High Courts25 Mar 1938
Atla Veeraswamy Reddi Vs Gunisetty Venkataswamy
Madras High Court · 175 Ind. Cas. 874 : (1938) 48 LW 149
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,394 of 5,226
High Courts25 Mar 1938
In Re: Syed Mustafa Sahib and Others
Madras High Court · AIR 1938 Mad 910 : (1938) 48 LW 350 : (1938) 2 MLJ 382
High Courts25 Mar 1938
The Nedungadi Bank, Ltd. Vs The Collector of Malabar
Madras High Court · AIR 1938 Mad 710 : (1938) 47 LW 813 : (1938) 1 MLJ 767
Treasure Trove Act, 1878 — Section 4
High Courts24 Mar 1938
In Re: Komma Harichandra Reddy and Others
Madras High Court · AIR 1938 Mad 742 : (1938) 48 LW 136 : (1938) 2 MLJ 222
High Courts24 Mar 1938
The Secretary of State for India in Council Vs Mary Ponnammal and Others
Madras High Court · AIR 1938 Mad 838 : (1938) 48 LW 180 : (1938) 2 MLJ 244
High Courts24 Mar 1938
Chimakurthi Venkatarathnam Vs Nooney Sambasiva Rao and Others
Madras High Court · AIR 1939 Mad 525 : (1938) 48 LW 332 : (1939) 1 MLJ 237
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts22 Mar 1938
A. Subramania Aiyar Vs K.S. Venkatarama Aiyar and Others
Madras High Court · AIR 1939 Mad 599 : (1939) ILR (Mad) 54 : (1939) 49 LW 416 : (1939) 1 MLJ 536
Madras Estates Land Act, 1908 — Section 172
High Courts22 Mar 1938
The Official Receiver Vs Samudravijayan Chettiar and Others
Madras High Court · AIR 1939 Mad 509 : (1939) 49 LW 591 : (1939) 1 MLJ 575
Transfer of Property Act, 1882 — Section 11
High Courts17 Mar 1938
In Re: Pedda Ramamuni Reddi and Others
Madras High Court · AIR 1938 Mad 724 : (1938) 48 LW 248 : (1938) 2 MLJ 41
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts16 Mar 1938
Crown Prosecutor Vs Doraiswami Naicker
Madras High Court · AIR 1958 Mad 281 : (1958) CriLJ 773
High Courts16 Mar 1938
Thiagaraja Aiyar Vs Narayanaswami Pillai and Others
Madras High Court · AIR 1938 Mad 684 : (1938) 47 LW 782 : (1938) 1 MLJ 867
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts16 Mar 1938
Ragunathan by his mother and next friend Andalammal Vs P.N. Ravuthakanni (died) and Others
Madras High Court · AIR 1938 Mad 765 : (1938) ILR (Mad) 928 : (1938) 48 LW 112 : (1938) 2 MLJ 277
High Courts15 Mar 1938
In Re: Bojji Reddi and Others
Madras High Court · AIR 1938 Mad 686 : (1938) 47 LW 740 : (1938) 1 MLJ 871
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts15 Mar 1938
Jureddy Kannayya and Others Vs Yandamuri Lakshmidevi and Another
Madras High Court · AIR 1938 Mad 708 : (1938) 47 LW 692 : (1938) 1 MLJ 813
High Courts15 Mar 1938
V.E.R.M.K. Krishnan Chettiar by agent Rama Aiyangar Vs Velayee Ammal
Madras High Court · AIR 1938 Mad 604 : (1938) ILR (Mad) 909 : (1938) 48 LW 25 : (1938) 2 MLJ 22
Married Womens Property Act, 1874 — Section 6
High Courts14 Mar 1938
In Re: S.S. Batliwala
Madras High Court · AIR 1938 Mad 758 : (1938) 48 LW 170 : (1938) 2 MLJ 416
High Courts11 Mar 1938
M.J. Sheth and Co. Vs Ramiza Bi and Another
Madras High Court · AIR 1938 Mad 646 : (1938) 47 LW 656 : (1938) 1 MLJ 769
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 5
High Courts11 Mar 1938
Govindaraja Pillai Vs Vanchinatham Pillai
Madras High Court · AIR 1939 Mad 492 : (1939) 49 LW 540 : (1939) 1 MLJ 561
Treasure Trove Act, 1878 — Section 20
High Courts11 Mar 1938
The Public Prosecutor Vs Kuzikkal Krishnan and Others
Madras High Court · (1938) 47 LW 774 : (1938) 1 MLJ 800
Motor Vehicles Act, 1988 — Section 16Tamil Nadu Motor Vehicles Rules, 1940 — Rule 30(a)(1)(i)
High Courts11 Mar 1938
Ramachandra Madhavadoss Co. Vs Moovakat Moidunkutti Birankutti and Brothers
Madras High Court · AIR 1938 Mad 707 : (1938) 47 LW 654 : (1938) 2 MLJ 112