High Courts10 Aug 1938
Ayancheri Kovilakath Sankara Varma Raja and Manager of Ayancheri Kovilakam Vs Ayancheri Kovilakath Cheria Rama Varma Raja and Others
Madras High Court · AIR 1939 Mad 902 : (1939) 50 LW 375 : (1939) 2 MLJ 506
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,389 of 5,226
High Courts09 Aug 1938
In Re: M.R.V. Venkatachalam Chettiar and Others
Madras High Court · AIR 1940 Mad 227 : (1939) 50 LW 458
Tamil Nadu Gaming Act, 1930 — Section 9
High Courts09 Aug 1938
Public Prosecutor Vs Moturu Appalanarasayya
Madras High Court · AIR 1940 Mad 268
Railways Act, 1890 — Section 122(1)
High Courts09 Aug 1938
Bhattiprole Hanumantha Rao Vs Kodrakota Sitharamayya and Others
Madras High Court · AIR 1939 Mad 106 : (1939) ILR (Mad) 203 : (1938) 48 LW 604 : (1939) 2 MLJ 195
Contract Act, 1872 — Section 65Specific Relief Act, 1877 — Section 41
High Courts08 Aug 1938
Pellur Venkatasubbamma and Another Vs Duvvur Narayana Reddi, by Power of Attorney Agent K. Pitchi Reddi and Another
Madras High Court · AIR 1938 Mad 922 : (1938) 48 LW 380 : (1938) 2 MLJ 487
High Courts08 Aug 1938
P. Rami Reddi and Others Vs Chintha Chinna Narasi Reddi
Madras High Court · AIR 1938 Mad 924 : (1938) 48 LW 378 : (1938) 2 MLJ 583(1)
High Courts08 Aug 1938
In Re: Kanakasabai Pillai
Madras High Court · AIR 1940 Mad 1 : (1939) 50 LW 452
Penal Code, 1860 (IPC) — Section 302
High Courts08 Aug 1938
The Rajahmundry Municipal Council Vs Tripurani Mallayya
Madras High Court · AIR 1938 Mad 923 : (1938) 48 LW 417 : (1938) 2 MLJ 639
High Courts08 Aug 1938
In Re: Nataraja Goundan
Madras High Court · AIR 1939 Mad 507 : (1939) 49 LW 553 : (1939) 1 MLJ 886
Penal Code, 1860 (IPC) — Section 326
High Courts08 Aug 1938
Vadrevu Sankaramurthi and Another Vs Vadrevu Subbamma
Madras High Court · AIR 1938 Mad 914 : (1939) ILR (Mad) 242 : (1938) 48 LW 411 : (1939) 1 MLJ 301
High Courts08 Aug 1938
S.A. Ramanathan Chettiar Vs P.P. Palaniappa Chettiar and Others
Madras High Court · AIR 1939 Mad 697 : (1939) 49 LW 713 : (1939) 2 MLJ 40
Civil Procedure Code, 1908 (CPC) — Section 109(a)
High Courts08 Aug 1938
Balagurumurthy Chettiar Vs Kalingan Ambalagaran (deceased) and Others
Madras High Court · AIR 1938 Mad 957 : (1938) 48 LW 655 : (1938) 2 MLJ 648
High Courts05 Aug 1938
Kailasa Padayachi Vs Duraiappa Kachirayar and Another
Madras High Court · AIR 1939 Mad 163 : (1938) 48 LW 916 : (1938) 2 MLJ 936
High Courts04 Aug 1938
Ramanatha Gurukkal alias Parameswara Gurukkal Vs V.V.R. Arunachalam Chettiar and Another
Madras High Court · AIR 1938 Mad 972 : (1939) ILR (Mad) 81 : (1938) 48 LW 419 : (1938) 2 MLJ 516
High Courts04 Aug 1938
Ramanathan Chettiar Vs M.A.R.R.M. Viswanathan Chettiar
Madras High Court · AIR 1939 Mad 50 : (1939) ILR (Mad) 135 : (1938) 48 LW 689 : (1938) 2 MLJ 764
High Courts02 Aug 1938
Mukkamala Hanumayamma Vs Kasineni Lakshmidevamma and Another
Madras High Court · AIR 1938 Mad 950 : (1938) 48 LW 506 : (1938) 2 MLJ 632
High Courts02 Aug 1938
The Public Prosecutor Vs Chikka Rangan and Others
Madras High Court · AIR 1938 Mad 949 : (1938) 48 LW 382 : (1938) 2 MLJ 659
High Courts02 Aug 1938
In Re: Lakshmipathi Naick
Madras High Court · AIR 1939 Mad 168 : (1939) 49 LW 500 : (1938) 1 MLJ 426
Explosive Substances Act, 1908 — Section 3
High Courts01 Aug 1938
M. Govindarajulu Chetty and Another Vs O.C. Ramaswami Chetty and Others
Madras High Court · (1939) 50 LW 338 : (1939) 2 MLJ 505
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(2)