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Madras High Court judgments

1,04,503 judgments · page 4,391 of 5,226

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High Courts06 May 1938

Ramaswami Aiyangar and Another Vs Ramaswami Patrachar and Others

Madras High Court · (1938) 2 MLJ 509

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High Courts06 May 1938

Laldas Lakshmi Das and Another Vs J.D. Italia

Madras High Court · AIR 1938 Mad 918 : (1938) 2 MLJ 531(1)

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High Courts06 May 1938

In Re: A.S. Pandian

Madras High Court · AIR 1938 Mad 821 : (1938) 48 LW 330 : (1938) 2 MLJ 281

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High Courts05 May 1938

G.N. Subba Rao and Others Vs Anna M. Venkatachalapathi Aiyar

Madras High Court · AIR 1938 Mad 904 : (1938) 48 LW 320 : (1938) 2 MLJ 397

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High Courts04 May 1938

In Re: W.K. Devaraja Mudaliar

Madras High Court · AIR 1938 Mad 998 : (1938) 48 LW 319 : (1938) 2 MLJ 582

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High Courts04 May 1938

The Official Assignee Vs P. Suryakanthammal and Another

Madras High Court · AIR 1938 Mad 927 : (1939) ILR (Mad) 19 : (1938) 48 LW 462 : (1938) 2 MLJ 609

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High Courts04 May 1938

Vaiyapuri Chettiar Vs The Municipal Commissioner

Madras High Court · AIR 1938 Mad 916 : (1938) 48 LW 657 : (1938) 2 MLJ 579

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High Courts04 May 1938

T.N. Borai Goudar Vs Commissioner, Ootacamund Municipality

Madras High Court · AIR 1938 Mad 832 : (1938) ILR (Mad) 1003 : (1938) 48 LW 287 : (1938) 2 MLJ 394

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High Courts04 May 1938

In Re: T. Venkatasubba Pillai

Madras High Court · AIR 1938 Mad 879 : (1938) 2 MLJ 372

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High Courts04 May 1938

In Re: Navanithammal

Madras High Court · AIR 1939 Mad 3 : (1938) 48 LW 777 : (1938) 2 MLJ 1065

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High Courts04 May 1938

Sadachi Ammal Vs Rajathi Ammal and Others

Madras High Court · AIR 1940 Mad 315

Registration Act, 1908 — Section 34
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High Courts03 May 1938

S.Rm.Rm. Chockalingam Chettiar Vs A.R.P.L.S.P. Muthiah Chettiar (deceased) and Others

Madras High Court · (1939) ILR (Mad) 144 : (1938) 48 LW 263 : (1938) 2 MLJ 390

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High Courts02 May 1938

Gottepulla Bapayya Naidu Vs Peta Bapayya and Others

Madras High Court · AIR 1938 Mad 975 : (1938) 2 MLJ 520

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High Courts02 May 1938

Vedakannu Nadar Vs Gnanayya Nadar

Madras High Court · AIR 1938 Mad 864 : (1939) ILR (Mad) 78 : (1938) 48 LW 290 : (1938) 2 MLJ 402

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High Courts02 May 1938

K.M. Venkatachala Chetty Vs N.D. Natesa Chetty

Madras High Court · AIR 1939 Mad 670 : (1939) 49 LW 705 : (1939) 1 MLJ 905

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High Courts29 Apr 1938

Koneti Desikachari (deceased) and Others Vs Sri Mahant Prayag Dasji Varu

Madras High Court · AIR 1939 Mad 31 : (1939) ILR (Mad) 30 : (1938) 48 LW 588 : (1938) 2 MLJ 817

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High Courts29 Apr 1938

Kizhakkekara Natuvil Mankolath Illoth Govindan Nambudiri, karnavan and manager of the illom Vs Sooppiatath Amad, karnavan and manager of the tarwad

Madras High Court · AIR 1939 Mad 887 : (1939) 49 LW 576 : (1939) 1 MLJ 646

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High Courts28 Apr 1938

In Re: G. Anantachari and Others

Madras High Court · (1938) 48 LW 471 : (1938) 2 MLJ 574

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High Courts28 Apr 1938

Mamidi China Venkata Sivayya Vs Nekkanti Suryanarayana

Madras High Court · AIR 1938 Mad 906 : (1938) 48 LW 279 : (1939) 1 MLJ 705

Provincial Insolvency Act, 1920 — Section 52
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High Courts26 Apr 1938

S. Muniyandia Pillai Vs Muthusami Servai and Another

Madras High Court · (1939) ILR (Mad) 70 : (1938) 48 LW 271 : (1938) 2 MLJ 399

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