High Courts05 Oct 1938
Kaza Parandhamayya Vs Surapaneni Veerayya and Others
Madras High Court · AIR 1939 Mad 280 : (1938) 48 LW 905 : (1939) 1 MLJ 114
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,385 of 5,226
High Courts05 Oct 1938
The Palghat Coimbatore Transport Co. Ltd. Vs Narayanan and Others
Madras High Court · AIR 1939 Mad 261 : (1939) ILR (Mad) 306 : (1938) 48 LW 865 : (1939) 1 MLJ 143
High Courts04 Oct 1938
Ponnuswami Chettiar Vs Ellasari Obul Reddi
Madras High Court · AIR 1939 Mad 256 : (1938) 48 LW 927 : (1939) 1 MLJ 152
Madras Estates Land Act, 1908 — Section 5Transfer of Property Act, 1882 — Section 52
High Courts30 Sept 1938
Chidambaram Chettiar and Another Vs R.A.S. Ramaswami Chettiar and Another
Madras High Court · AIR 1939 Mad 654 : (1939) 49 LW 525 : (1939) 1 MLJ 687
Transfer of Property Act, 1882 — Section 83
High Courts30 Sept 1938
Sirdhar Vasanta Rao Ananda Rao Dhyber Killedar Vs Gopal Rao Sethu Rao Peshwai and Others
Madras High Court · AIR 1940 Mad 299
Contract Act, 1872 — Section 220
High Courts30 Sept 1938
Kamadana Seshayya Rao and Others Vs Kotamarthi Arundhatamma
Madras High Court · AIR 1939 Mad 184 : (1939) ILR (Mad) 311 : (1938) 48 LW 949 : (1939) 1 MLJ 70
Madras Estates Land Act, 1908 — Section 26(3)
High Courts29 Sept 1938
Nambar Vs Pandikadan Mullathil Chandukutty
Madras High Court · AIR 1940 Mad 22 : (1939) 50 LW 655
High Courts29 Sept 1938
Jali Basappa by next friend Nagamma Vs Heerada Rudrappa and Another
Madras High Court · AIR 1939 Mad 167 : (1938) 48 LW 763 : (1938) 2 MLJ 1053
High Courts29 Sept 1938
T. Muhammad Shamsudin Ravuthar and Brothers Vs Shaw, Wallace and Company and Others
Madras High Court · (1939) ILR (Mad) 282 : (1939) 49 LW 343 : (1939) 1 MLJ 509
Contract Act, 1872 — Section 233
High Courts28 Sept 1938
In Re: Sambangi Lakshumanna and Others
Madras High Court · AIR 1939 Mad 109 : (1938) 48 LW 730 : (1938) 2 MLJ 1028
High Courts28 Sept 1938
Bonthala Subbamma Vs Gadamsetti Surappa Company, by surviving partner Gadamsetti Subbiah and Another
Madras High Court · AIR 1939 Mad 273 : (1938) 48 LW 788 : (1938) 2 MLJ 1045
High Courts27 Sept 1938
Nanduri Sriramachandra Rao Vs Chintamanibhatla Venkateswara Rao and Others
Madras High Court · AIR 1939 Mad 157 : (1939) ILR (Mad) 252 : (1938) 48 LW 751 : (1938) 2 MLJ 1048
High Courts27 Sept 1938
Govindaswami Naicker and Others Vs K.N. Srinivasa Rao and Others
Madras High Court · AIR 1940 Mad 73
Lunacy Act, 1912 — Section 13
High Courts26 Sept 1938
Sree Rajah Mallapudi Venkatarayadu Garu Vs Thathiraju Venkataramana Rao and Another
Madras High Court · AIR 1940 Mad 86 : (1939) 50 LW 662
High Courts22 Sept 1938
Nilakanta Prabhu Vs Appu Naika and Others
Madras High Court · (1939) ILR (Mad) 223 : (1938) 48 LW 758 : (1938) 2 MLJ 999
High Courts22 Sept 1938
PENTAPATHI VENKATRAMANA AND OTHERS Vs PENTAPATHI VARAHALU AND OTHERS.
Madras High Court · (1939) 7 ITR 560
Evidence Act, 1872 — Section 76Income Tax Act, 1922 — Section 54
High Courts22 Sept 1938
A. Vijiaraghavalu Naidu (died) and Others Vs R.M.A.R. Rm. Arunachalam Chettiar and Others
Madras High Court · AIR 1939 Mad 165 : (1938) 48 LW 766 : (1939) 1 MLJ 582
Transfer of Property Act, 1882 — Section 55(6)
High Courts22 Sept 1938
Sivagami Ammal and Others Vs Muthu Aiyar
Madras High Court · (1938) 48 LW 774 : (1939) 1 MLJ 111
Child Marriage Restraint Act, 1929 — Section 10Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts22 Sept 1938
Pentapati Venkataramana and Others Vs Pentapati Varahalu and Others
Madras High Court · AIR 1940 Mad 308 : (1939) 50 LW 681
Income Tax Act, 1922 — Section 54
High Courts21 Sept 1938
L. Venkatakrishna Naidu, Receiver Vs R. Narayanaswami Aiyar and five Ors. and T.S. Rajarama Sastri
Madras High Court · AIR 1939 Mad 172 : (1939) ILR (Mad) 259 : (1939) 50 LW 910 : (1938) 2 MLJ 886