High Courts15 Feb 1938
Pangudaya Pillai and Another Vs Uthandiya Pillai and Others
Madras High Court · AIR 1938 Mad 774 : (1938) ILR (Mad) 968 : (1938) 48 LW 251 : (1938) 2 MLJ 33
Limitation Act, 1908 — Section 20
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,396 of 5,226
High Courts15 Feb 1938
The Board of Commissioner for the Hindu Religious Endowments Vs Pidugu Narasimham and Others
Madras High Court · AIR 1939 Mad 134 : (1938) 48 LW 791 : (1939) 1 MLJ 134
High Courts11 Feb 1938
The Sankara Mining Syndicate Ltd. and Another Vs The Secratery of State for India in Council and Others
Madras High Court · AIR 1938 Mad 749 : (1938) 48 LW 194 : (1938) 2 MLJ 141
High Courts10 Feb 1938
Perumal Chettiar Vs Kamakshi Ammal
Madras High Court · AIR 1938 Mad 785 : (1938) ILR (Mad) 933 : (1938) 48 LW 220 : (1938) 2 MLJ 189
High Courts10 Feb 1938
In Re: K.M.T.T. Kulandaivelu Chettiar and Others
Madras High Court · AIR 1938 Mad 705 : (1938) 47 LW 643 : (1938) 2 MLJ 266
High Courts08 Feb 1938
Ar.L.N.Rm.Ar. Sevugan Chettiar Vs Raja Srimathu Muthu Vijiya Raghunatha Doraisingam alias Gouri Vallabha Thevar Avl., Zamindar of Sivaganga and Others
Madras High Court · AIR 1938 Mad 612 : (1938) 47 LW 637 : (1938) 1 MLJ 763
Tamil Nadu Survey and Boundaries Act, 1923 — Section 14
High Courts04 Feb 1938
Thazhepeedikayil Veerankutti Haji Vs The Crown
Madras High Court · (1938) 48 LW 615 : (1938) 2 MLJ 618
High Courts04 Feb 1938
Sundararajulu Naidu and Others Vs B. Papiah Naidu
Madras High Court · AIR 1938 Mad 623 : (1938) ILR (Mad) 767 : (1938) 1 MLJ 686
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts03 Feb 1938
S. Girdharilal Son and Co. Vs B. Kappini Gowder and Others
Madras High Court · AIR 1938 Mad 688 : (1938) 48 LW 81 : (1938) 2 MLJ 44
High Courts03 Feb 1938
A.L.S.P.P.L. Subramaniam Chettiar Vs S. Natesa Gurukkal and Others
Madras High Court · AIR 1938 Mad 713 : (1938) 47 LW 529 : (1938) 1 MLJ 517
Hindu Religious Endowments Act — Section 57
High Courts03 Feb 1938
Gaddipati Venkayya Vs Chunduru Sambayya and Others
Madras High Court · AIR 1938 Mad 808 : (1938) 48 LW 246 : (1938) 2 MLJ 93
High Courts03 Feb 1938
In Re: Nondi alias Chinnaswami
Madras High Court · AIR 1938 Mad 653 : (1938) 47 LW 636 : (1938) 1 MLJ 761
Criminal Procedure Code, 1898 (CrPC) — Section 397
High Courts03 Feb 1938
S.A. Ramanathan Chettiar Vs S.N. Alagappa Chettiar
Madras High Court · AIR 1938 Mad 711 : (1938) 47 LW 780 : (1938) 1 MLJ 793
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1
High Courts02 Feb 1938
Mask and Co. and Another Vs Secretary of State
Madras High Court · AIR 1938 Mad 608 : (1938) ILR (Mad) 1040 : (1938) 47 LW 505
Sea Customs Act, 1878 — Section 188
High Courts01 Feb 1938
S.Rm.M.Rm. Ramanathan Chettiar late a minor by guardian Muthayi Achi alias Chittal Achi and Another Vs His Highness Maharana Shri Dowlat Singjee, Thakore Sahib of Limbdi represented by his agent Mr. V.C. Gopalaratnam, Advocate, High Court and Others
Madras High Court · AIR 1938 Mad 865 : (1938) 48 LW 292 : (1938) 2 MLJ 534
High Courts31 Jan 1938
E.N.A.S. Narayana Aiyar Vs Moorthi Kendan alias Narayana Nambudripad and Others
Madras High Court · AIR 1938 Mad 643 : (1938) ILR (Mad) 897 : (1938) 47 LW 532 : (1938) 1 MLJ 467
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts31 Jan 1938
M. Parthasarathi Aiyangar (deceased), M. Veeraraghavan L.R. of the deceased Vs K. Ekambara Mudaliar and Others
Madras High Court · AIR 1938 Mad 579 : (1938) 47 LW 517 : (1938) 1 MLJ 624
Limitation Act, 1963 — Section 20
High Courts28 Jan 1938
Chockalingam Chettiar Vs Meyappa Chettiar and Others
Madras High Court · AIR 1939 Mad 228 : (1938) 48 LW 383 : (1938) 2 MLJ 287
High Courts28 Jan 1938
C.A.V. Baluswami Naidu Vs The Official Receiver and Another
Madras High Court · (1938) 47 LW 587 : (1938) 1 MLJ 824
Provincial Insolvency Act, 1920 — Section 28(2)