High Courts26 Apr 1938
Nama Nagayya Vs Kalle Narasayya described as Kalle Narasimhayya in records of the lower Court
Madras High Court · AIR 1938 Mad 853 : (1939) ILR (Mad) 65 : (1938) 48 LW 268 : (1938) 2 MLJ 501
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,392 of 5,226
High Courts25 Apr 1938
Naivarani Matathil Ayya Pattar Vs Krishnan alias Thondee Karuppasan alias Thondee Punathunnaval and Others
Madras High Court · AIR 1938 Mad 835 : (1939) ILR (Mad) 324 : (1938) 48 LW 249 : (1938) 2 MLJ 337
High Courts25 Apr 1938
Janaki Ammal Vs G. Perumalswami Nadar and Others
Madras High Court · AIR 1938 Mad 953 : (1938) 48 LW 408 : (1938) 2 MLJ 511
High Courts22 Apr 1938
Sankaralingam Pillai and Others Vs Arumugam Pillai and Another
Madras High Court · AIR 1938 Mad 814 : (1939) ILR (Mad) 73 : (1938) 48 LW 32 : (1938) 2 MLJ 156
High Courts22 Apr 1938
Shahabuddin Sahib Vs Tota Venkatachalam Chettiar
Madras High Court · AIR 1938 Mad 911 : (1938) 48 LW 480 : (1938) 2 MLJ 523
High Courts22 Apr 1938
In Re: Ponnambala Mudali
Madras High Court · AIR 1938 Mad 905 : (1938) 48 LW 416 : (1938) 2 MLJ 529
High Courts20 Apr 1938
Karuppasami Goundan Vs Ovala Kondama Naicker Aiyan and Others
Madras High Court · AIR 1938 Mad 940 : (1938) 2 MLJ 565
High Courts19 Apr 1938
Mullapudi Sooranna Vs Mullapudi Venkanna
Madras High Court · AIR 1939 Mad 441 : (1939) 49 LW 483 : (1939) 2 MLJ 271
Limitation Act, 1963 — Article 178, 179
High Courts19 Apr 1938
Thadikonda Sreeramamurthy Vs Mannaluri Rama Rao and Another
Madras High Court · (1939) 49 LW 716 : (1939) 2 MLJ 521
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts14 Apr 1938
In Re: Veerana Kone
Madras High Court · AIR 1939 Mad 593 : (1939) 50 LW 518 : (1939) 2 MLJ 487
Penal Code, 1860 (IPC) — Section 364
High Courts14 Apr 1938
K.V. Venkataramanier and Another Vs Varadarajulu Chetty
Madras High Court · (1938) 2 MLJ 360
High Courts14 Apr 1938
Arathil Kandoth Madhathil Balakrishnan Nambiar Vs P.K. Chathu and Others
Madras High Court · AIR 1939 Mad 848 : (1939) 1 MLJ 897
Negotiable Instruments Act, 1881 (NI) — Section 35, 43
High Courts12 Apr 1938
Mathukumalli Ramayya and Others Vs Vuppalapatti Lakshmayya
Madras High Court · AIR 1938 Mad 598 : (1938) ILR (Mad) 1007 : (1938) 2 MLJ 128
High Courts12 Apr 1938
S.V. Subba Rao Vs Tha Calicut Co-operative Urban Bank, Ltd.
Madras High Court · AIR 1939 Mad 304 : (1939) 49 LW 143 : (1939) 1 MLJ 695
High Courts12 Apr 1938
Maliyakkal Imbichi's son Mannan Vs Chevakaran Keloth Puthiya Malikkayammal Mariyumma and Others
Madras High Court · AIR 1939 Mad 505 : (1939) 1 MLJ 612
High Courts12 Apr 1938
Paboodan Goolabchand Vs M.J. Miller and Another
Madras High Court · AIR 1938 Mad 966 : (1938) 48 LW 666 : (1938) 2 MLJ 688
High Courts11 Apr 1938
Patelkhana Venkataramaswami and Another Vs The Imperial Bank of India and Others
Madras High Court · AIR 1938 Mad 889 : (1939) ILR (Mad) 7 : (1938) 48 LW 401 : (1938) 2 MLJ 461
High Courts11 Apr 1938
Gurunathaswami Koil by Manager Kodi P. Muthirulappa Pillai Vs Alangaram Pillai (died) and Others
Madras High Court · AIR 1939 Mad 594 : (1939) 49 LW 495 : (1939) 1 MLJ 517
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 Apr 1938
The Public Prosecutor Vs B.V. Sabapathy Chetty
Madras High Court · AIR 1938 Mad 847 : (1938) ILR (Mad) 902 : (1938) 47 LW 777 : (1938) 2 MLJ 456