rowther and Others
Madras High Court · AIR 1940 Mad 43 : (1939) 50 LW 557
Penal Code, 1860 (IPC) — Section 147, 148
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,390 of 5,226
High Courts29 Jul 1938
In Re: Mekraj Alli Sahib and Others
Madras High Court · AIR 1939 Mad 787 : (1939) 50 LW 918 : (1939) 2 MLJ 36
Penal Code, 1860 (IPC) — Section 147, 149, 342
High Courts29 Jul 1938
Gooru Narayana and Another Vs Vaikuntam Chinna Lakshmayya
Madras High Court · AIR 1939 Mad 927 : (1939) 50 LW 654 : (1939) 2 MLJ 399
High Courts29 Jul 1938
In Re: Kandan Padayachi and Others
Madras High Court · AIR 1938 Mad 878 : (1938) 48 LW 276 : (1938) 2 MLJ 446
High Courts28 Jul 1938
T.V. Srinivasa Aiyangar Vs V. Jagannatha Aiyangar and Another
Madras High Court · AIR 1938 Mad 903 : (1938) 48 LW 289 : (1938) 2 MLJ 488
High Courts27 Jul 1938
Ry. Rajaram Raja Saheb and Others Vs T.R. Bhawani Sanker Joshi and Others
Madras High Court · (1938) 2 MLJ 940
High Courts27 Jul 1938
Somasundara Edangapurandar alias Somasundara Eratha Bakish Packiri Sahib and Others Vs K.P. Narasimhachariar
Madras High Court · AIR 1939 Mad 69 : (1939) ILR (Mad) 140 : (1938) 48 LW 452 : (1939) 1 MLJ 68
Limitation Act, 1963 — Section 20
High Courts25 Jul 1938
Dharmakartha Garudachar Vs The Madras Hindu Religious Endowment Board
Madras High Court · AIR 1939 Mad 208 : (1938) 48 LW 793 : (1938) 2 MLJ 987
High Courts20 Jul 1938
Kista Pillai Vs Amirthammal
Madras High Court · AIR 1938 Mad 833 : (1939) ILR (Mad) 1100 : (1938) 48 LW 273 : (1938) 2 MLJ 407
High Courts12 Jul 1938
The District Magistrate of Kurnool Vs Chandra Thirumal Reddy and Others
Madras High Court · AIR 1938 Mad 909 : (1938) 48 LW 381 : (1938) 2 MLJ 531
High Courts21 May 1938
P.R. Govindaswami Naicker Vs C. Javanmull Sowcar and Another
Madras High Court · (1938) 2 MLJ 918
High Courts12 May 1938
Trojan and Co. Vs Al. Al. Annamalai Chettiar
Madras High Court · (1940) 2 MLJ 997
Contract Act, 1872 — Section 30
High Courts12 May 1938
Bopanna Prakasam Vs Maganti Nagabhushanam
Madras High Court · AIR 1938 Mad 938 : (1938) 48 LW 494 : (1938) 2 MLJ 478
High Courts12 May 1938
Manickavachakam Chettiar Vs The Official Receiver
Madras High Court · (1939) 50 LW 459 : (1939) 2 MLJ 44
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 May 1938
Sreeman Nallanchakravarthula Sampath Kumara Venkata Rangacharyulu Ayyavarlam Garu (deceased) and Others Vs Jammi Turanga Rao and Another
Madras High Court · AIR 1938 Mad 857 : (1938) 48 LW 375 : (1938) 2 MLJ 430
High Courts10 May 1938
Vakkalanka Kondamma Vs Kasaneedi Venkatarayadu and Others
Madras High Court · AIR 1939 Mad 34 : (1938) 48 LW 498 : (1938) 2 MLJ 846
High Courts09 May 1938
T. Sivasankara Mudaliar Vs Radhabai Ammal and Another
Madras High Court · (1939) 50 LW 520 : (1939) 2 MLJ 515
Guardians and Wards Act, 1890 — Section 25
High Courts09 May 1938
P.L.N.K.M. Nagappa Chettiar Vs O.R.M.O.M.S.P. Firm and Another
Madras High Court · AIR 1938 Mad 999 : (1939) ILR (Mad) 121 : (1938) 48 LW 577 : (1939) 1 MLJ 625
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 May 1938
Kesavan Nambudiri Vs Lakshmi Varasyar and Others
Madras High Court · (1938) 48 LW 803 : (1939) 1 MLJ 568
High Courts06 May 1938
Kotakonda Venkatesulu Naidu Vs Golla Chittappa
Madras High Court · AIR 1938 Mad 820 : (1938) 48 LW 214 : (1938) 2 MLJ 285